Tribunals and Commissions01 Jul 2019 Allowed
Shivalik Cotex Limited Vs ITO
Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0181
Income Tax Act, 1961 — Section 68, 131, 148, 151
COURT ARCHIVE
Income Tax Appellate Tribunal judgments
7,523 judgments · page 370 of 377
Tribunals and Commissions01 Jul 2019Partly Allowed
GL Litmus Events Pvt. Ltd Vs Assistant Commissioner Of Income Tax
Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0101
Income Tax Act, 1961 — Section 5, 7, 13, 28, 29, 37, 37(1), 40(a)(ia), 40A(2), 40A(2)(b), 40A(3), 43B, 68, 69, 69A, 69C, 92C, 92C(3), 92CA(1), 92CA(3), 92D, 92D(3), 131, 131(1), 132, 133(1), 132, 133A, 143(3), 144, 144C, 145, 145(2), 145(1), 145(3), 153A, 144C(5), 271(1)(c), 271G, 281, 292CCode Of Criminal Procedure, 1973 — Section 93, 154Companies Act, 1956 — Section 209
Tribunals and Commissions28 Jun 2019Allowed
Seema Tayal Vs ITO
Income Tax Appellate Tribunal · (2019) 06 ITAT CK 0098
Income Tax Act, 1961 — Section 10(38), 68, 115BBE, 133(6)
Tribunals and Commissions28 Jun 2019Allowed
Preeti Aggarwal Vs ITO
Income Tax Appellate Tribunal · (2019) 06 ITAT CK 0097
Income Tax Act, 1961 — Section 69A, 115BEE, 143(3)
Tribunals and Commissions28 Jun 2019Allowed
SGDC India Pvt. Ltd Vs DCIT
Income Tax Appellate Tribunal · (2019) 06 ITAT CK 0096
Income Tax Act, 1961 — Section 143(1), 143(2), 143(3), 147, 147(b), 148, 148(2), 151Evidence Act, 1872 — Section 114(e)
Tribunals and Commissions28 Jun 2019Allowed
Shivsagar Builders P. Ltd Vs ACIT
Income Tax Appellate Tribunal · (2019) 06 ITAT CK 0095
Income Tax Act, 1961 — Section 5, 5(1), 10(2)(iii), 23, 23(1), 23(2), 28, 36(1)(iii), 48, 70, 133(6), 142(1), 142(2), 143(2), 143(3), 156, 234A, 234B, 234C, 271CIncome-Tax Rules, 1962 — Rule 46A
Tribunals and Commissions26 Jun 2019Dismissed
DCIT Vs Florentine Estate Pvt. Ltd
Income Tax Appellate Tribunal · (2019) 06 ITAT CK 0094
Income Tax Act, 1961 — Section 37, 37(1), 40(a)(ia), 53, 131, 132, 132(4), 133A, 133(6), 139(1), 142(1), 143(2), 143(3), 153A, 153C, 163(3), 194C
Tribunals and Commissions26 Jun 2019Dismissed
M/s. Satyashiv Shares & Securities Pvt. Ltd Vs Pr. Commissioner Of Income Tax
Income Tax Appellate Tribunal · (2019) 06 ITAT CK 0093
Income Tax Act, 1961 — Section 33B, 56(2)(viib), 68, 92A, 92BA, 131, 133(6), 139, 142(1), 143(1), 143(2), 143(3), 147, 148, 263
Tribunals and Commissions25 Jun 2019Allowed
Shyam Kaur (Individual) Vs ACIT
Income Tax Appellate Tribunal · (2019) 06 ITAT CK 0092
Income Tax Act, 1961 — Section 271, 271(1)(c), 274
Tribunals and Commissions24 Jun 2019Dismissed
M/s. Mannat Motors (India), 22, Dudial Vs Income Tax Officer
Income Tax Appellate Tribunal · (2019) 06 ITAT CK 0091
Income Tax Act, 1961 — Section 68, 69A, 133(6)Income-Tax Rules, 1962 — Rule 46A
Tribunals and Commissions24 Jun 2019Allowed
Ashok Kumar Vs ACIT
Income Tax Appellate Tribunal · (2019) 06 ITAT CK 0090
Income Tax Act, 1961 — Section 154, 200A, 200A(i), 200A(1)(c), 200A(1)(d), 200A(1)(e), 200A(1)(f), 234E
Tribunals and Commissions24 Jun 2019 Allowed
Ranji Dhawan Vs ACIT
Income Tax Appellate Tribunal · (2019) 06 ITAT CK 0089
Tribunals and Commissions24 Jun 2019 Allowed
Malik Enterprises Pvt. Ltd Vs ITO
Income Tax Appellate Tribunal · (2019) 06 ITAT CK 0088
Tribunals and Commissions18 Jun 2019
Addl. CIT, Special Vs Prayag Polytech Pvt. Ltd
Income Tax Appellate Tribunal · (2019) 06 ITAT CK 0005
Income Tax Act, 1961 — Section 68, 127(1), 131, 133(6), 142(1), 143(2)Reserve Bank Of India Act, 1934 — Section 45(1)(c)
Tribunals and Commissions18 Jun 2019Dismissed
DCIT, Rohtak Circle, Rohtak Vs Sunil Ahuja
Income Tax Appellate Tribunal · (2019) 06 ITAT CK 0004
Income Tax Act, 1961 — Section 143(3)
Tribunals and Commissions18 Jun 2019Dismissed
DDIT International Taxation Dehradun Vs Rolv Berg Drive
Income Tax Appellate Tribunal · (2019) 06 ITAT CK 0003
Income Tax Act, 1961 — Section 44BB, 44BB(1), 44BB(2), 190, 191, 192, 201(1A), 208, 234B
Tribunals and Commissions18 Jun 2019Partly Allowed
Regal Buildtech P. Ltd Vs Acit
Income Tax Appellate Tribunal · (2019) 06 ITAT CK 0002
Income Tax Act, 1961 — Section 292B, 56(2)(vii), 56(2)(viib)Income Tax Rules, 1962 — Rule 11UA(2), 11UA(2)(b)
Tribunals and Commissions17 Jun 2019Allowed
Shadab Vs ITO
Income Tax Appellate Tribunal · (2019) 06 ITAT CK 0001
Income Tax Act, 1961 — Section 133, 133(6), 234A, 234B, 234C
Tribunals and Commissions14 Jun 2019 Allowed
Tata Power Delhi Distribution Ltd And Others Vs Addl. C.I.T And Others
Income Tax Appellate Tribunal · (2019) 06 ITAT CK 0018
Income Tax Act, 1961 — Section 2(c), 2(17), 12, 28, 32, 40A(3), 40(a)(ia), 43B, 80IA(4)(iv)(c), 80IB, 1151, 1153A, 1153B, 115JBElectricity (Supply) Act, 1948 — Section 5, 57, 57A69
Tribunals and Commissions14 Jun 2019Partly Allowed
Ericsson India Pvt. Ltd Vs ACIT
Income Tax Appellate Tribunal · (2019) 06 ITAT CK 0017
Income Tax Act, 1961 — Section 92C(3), 92CA(1), 92D, 92F, 143(3), 144C, 271(1)(c)Income Tax Rules, 1962 — Rule 10B, 10B(1)(a), 10D