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Income Tax Appellate Tribunal judgments

7,092 judgments · page 63 of 355

Tribunals and Commissions31 Jul 2026

N.C. Jewellers Vs DCIT

Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2061

Income Tax Act, 1961-Sections 132, 139(1), 147, 148, 133(6), 250(4), 250(6), 253, 260AIncome-tax Act, 2025-Sections 359(3)(b), 359(4), 362(1), 365
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Tribunals and Commissions30 Jul 2026Allowed

HCL Technologies Limited Vs DCIT, Central Circle 2

Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2286

Income-tax Act, 1961-Section 143(3), 144C(13), 144C(5), 10A, 10A(2)(i)(b), Explanation 2(vii) of Section 10A, 10AA, 10B, 14A, 43(5), 41, 234B, 115JB, 92B, 92, 234C, 234D, 115-O, 133(6), 92C(3), 92CA(1), 263, 36(1)(iii), 37, 4, 92F(iii), 92A, 92E, 271(1)(a)(i), 80J, 80-IA, 80-IB(13), 80-I, 33BIncome-tax Rules, 1962-Rule 8D, 8D(2)(ii), 8D(2)(iii), 80(2)(ii), 80(2)(iii), 10A(d), 10B(1), 10B(1)(a), 10B(1)(e), 10B(2), 10B(2)(c), 10B(2)(d), 10B(3)Income-tax Act, 1922-Section 15C
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Tribunals and Commissions30 Jul 2026Allowed

Snehlata Vs ITO, Ward-1

Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2226

Income-tax Act, 1961-Section 143(3), 10(16), 142(1), 133(6), 263
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Tribunals and Commissions30 Jul 2026Allowed

KMP Expressways Limited Vs. JCIT

Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2229

Income Tax Act, 1961-Section 250, 272A(2)(c), 201, 201(1), 201(1A), 133, 206, 206C, 285B
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Tribunals and Commissions30 Jul 2026Allowed

Devshine Pack Vs. AO

Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2236

Income Tax Act, 1961-Section 250, 143(2), 142(1), 144, 41(1), 271B, 44AB, 133(6)
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Tribunals and Commissions30 Jul 2026Allowed

Vinod Kumar Saluja Vs DCIT

Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2240

Income Tax Act, 1961-Section 147, 250, 69A, 143(1), 132, 148, 147/143(3)
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Tribunals and Commissions30 Jul 2026Allowed

Ludhiana Sangrur Infra Road Private Limited Vs DCIT

Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2276

Income-tax Act, 1961-Section 143(3), 144C(13), 144C(5), 92CA(3), 92CA(2), 80-IA(4), 80-IA(4)(i)(b)(ii), 92B, 234B, 234C, 270A(2), 271A(6), 143(2), 142(1), 92(1)(f), 92(3), 92(4), 92, 92C, 92D, 92E, 80IAIncome Tax Rules, 1962-Rule 10AB, 10BA, 10A(d), 10B to 10E
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