Tribunals and Commissions10 Jun 2019 Allowed
Ghaziabad Development Authority Vs CIT
Income Tax Appellate Tribunal · (2019) 06 ITAT CK 0086
Income Tax Act, 1961 — Section 2(15), 10(20A), 11, 12A, 12AA, 143(3), 263
COURT ARCHIVE
Income Tax Appellate Tribunal judgments
7,426 judgments · page 368 of 372
Tribunals and Commissions10 Jun 2019Dismissed
JCIT Vs M/s. Imperative Hospitality Pvt. Ltd
Income Tax Appellate Tribunal · (2019) 06 ITAT CK 0085
Income Tax Act, 1961 — Section 2(34), 3, 4, 14, 28(i), 37(1), 71, 143(1), 143(3)Income Tax Act, 1922 — Section 2(11), 10(2)(xv)
Tribunals and Commissions10 Jun 2019 Allowed
Vijay Chaudhary Vs ITO
Income Tax Appellate Tribunal · (2019) 06 ITAT CK 0083
Income Tax Act, 1961 — Section 54, 54F, 54F(1), 54F(4), 139(1)
Tribunals and Commissions10 Jun 2019Dismissed
DCIT Vs Prakash Educational Society
Income Tax Appellate Tribunal · (2019) 06 ITAT CK 0082
Income Tax Act, 1961 — Section 10(23C)(vi), 11(1), 12A, 32
Tribunals and Commissions10 Jun 2019Dismissed
DCIT Vs Oriental Bank Of Commerce
Income Tax Appellate Tribunal · (2019) 06 ITAT CK 0081
Income Tax Act, 1961 — Section 40(a)(ia), 143, 143(3), 147, 147(3), 148, 151(1)
Tribunals and Commissions10 Jun 2019 Allowed
ACIT Vs M/s. Microwave Communication Ltd
Income Tax Appellate Tribunal · (2019) 06 ITAT CK 0080
Income Tax Act, 1961 — Section 35ABB, 36(1), 37(1)
Tribunals and Commissions10 Jun 2019 Allowed
Manav Sardana Vs DCIT, Central Circle 1
Income Tax Appellate Tribunal · (2019) 06 ITAT CK 0079
Income Tax Act, 1961 — Section 143(3), 153A(1)(b), 156, 271AAA
Tribunals and Commissions03 Jun 2019Partly Allowed
M/S. C.S. Construction Company Pvt. Ltd. Vs DCIT
Income Tax Appellate Tribunal · (2019) 06 ITAT CK 0106
Income Tax Act, 1961 — Section 14AIncome Tax Rules, 1962 — Rule 8D
Tribunals and Commissions03 Jun 2019Partly Allowed
IDP Education India Pvt. Ltd Vs DCIT
Income Tax Appellate Tribunal · (2019) 06 ITAT CK 0105
Income Tax Act, 1961 — Section 92CA(1), 143(1), 143(2), 143(3), 144C, 271(1)(c ), 274Income-Tax (Appellate Tribunal) Rules, 1963 — Rule 10B(a)
Tribunals and Commissions03 Jun 2019Allowed/ Dismissed
Graduate School Of Business Administration And Others Vs JCIT And Others
Income Tax Appellate Tribunal · (2019) 06 ITAT CK 0104
Income Tax Act, 1961 — Section 2(15), 11, 11(1)(a), 11(4A), 11(6), 12, 12AA, 32, 143(3)
Tribunals and Commissions03 Jun 2019Dismissed
ACIT Vs Charanjt Singh Sarna
Income Tax Appellate Tribunal · (2019) 06 ITAT CK 0103
Income Tax Act, 1961 — Section 2(22)(e), 41, 41(1), 41(1)(b), 68, 132A, 153AIncome-Tax Rules, 1963 — Rule 27
Tribunals and Commissions03 Jun 2019Partly Allowed
Assomac Machines Ltd Vs ACIT
Income Tax Appellate Tribunal · (2019) 06 ITAT CK 0102
Income Tax Act, 1961 — Section 32, 37, 41(1), 36(1)(vii), 40A(2), 40A(3), 40A(2)(b), 41(1), 44(A)(3), 142(1), 143(2), 234BIncome-Tax Rules, 1962 — Rule 6DD (k)
Tribunals and Commissions03 Jun 2019Allowed
Atlantic Realtor Private Ltd Vs DCIT
Income Tax Appellate Tribunal · (2019) 06 ITAT CK 0101
Income Tax Act, 1961 — Section 140, 140A, 143(2), 234A, 234B
Tribunals and Commissions03 Jun 2019Dismissed
DCIT Vs M/s. Diamount Jewels (P) Ltd And Others
Income Tax Appellate Tribunal · (2019) 06 ITAT CK 0100
Income Tax Act, 1961 — Section 132, 133A, 145(3)
Tribunals and Commissions03 Jun 2019Dismissed
DCIT Vs M/s. Tulip Star Hotels Ltd. Indra Palace
Income Tax Appellate Tribunal · (2019) 06 ITAT CK 0099
Securitisation And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002 — Section 13(4)
Tribunals and Commissions10 May 2019Allowed
M/S Mphasis Limited , Bangalore Vs The Joint Commissioner Of Income Tax
Income Tax Appellate Tribunal · (2019) 05 ITAT CK 3033
Tribunals and Commissions06 May 2019Partly Allowed
Morningstar India Pvt. Ltd Vs DCIT
Income Tax Appellate Tribunal · (2019) 05 ITAT CK 0033
Income Tax Act, 1961 — Section 92CA, 92CA(3), 92D, 143(3), 144C, 154, 920(3)Income-Tax Rules, 1962 — Rule 10D
Tribunals and Commissions06 May 2019Partly Allowed
Black Rock Services India Private Limited Vs Income Tax Officer And Others
Income Tax Appellate Tribunal · (2019) 05 ITAT CK 0032
Income Tax Act, 1961 — Section 92(1(3), 92CA(3), 92D, 920(3), 143(3), 1440(5), 144C, 144C(5), 234A, 234B, 234C, 234D, 271(i)(c)Income-Tax Rules, 1962 — Rule 10B, 10D
Tribunals and Commissions06 May 2019 Allowed
TA Steels Pvt. Ltd Vs ITO
Income Tax Appellate Tribunal · (2019) 05 ITAT CK 0016
Income Tax Act, 1961 — Section 14A, 139(1), 143(2), 271, 271(1)(c), 274Income Tax Rules, 1962 — Rule 8D
Tribunals and Commissions06 May 2019 Allowed
Contata Solutions Pvt. Ltd Vs ITO
Income Tax Appellate Tribunal · (2019) 05 ITAT CK 0015
Income Tax Act, 1961 — Section 10A, 92CA(3), 115JB, 143(3), 144C