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Income Tax Appellate Tribunal judgments

7,254 judgments · page 65 of 363

Tribunals and Commissions29 Jul 2026Allowed

Dr. Kedar Nath Modi Institute Of Pharamaceutical Education & Research Trust Vs Commissioner Of Income Tax Exemption

Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2260

Income Tax Act, 1961-Section 80G, 80G(5), 80G(5)(ii), 80G(5)(iv), 12A, 10ABFinance Act, 2024Taxation of Other Laws (Relaxation and Amendment of Certain Provisions) Act, 2020

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Tribunals and Commissions29 Jul 2026Allowed

Mohd Khalid Vs Assessment Unit, Income Tax Department, Income Tax Officer-1(5)

Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2262

Income Tax Act, 1961-Section 271AAC(1)

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Tribunals and Commissions29 Jul 2026Allowed

M/S Nexus Of Good Foundation Vs CIT (Exemption) Lucknow, Uttar Pradesh

Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2266

Income Tax Act, 1961-Section 12AB/(1)(b)(ii), 80G, 12A

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Tribunals and Commissions29 Jul 2026

Goyal Educational And Welfare Society Vs CIT Exemption Chandigarh

Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2269

Income Tax Act, 1961-Section 82G, 80G, 12A

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Tribunals and Commissions29 Jul 2026

ACIT Vs Adroit Financial Services Pvt. Ltd.

Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2277

Income Tax Act, 1961-Section 147, 144B, 148A, 148A(b), 148A(d), 151, 143(2), 68, 10(38), 148

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Tribunals and Commissions29 Jul 2026Dismissed

Apple Printpack Private Limited Vs DCIT, Central Circle-7

Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2297

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Tribunals and Commissions29 Jul 2026Partly Allowed

WSP Consultants India Private Limited Vs Assessment Unit, Income Tax Department, Circle 25 (1), Delhi

Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2300

Income-tax Act, 1961-Section 143(3), 144C(13), 144C, 1448, 153, 92C, 234A, 234B, 234C, 270A, 133(6)Income Tax Rules, 1962-Rule 10B(1), 10B(2), 10B(3), 10B(1)(e), 10B(1)(e)(iii), 10TA

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Tribunals and Commissions29 Jul 2026Dismissed

Alok Kumar Gupta Vs DCIT

Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2302

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Tribunals and Commissions29 Jul 2026Allowed

M/s. Innus Infrastructure (P) Ltd. Vs ACIT, Circle 10(1), Delhi

Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2305

Income-tax Act, 1961-Section 144, 147, 148, 143(2)

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Tribunals and Commissions29 Jul 2026Allowed

Krishi Utpadan Mandi Samiti Badaun Vs ITO-2(3) Badayun

Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2309

Income Tax Act, 1961-Section 154, 10(26AAB), 10(26ABB), 10(23C), 143(1), 143(3)Uttar Pradesh Krishi Utpadan Mandi Adhiniyam, 1964Finance Act, 2008

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Tribunals and Commissions29 Jul 2026Dismissed

Ankush Trading Co. Vs DCIT

Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2312

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Tribunals and Commissions29 Jul 2026

Bari Panchayat Vaish Besa Aggarwal Vs Exemption Ward 1(3)

Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2315

Income-tax Act, 1961-Section 12A(1)(ac)(iii), 12AB

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Tribunals and Commissions29 Jul 2026

Delhi Airport Parking Services Private Limited Vs Assessment Unit, Income Tax Department

Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2318

Income Tax Act, 1961-Section 250, 144B, 139(4), 143(1), 143(2), 142(1), 80GCompanies Act, 2013

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Tribunals and Commissions29 Jul 2026Allowed

Pawan Kumar Agarwal Vs National Faceless Assessment Centre

Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2319

Income Tax Act, 1961-Section 250, 147, 148, 144B, 69A, 144

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Tribunals and Commissions29 Jul 2026

Madan Mohan Tiwari Vs ITO

Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2320

Income Tax Act, 1961-Section 147, 143(3), 148, 69A, 139

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Tribunals and Commissions29 Jul 2026

Endow Power Battery Vs ACIT/DCIT

Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2321

Income Tax Act, 1961-Section 250, 271(1)(c), 132, 153C, 142(1), 143(2), 274

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Tribunals and Commissions29 Jul 2026Allowed

Yield Portfolio Management Private Ltd. Vs Assessing Officer, Central Circle -26

Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2323

Income Tax Act, 1961-Section 154, 143(3)

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Tribunals and Commissions29 Jul 2026Allowed

Gaurav Rakhecha Vs ACIT, CC-13

Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2325

Income-tax Act, 1961-Section 143(3), 147, 148, 153, 153(3), 153C, 153C(3)

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Tribunals and Commissions29 Jul 2026

SC Nagang Sons HUF Vs Ito Ward - 36 (1) New Delhi

Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2420

Income Tax Act, 1961-Section 143(3), 147, 148, 149, 151TOLA-Section 3, 3(1)Finance Act 2021

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Tribunals and Commissions29 Jul 2026Dismissed

Tirupati Balaji Fiber Ltd. Vs DCIT, Central Circle-28, New Delhi

Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2419

Income Tax Act, 1961-Section 143(3), 151, 234A, 234B, 234C, 234D, 251(1)(a), 271Income-tax Rules, 1962-Rule 46A

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