Tribunals and Commissions27 Jul 2026
Jasmeet Kaur Anand Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2239
Income Tax Act, 1961-Section 250, 148, 142(1), 144, 143(3), 69A
COURT ARCHIVE
Income Tax Appellate Tribunal judgments
7,269 judgments · page 68 of 364
Tribunals and Commissions27 Jul 2026Dismissed
Assistant Commissioner Of Income Tax Vs United Hotels Limited
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2249
Income Tax Act, 1961-Section 250, 143(3), 144B
Tribunals and Commissions27 Jul 2026Allowed
DCDC Health Services Pvt. Ltd. Vs DCIT, Circle-7(1)
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2267
Income Tax Act, 1961-Section 271, 271(1)(c)
Tribunals and Commissions27 Jul 2026Dismissed
Dy. Commissioner Of Income Tax, Central Circle-I, Noida Vs Gardenia Shelters Private Limited
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2271
Income Tax Act, 1961-Section 250, 147, 133A, 148, 69A, 115BBE, 133(6), 2348, 133B, 1338
Tribunals and Commissions27 Jul 2026
Ram Jagar Vs ITO
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2274
Income Tax Act, 1961-Section 250, 143(3)
Tribunals and Commissions27 Jul 2026Dismissed
Ankit Sharma Vs ITO Ward 1(1) Faridabad
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2278
Income Tax Act, 1961-Section 250, 143(3), 40(a)(ia), 44AB, 192Income Tax Rules, 1962-Rule 46A
Tribunals and Commissions27 Jul 2026Allowed
Pret Study By Janak Fashions Private Limited Vs Deputy Commissioner Of Income Tax, Circle 20(1)
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2279
Income Tax Act, 1961-Section 250, 272A(1)(d), 143(3), 142(1), 144
Tribunals and Commissions27 Jul 2026
M/s Dabur India Ltd. Vs DCIT
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2313
Income-tax Act, 1961-Section 143(3), 144C
Tribunals and Commissions27 Jul 2026
Sudhir Agrawal Vs Dy. Commissioner Of Income Tax, Central Circle-28
Income Tax Appellate Tribunal · 2023 INSC 882
Income Tax Act, 1961-Section 250, 153C, 132, 143(2), 142(1), 153B(1), 158BC, 158BD, 143(3), 1534, 153A, 153B, 127, 144, 139(1), 153B(1)(b)(ii), 1534(1)(a), Second and Third Provisos to Section 153BConstitution of India-Article 226
Tribunals and Commissions27 Jul 2026Allowed
Harish Bansal Vs Deputy Commissioner Of Income Tax, Circle- 25(1)
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2338
Income-tax Act, 1961-Section 13A, 144B, 144C, 147, 148, 148A, 148A(b), 148A(d), 149, 149(1), 151, 151(1), 151(2), 151(i), 151(ii)Finance Act, 2021Constitution of India-Article 142
Tribunals and Commissions27 Jul 2026Allowed
Sangeeta Gupta Vs ITO, Ward 58(7)
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2341
Income-tax Act, 1961-Section 139, 147, 148, 250, 251(1)(a), 253(3), 271(1)(c)
Tribunals and Commissions27 Jul 2026
Fujiya Restaurant Vs Dy. Commissioner Of Income Tax
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2345
Income Tax Act, 1961-Section 250, 144B, 36(1)(v), 37, 43B, 40A(7), 30 to 36
Tribunals and Commissions27 Jul 2026Allowed
Bimlesh Goyal Vs ACIT
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2346
Income Tax Act, 1961-Section 250, 147, 148, 142(1), 271(1)(c)
Tribunals and Commissions27 Jul 2026Allowed
Vishnu Singh Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2347
Tribunals and Commissions27 Jul 2026Allowed
Akhilesh Bansal Vs ITO, Ward 1 (1)
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2348
Land Acquisition Act, 1984-Section 28Income-tax Act, 1961-Section 2(14), 2(14)(iii), 10(37), 45, 45(5), 56, 56(2)(viii), 57(iv), 145A
Tribunals and Commissions27 Jul 2026Allowed
Oravel Stays Ltd. Vs DCIT
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2350
Income-tax Act-Section 271(1)(c)
Tribunals and Commissions27 Jul 2026Allowed
Harish Bansal Vs Deputy Commissioner Of Income Tax, Circle- 25(1)
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2351
Income-tax Act, 1961-Section 13A, 144B, 144C, 147, 148, 148A, 148A(b), 148A(d), 149, 149(1), 149(2), 151, 151(i), 151(ii), 151(1), 151(2), First proviso to Section 147, First proviso to Section 148, Fourth proviso to Section 149(1), Proviso to Section 149(1)Representation of Peoples Act, 1951-Section 29AConstitution of India-Article 142
Tribunals and Commissions27 Jul 2026Dismissed
ACIT, Central Circle 25, Delhi Vs Mukul Agencies Private Limited
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2352
Income-tax Act, 1961-Section 143(1), 147, 148, 151, 68, 131, 133(6), 69A, 69CIncome-tax (Appellate Tribunal) Rules, 1963-Rule 27
Tribunals and Commissions27 Jul 2026
ACIT Vs JSP Constructions
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2353
Income Tax Act, 1961-Section 153C, 143(3), 153AIndian Evidence Act-Section 65B
Tribunals and Commissions27 Jul 2026Dismissed
Deputy Commissioner Of Income Tax Vs VDH Chem Tech Pvt. Ltd.
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2354
Income Tax Act, 1961-Section 250, 153C, 68