Tribunals and Commissions13 Jun 2019 Allowed
Rakesh Jain Vs ACIT
Income Tax Appellate Tribunal · (2019) 06 ITAT CK 0019
Income Tax Act, 1961 — Section 54, 54F, 142(1), 143(2), 143(3), 271, 271(1), 271(1)(c), 274
COURT ARCHIVE
Income Tax Appellate Tribunal judgments
7,523 judgments · page 372 of 377
Tribunals and Commissions12 Jun 2019Dismissed
DCIT Vs Shree Jee Apparels Pvt. Ltd
Income Tax Appellate Tribunal · (2019) 06 ITAT CK 0042
Income Tax Act, 1961 — Section 143(3), 144, 145, 147, 271(l)(c)
Tribunals and Commissions12 Jun 2019Dismissed
ACIT Vs Sandhu Contractors Pvt. Ltd
Income Tax Appellate Tribunal · (2019) 06 ITAT CK 0041
Income Tax Act, 1961 — Section 32(1)(iia), 147
Tribunals and Commissions12 Jun 2019 Partly Allowed
Saroj Bhadana Vs DCIT
Income Tax Appellate Tribunal · (2019) 06 ITAT CK 0040
Income Tax Act, 1961 — Section 24(a), 69, 133(6), 142(1), 143(1), 143(2), 144(1)
Tribunals and Commissions12 Jun 2019 Allowed
Mantola Cooperative Thrift & Credit Society Vs ITO
Income Tax Appellate Tribunal · (2019) 06 ITAT CK 0039
Income Tax Act, 1961 — Section 80P, 80P(2)(d), 80P(2)(a)(i), 143(3), 147, 271(1)(c)Constitution Of India, 1950 — Article 136
Tribunals and Commissions12 Jun 2019 Allowed
Ideal Education Society Vs Addl. CIT
Income Tax Appellate Tribunal · (2019) 06 ITAT CK 0038
Income Tax Act, 1961 — Section 2(15), 11(4A), 12AA, 32, 142(1)
Tribunals and Commissions12 Jun 2019Dismissed
Ridhi Sidhi Shares (P) Ltd., Aryaman Vs DCIT
Income Tax Appellate Tribunal · (2019) 06 ITAT CK 0037
Income Tax Act, 1961 — Section 68
Tribunals and Commissions12 Jun 2019Dismissed
DCIT Vs Papico Coatings India Pvt. Ltd
Income Tax Appellate Tribunal · (2019) 06 ITAT CK 0036
Tribunals and Commissions12 Jun 2019 Partly Allowed
Mahanagar Telephone Nigam Ltd And Others Vs DCIT And Others
Income Tax Appellate Tribunal · (2019) 06 ITAT CK 0035
Income Tax Act, 1961 — Section 14A, 142(1), 143(1), 143(2)/li>Income Tax Rules, 1962 — Rule 8D, 8D(2), 8D(iii), 8D(2)(iii), 14A
Tribunals and Commissions12 Jun 2019 Allowed
ONGC As Representative Assessee And Others Vs DCIT And Others
Income Tax Appellate Tribunal · (2019) 06 ITAT CK 0034
Income Tax Act, 1961 — Section 9(1), 9(1)(vi), 9(1)(vii), 44BB, 44BB(1), 44D, 44DA, 44D(2), 115A, 142(1), 143(2), 143(3), 144C(1), 144C(3)(B)Mines And Minerals (Development And Regulation) Act, 1957 — Section 3(b)Mines Act, 1952 — Section 2(j), 2(j)(j)
Tribunals and Commissions12 Jun 2019Dismissed
ACIT Vs M/S. Oil Industry Development
Income Tax Appellate Tribunal · (2019) 06 ITAT CK 0033
Income Tax Act, 1961 — Section 10, 14AIncome Tax Rules, 1962 — Rule 8D, 8D(2), 14A
Tribunals and Commissions12 Jun 2019Dismissed
Kavita Verma Vs ITO
Income Tax Appellate Tribunal · (2019) 06 ITAT CK 0032
Income Tax Act, 1961 — Section 142(1), 143(3)
Tribunals and Commissions12 Jun 2019 Allowed
Jugal Kishore Malhan Vs ACIT
Income Tax Appellate Tribunal · (2019) 06 ITAT CK 0031
Income Tax Act, 1961 — Section 148, 250(6)
Tribunals and Commissions12 Jun 2019 Allowed
M/s Futuristic Sales [P] Ltd Vs Pr. C.I.T
Income Tax Appellate Tribunal · (2019) 06 ITAT CK 0030
Income Tax Act, 1961 — Section 68, 131, 132, 132(4), 133(6), 142(1), 143(1), 143(2), 143(3), 147, 148, 153A, 263, 263(1)Income Tax Rules, 1962 — Rule 18(6)
Tribunals and Commissions12 Jun 2019 Allowed
Deepak Nagar Vs A.C.I.T
Income Tax Appellate Tribunal · (2019) 06 ITAT CK 0029
Income Tax Act, 1961 — Section 10(38), 54F, 68, 115BBE, 131, 142, 142(2)
Tribunals and Commissions11 Jun 2019Dismissed
Assistant Commissioner Of Income Tax Vs M/S Escorts Heart Institute And Research Centre Research Centre
Income Tax Appellate Tribunal · (2019) 06 ITAT CK 0084
Income Tax Act, 1961 — Section 2(47), 2(47)(ii), 10(21), 10(23C)(vi), 11, 11(1), 11(1)(a), 11(2), 11(3), 11(3)(a), 11(3)(b), 11(3)(c), 11(3)(d), 12AA, 35(1)(ii), 45, 45(1), 45(4), 47, 48, 49(1), 139(1), 143(3), 147, 147(a), 148, 247(2), 260ACompanies Act 2013 — Section 35, 35(1)(ii)Income-Tax Rules, 1962 — Rule 27
Tribunals and Commissions10 Jun 2019Partly Allowed
Income Tax Officer Vs M/s. Optima Webtech Pvt.Ltd
Income Tax Appellate Tribunal · (2019) 06 ITAT CK 0087
Income Tax Act, 1961 — Section 68, 143(2), 143(3), 251(1), 271(1)Income-Tax Rules, 1962 — Rule 46A, 46A(1), 46A(3)
Tribunals and Commissions10 Jun 2019 Allowed
Ghaziabad Development Authority Vs CIT
Income Tax Appellate Tribunal · (2019) 06 ITAT CK 0086
Income Tax Act, 1961 — Section 2(15), 10(20A), 11, 12A, 12AA, 143(3), 263
Tribunals and Commissions10 Jun 2019Dismissed
JCIT Vs M/s. Imperative Hospitality Pvt. Ltd
Income Tax Appellate Tribunal · (2019) 06 ITAT CK 0085
Income Tax Act, 1961 — Section 2(34), 3, 4, 14, 28(i), 37(1), 71, 143(1), 143(3)Income Tax Act, 1922 — Section 2(11), 10(2)(xv)
Tribunals and Commissions10 Jun 2019 Allowed
Vijay Chaudhary Vs ITO
Income Tax Appellate Tribunal · (2019) 06 ITAT CK 0083
Income Tax Act, 1961 — Section 54, 54F, 54F(1), 54F(4), 139(1)