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Income Tax Appellate Tribunal judgments

7,354 judgments · page 70 of 368

Tribunals and Commissions24 Jul 2026Allowed

Rishi Sehdev & Anr. Vs DCIT

Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2377

Income Tax Act, 1961-Section 250, 68, 10A, 143(2), 142(1), 143(3), Rule 46A
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Tribunals and Commissions24 Jul 2026Allowed

Saurabh Rana Vs DCIT, Circle 70(1)

Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2107

Income Tax Act, 1961-Section 250, 147, 144B, 148, 142(1), 69Income Tax Rules, 1962-Rule 46A
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Tribunals and Commissions24 Jul 2026

SRB Promoters Pvt Ltd Vs Assistant Commissioner Of Income Tax (ACIT)

Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2012

Income Tax Act, 1961-Section 250, 153C, 143(3), 153, 132, 153A, 153G, 4th proviso to Section 153A, first proviso to Section 153C, Explanation 1 to Section 153AFinance Act, 2017The Marine Products Export Development Authority Act, 1972-Section 33
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Tribunals and Commissions23 Jul 2026Allowed

Orange Plus Media Solution Pvt. Ltd. Vs DCIT

Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2234

Income-tax Act, 1961-Section 250, 147, 144, 144B, 139, 148A, 148, 69, 142(1), 250(6), 250(4), 253, 260AIncome-tax Act, 2025-Section 359(4), 359(3)(b), 362, 365
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Tribunals and Commissions23 Jul 2026Allowed

The Haji Langa Trust Vs CIT(Exemption)

Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2433

Income-tax Act, 1961-Section 12A(1)(c)(ii), 12A(1)(ac)(ii), 12AB(1)(b)(ii)(B), 12AB(3)(ii), 80G, 80G(5)(ii)
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Tribunals and Commissions23 Jul 2026Allowed

Cargil India Pvt. Ltd. Vs ACIT

Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2430

Income Tax Act, 1961-Section 147, 143(3), 250, 148A(b), 148A(d), 148, 144C
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Tribunals and Commissions23 Jul 2026Allowed

Deepak Garg HUF Vs The Assessing Officer

Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2188

Income-tax Act, 1961-Section 250, 147, 144B, 139, 148, 148A, 148A(d), 56(2)(vii)(a), 250(4), 250(6)Income-tax Act, 2025-Section 359(4)
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Tribunals and Commissions23 Jul 2026

Deepak Garg HUF Vs Assessment Unit

Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2051

Income-tax Act, 1961-Section 250, 147, 144B, 139, 148, 148A, 148A(d), 56(2)(vii)(a), 250(6), 250(4)Income-tax Act, 2025-Section 359(4)
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Tribunals and Commissions23 Jul 2026

Shakil Ahmad Vs Income Tax Officer

Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2053

Income-tax Act, 1961-Section 142(1), 143(2), 143(3), 145(3), 147, 148, 250, 250(6), 253, 260AIncome-tax Act, 2025-Section 359(4), 362, 365
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