COURT ARCHIVE

Income Tax Appellate Tribunal judgments

7,523 judgments · page 369 of 377

Tribunals and Commissions03 Jul 2019 Allowed

Rishabh Buildwell P. Ltd And Others Vs DCIT

Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0119

Income Tax Act, 1961 — Section 132, 132(1), 132(4), 132A, 139, 139(1), 143(3), 147, 148, 149, 151, 153, 153A, 153A(1)(a), 271(1)(c), 271AAB, 271(1B)

Tribunals and Commissions02 Jul 2019Dismissed

Income Tax Officer Vs M/s. Modipon Limited

Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0139

Income Tax Act, 1961 — Section 80VVA, 143(3), 209, 217, 273

Tribunals and Commissions02 Jul 2019Dismissed

DCIT Vs M/s. Punj Lloyd Aviation Private Ltd

Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0138

Income Tax Act, 1961 — Section 14AEvidence Act, 1872 — Section 114Income Tax Rules, 1962 — Rule 8D

Tribunals and Commissions02 Jul 2019Dismissed

ITO Vs M/s Nirvan Clothing Co. Pvt Ltd

Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0137

Tribunals and Commissions02 Jul 2019Dismissed

DCIT Vs Onicra Credit Rating Agency Of India Ltd

Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0136

Income Tax Act, 1961 — Section 2(24)(x), 36(1)(v), 36(1)(va), 43B, 142(1), 143(2)

Tribunals and Commissions02 Jul 2019 Allowed

Income Tax Officer Vs Mool Chand

Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0135

Income Tax Act, 1961 — Section 68, 133(6)

Tribunals and Commissions02 Jul 2019 Allowed

Netambit Info source EServices Pvt. Ltd Vs DCIT

Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0134

Income Tax Act, 1961 — Section 40(a)(ia), 271, 271(1)(c), 274

Tribunals and Commissions02 Jul 2019 Allowed

Mohan Energy Corporation Pvt. Ltd Vs ACIT

Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0133

Income Tax Act, 1961 — Section 142(1), 143(1), 143(2)

Tribunals and Commissions02 Jul 2019Dismissed

Pushpender Vs ITO

Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0132

Income Tax Act, 1961 — Section 142(1), 144, 147, 148, 149, 150(2), 251

Tribunals and Commissions02 Jul 2019 Allowed

Devender Singh Vs ITO

Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0131

Income Tax Act, 1961 — Section 69A, 142(1), 144, 147, 148Income Tax Rules, 1962 — Rule 46A

Tribunals and Commissions02 Jul 2019 Allowed

Puja Kashyap Modi Vs ITO

Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0130

Income Tax Act, 1961 — Section 69A

Tribunals and Commissions01 Jul 2019 Allowed

Sumitomo Corporation And Others Vs DDIT And Others

Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0190

Income Tax Act, 1961 — Section 9(1)(vii), 28, 30D, 31D, 32D, 33D, 34D, 35D, 36D, 37D, 38D, 39D, 40D, 41D, 42D, 43D, 44D, 44DA, 115A, 139(1), 142(1), 143(1)(a), 143(2), 195, 208, 209, 209(1), 209(1)(d), 234A, 234B, 234C, 234D, 244A, 271 (1)(c)Foreign Exchange Regulation Act, 1973 — Section 29(l)(a)

Tribunals and Commissions01 Jul 2019Partly Allowed

Motherson Sumi Systems Ltd Vs DCIT

Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0189

Income Tax Act, 1961 — Section 92CA(3), 133(6), 144C, 234A, 234B, 234C, 234D, 271(1)(c)

Tribunals and Commissions01 Jul 2019Dismissed

Vipul Kumar Jain Vs ACIT

Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0188

Income Tax Act, 1961 — Section 44AD, 54, 54(1), 54F, 68

Tribunals and Commissions01 Jul 2019Partly Allowed

Surya Kant Jaipuria Vs Asstt. Commissioner Of Income Tax

Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0187

Income Tax Act, 1961 — Section 132, 132(4), 132(4A), 143(2), 147, 153A, 153A(1)(a), 153C

Tribunals and Commissions01 Jul 2019Dismissed

ACIT Vs Bikram Vaish

Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0186

Income Tax Act, 1961 — Section 54F, 268A

Tribunals and Commissions01 Jul 2019Partly Allowed

Income Tax Officer Vs Escorts Cardiac Diseases

Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0185

Income Tax Act, 1961 — Section 11, 11(2), 12A, 80G

Tribunals and Commissions01 Jul 2019 Allowed

Brahma Nand Shiksha Prasar Samiti Vs CIT

Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0184

Income Tax Act, 1961 — Section 10(23C)(vi)

Tribunals and Commissions01 Jul 2019Partly Allowed

Qualcomm Technologies Inc Vs DCIT

Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0183

Income Tax Act, 1961 — Section 9(1)(vi), 9(1)(vi)(b), 9(1)(vi)(c), 14(1), 234C, 271(1)(c)

Tribunals and Commissions01 Jul 2019Dismissed

SRC Aviation Pvt. Ltd Vs Addl. CIT

Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0182

Income Tax Act, 1961 — Section 14A, 36(1)(ii), 40A(2)Income Tax Rules, 1962 — Rule 8D, 8D(2)