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Income Tax Appellate Tribunal judgments

7,269 judgments · page 67 of 364

Tribunals and Commissions28 Jul 2026Dismissed

Akshit Jain Vs DCIT

Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2327

Income Tax Act, 1961-Section 147, 144B, 148, 13A, 80GGC, 80G(5), 80CCB, 80TTARepresentation of the People Act, 1951-Section 29C(3)
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Tribunals and Commissions28 Jul 2026Partly Allowed

Rajvant Kaur Vs ACIT

Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2332

Income Tax Act, 1961-Section 147, 68, 263, 255(4)
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Tribunals and Commissions28 Jul 2026Allowed

Devender Kumar Tyagi Vs ITO

Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2335

Income Tax Act, 1961-Section 250, 270A, 274(2), 10(37), 143(2), 142(1), 56(2)(viii), 57(iv), 143(3), 144B, 271(1)(c)
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Tribunals and Commissions28 Jul 2026Dismissed

ACIT(E) Vs Population Services International

Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2337

Income Tax Act, 1961-Section 250, 143(3), 144B, 2(15), 10(23C), 10(23C)(iv), 12A, 80G, 139(1), 143(2)Societies Registration Act, 1860
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Tribunals and Commissions28 Jul 2026Partly Allowed

Bechte Limited Vs ACIT

Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2375

Income Tax Act, 1961-Section 9(1)(vii), 44DA, 143(3), 143C(13), 144C(10), 144C(13), 234A, 234B, 270A, 271B
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