Tribunals and Commissions20 Jul 2026Dismissed
Late Sunil Biloria Vs ITO/Comm. Circle 61(1)
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2212
Income Tax Act, 1961-Section 143(1), 139(1)
COURT ARCHIVE
Income Tax Appellate Tribunal judgments
7,426 judgments · page 72 of 372
Tribunals and Commissions20 Jul 2026
Sukhbir Singh Vs ITO
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2248
Income Tax Act, 1961-Section 250, 147, 144, 144B
Tribunals and Commissions20 Jul 2026Allowed
Assam Hire Purchase Company Private Limited Vs DCIT Central Circle-5
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2403
Income Tax Act-Section 147, 148, 143(2), 149(1)(b), 69A, 115BBE, 234A, 234B, 234C
Tribunals and Commissions20 Jul 2026Partly Allowed
Income Tax Officer Vs Vinod Kumar
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2392
Income Tax Act, 1961-Section 143(3), 147, 144B, 68, 115BBE, 155BBE
Tribunals and Commissions20 Jul 2026Disposed Of
Hamdard Laboratories India Vs CIT(Exemptions)
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2391
Income Tax Act, 1961-Section 12A(1)(ac)(ii), 12AB, 12AB-1-ii-B, 12AB(3)(ii)
Tribunals and Commissions20 Jul 2026Dismissed
Ansal Housing Limited Vs Assistant Commissioner Of Income Tax
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2176
Income Tax Act, 1961-Section 143(3), 43CA, 154 read with Section 250Finance Act, 2020
Tribunals and Commissions20 Jul 2026
Ansal Housing Limited Vs Assistant Commissioner Of Income Tax
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2020
Income Tax Act, 1961-Section 143(3), 43CA, 154, 250
Tribunals and Commissions20 Jul 2026
Sukhbir Singh Vs ITO
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2033
Income-tax Act, 1961-Section 250, 147, 144, 144B
Tribunals and Commissions17 Jul 2026Allowed
M/s Escorts Sports Club Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2304
Income-tax Act, 1961-Section 12A(1)(ac)(ii), 12AB(1)(b), 12A, 12AB
Tribunals and Commissions17 Jul 2026Partly Allowed
Income Tax Officer, Ward-17(1) Vs Mohan Mart Pvt. Ltd.
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2411
Income Tax Act, 1961-Section 250, 143(3), 69A, 133(6), 145(3)Income Tax Rules, 1962-Rule 46A
Tribunals and Commissions17 Jul 2026
Tejinder Singh Vs Assessment Unit Sector-24 Noida
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2409
Income Tax Act, 1961-Section 270A
Tribunals and Commissions17 Jul 2026Partly Allowed
SFDC Ireland Ltd Vs Deputy Commissioner Of Income Tax
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2405
Income Tax Act, 1961-Section 143(3), 144C(13), 144C(5), 144C(1), 115A, 143(2), 142(1), 9(1)(vii), 153, 194J, 40(a)(ia), 244A, 234A, 234B, 270ACopyright Act-Section 14(a), 14(b), 14(a)(i)-(vii)Finance Act, 2004-Section 2(11)
Tribunals and Commissions17 Jul 2026Allowed
Suman Kumar Vs ITO, Ward 5(3)(4)
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2390
Income-tax Act, 1961-Section 250, 253(3), 250(4)
Tribunals and Commissions17 Jul 2026
Om Wati Vs ITO
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2388
Income Tax Act, 1961-Section 147, 144B, 139(1), 148, 148A(d), 149(1)
Tribunals and Commissions17 Jul 2026Allowed
Mr. Khem Singh Vs Income Tax Officer Ward-67(7)
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2387
Income Tax Act, 1961-Section 271(1)(c), 275, 147, 148Constitution of India-Article 14
Tribunals and Commissions17 Jul 2026
Karmic Energy Pvt. Ltd. Vs ITO, Ward 14(2)
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2386
Income Tax Act, 1961-Section 271(1)(c)
Tribunals and Commissions17 Jul 2026Partly Allowed
Sh. Pawan Kumar Vs DCIT
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2385
Income-tax Act, 1961-Section 153A, 143(3), 69C
Tribunals and Commissions17 Jul 2026Allowed
M/s. Thakkar Steel Vs Addl. CIT
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2383
Income Tax Act, 1961-Section 250, 143(3)
Tribunals and Commissions17 Jul 2026Dismissed
Income Tax Officer Vs Ritu Jain
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2099
Income Tax Act, 1961-Section 144B, 115BBE, 148, 149, 149(1)(b), 148A(b), 68, 10(38), 133(6), 131ITAT Rules, 1963-Rule 27Finance Act, 2021
Tribunals and Commissions17 Jul 2026
Income Tax Officer Vs Ritu Jain
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2084
Income Tax Act, 1961-Section 10(38), 68, 131, 133(6), 144B, 148, 148A(b), 149, 149(1)(b), 115BBEITAT Rules, 1963-Rule 27Finance Act, 2021