Tribunals and Commissions27 Jul 2026Allowed
St. Francis Education Society Vs Commissioner Of Income Tax (Exemption)
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2355
Income tax Act, 1961-Section 12A(1)(ac)(i)
COURT ARCHIVE
Income Tax Appellate Tribunal judgments
7,354 judgments · page 69 of 368
Tribunals and Commissions27 Jul 2026Allowed
Har Prasad Goyal Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2356
Income Tax Act, 1961-Section 250, 147, 144B, 148
Tribunals and Commissions27 Jul 2026Dismissed
ACIT Vs Saloni Punihani
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2357
Income-tax Act, 1961-Section 147, 143(3), 148, 56(2)(v), 56, 69(1), 143(2), 153(2), 69A, 115BBE, 139
Tribunals and Commissions27 Jul 2026Allowed
Makemytrip (India) P. Ltd. Vs Joint Commissioner Of Income Tax
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2358
Income Tax Act, 1961-Section 201, 201(1A), 201(3), 194J, 194C, 194-I, 250(6)
Tribunals and Commissions27 Jul 2026
Jitendra Kumar Maurya Vs Del-W-(52)(5), Assessing Officer
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2361
Income Tax Act, 1961-Section 250, 272A(1)(d), 272A
Tribunals and Commissions27 Jul 2026
ITO Vs K B One Infradevelopers Pvt. Ltd.
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2374
Income Tax Act, 1961-Section 153A, 143(3), 68Income-tax Rules, 1962-Rule 46A
Tribunals and Commissions27 Jul 2026Allowed
M/s Azure Switcgear Private Limited Vs Deputy Commissioner Of Income Tax, Circle1(1) Delhi
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2166
Income-tax Act, 1961-Section 144, 144B, 143(3), 263, 41(1)
Tribunals and Commissions27 Jul 2026
Sangeeta Gupta Vs ITO, Ward 58(7)
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2052
Income-tax Act, 1961-Section 250, 271(1)(c), 253(3), 251(1)(a), 147, 139, 148
Tribunals and Commissions27 Jul 2026
GPA Capital Foods Private Limited Vs. DCIT
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2071
Income Tax Act, 1961-Section 250, 147, 148, 148A, 151, 149, 149(1)(b), 151(ii), 132, 143(3), 143(3A), 143(3B), 142(1), Explanation 2 of Section 148, proviso (c) of Section 148Finance Act, 2021
Tribunals and Commissions27 Jul 2026
Raeks Estates Developers Private Limited Vs NFAC
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2093
Income-tax Act, 1961-Section 143(3)
Tribunals and Commissions24 Jul 2026Allowed
Junaid Naseer Vs Income Tax Officer, Ward 59(8), Delhi
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2263
Income Tax Act-Section 143(3), 144B, 69C, 69A, 115BBE, 234A, 234B, 1444C, 139, 143(2)
Tribunals and Commissions24 Jul 2026Partly Allowed
Dwarka Infraworld Buildtech Pvt Ltd Vs ACIT Circle 7 (1)
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2273
Income-tax Act, 1961-Section 147, 148A(b), 148A(d)
Tribunals and Commissions24 Jul 2026Allowed
Saurabh Rana Vs Dcit, Circle 70(1) - New Delhi
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2295
Income Tax Act, 1961-Section 250, 147, 144B, 148, 142(1), 69Income Tax Rules, 1962-Rule 46A
Tribunals and Commissions24 Jul 2026
Mr. Manoj Dudeja Vs DCIT, Central Circle-13
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2436
Income-tax Act, 1961-Section 250, 249(2), 249(3)
Tribunals and Commissions24 Jul 2026
Uditanshu Banka Vs. DCIT
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2435
Income Tax Act, 1961-Section 250, 153C r.w.s 143(3)
Tribunals and Commissions24 Jul 2026
DCIT Vs Om Trans Logistic Ltd.
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2434
Income Tax Act, 1961-Section 250, 153C, 153A, 153C(1), First Proviso to Section 153CFinance Act, 2017
Tribunals and Commissions24 Jul 2026Allowed
Visan Foundation Vs Commissioner Of Income Tax (Exemptions)
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2432
Income Tax Act, 1961-Section 12A(1)(ac)(ii), 12AB, 12A, 11, 12, 13
Tribunals and Commissions24 Jul 2026Dismissed
Income Tax Officer Vs Shri Rajesh Kumar
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2414
Tribunals and Commissions24 Jul 2026
Consolidated Finvest And Holdings Limited Vs Depty Commission Of Income Tax
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2413
Income-tax Act, 1961-Section 143(3), 144B, 153, 153(1), Explanation 1(v) to Section 153, Explanation 1(b) to Section 153, 142A, 142A(4), 50C, 50C(2), 55A, 45, 48, 115JB, 155(15), 69, 69A, 69BFinance Act, 2014
Tribunals and Commissions24 Jul 2026Partly Allowed
Sanraj Hospitality Private Ltd Vs ITO Ward 22(3)
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2408
Income Tax Act, 1961-Section 250, 143(3), 68, 115BBE, 133(6), 80G, 35DIncome Tax Rules, 1962-Rule 46AFinance Act, 2022