Tribunals and Commissions30 Jul 2026
Anil Rathee Vs ITO
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2193
Income Tax Act, 1961-Section 250, 139(1), 147, 148, 142(1), 143(2)
COURT ARCHIVE
Income Tax Appellate Tribunal judgments
7,092 judgments · page 64 of 355
Tribunals and Commissions30 Jul 2026
Soni Commercial Enterprises Private Ltd. Vs Assistant Commissioner Of Income Tax, Central Circle-14
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2192
Income-tax Act, 1961-Section 153C, 143(3), 153D, 292BC, 153AFinance Act, 2026
Tribunals and Commissions30 Jul 2026
Krishna Krishna Jewellers Pvt. Ltd. Vs ITO
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2187
Income Tax Act, 1961-Section 250(6), 143(3)Income Tax Rules, 1962-Rule 46A
Tribunals and Commissions30 Jul 2026Allowed
Balwant Vs ITO, Ward 1
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2170
Income Tax Act, 1961-Section 147, 144, 144B
Tribunals and Commissions30 Jul 2026
M/s. Maars Impex Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2141
Income-tax Act, 1961-Section 144, 69A, 115BBE
Tribunals and Commissions30 Jul 2026
M/s. Maars Impex Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2042
Income-tax Act, 1961-Section 144, 69A, 115BBE
Tribunals and Commissions30 Jul 2026
Rajat Bhasin Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2064
Income-tax Act, 1961-Section 250, 44AD, 250(6), 250(2)(a)
Tribunals and Commissions30 Jul 2026
Deputy Commissioner Of Income Tax, Circle-75(1), Delhi Vs Mahagun Real Estate Private Limited
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2065
Income Tax Act, 1961-Section 250, 194I, 201, 201(1), 201(1A)
Tribunals and Commissions30 Jul 2026
Income Tax Officer, Delhi Vs Keshav Kumar
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 1856
Income-tax Act-Section 115BBE
Tribunals and Commissions29 Jul 2026Partly Allowed
Luv Bhardwaj Vs DCIT Central Circle-26
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2223
Income-tax Act, 1961-Section 147, 148, 148B, 151, 68, 37, 37(1), 69A, 69B, 69C, 40(a)(ia), 24(b), 132, 127, 139(1), 143(3), 115BBE, 131, 133(6)Companies Act
Tribunals and Commissions29 Jul 2026Allowed
Bhansali Udyog Private Limited Vs PCIT
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2230
Income Tax Act, 1961-Section 147, 144B, 69C, 115BBE, 263, 92CA, 144A, 120, 119, 129
Tribunals and Commissions29 Jul 2026Allowed
Clean Wind Power (Bableshwar) Private Limited Vs DCIT, Circle-4(2)
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2233
Income Tax Act, 1961-Section 144B, 92CA, 270A
Tribunals and Commissions29 Jul 2026
Pankaj Jain Vs ITO Ward 52 (1) Delhi
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2238
Income Tax Act, 1961-Section 143(3), 147, 148, 149, 149(1)(b), 151TOLA-Section 3, 3(1)Finance Act 2021
Tribunals and Commissions29 Jul 2026Allowed
Ashok Kumar Sethi Vs ACIT, Central Circle-31, New Delhi
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2244
Income Tax Act, 1961-Section 153C, 153C(1), 153C(3), 153A, 153A(1), 148, Explanation 2 to Section 148, 139, 147, 149, 151, 153, 132, 132A, 142(1), 143(2)Finance Act, 2021
Tribunals and Commissions29 Jul 2026Dismissed
Deputy Commissioner Of Income Tax Central Circle 26 Vs One Hub Chennai Private Limited
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2246
Income Tax Act, 1961-Section 250, 143(3), 37(1), 37, Explanation 1 to Section 37
Tribunals and Commissions29 Jul 2026Partly Allowed
Matrix Info Systems Pvt. Ltd. Vs DCIT, Central Circle-26, Delhi
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2250
Income Tax Act, 1961-Section 143(3), 153A, 250, 68, 92CA, 271(1)(c)Constitution of India-Article 265
Tribunals and Commissions29 Jul 2026Allowed
Sh. Diwakar Bhagwati Gandhi Vs Sh. Rajeev Kumar PCIT
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2251
Income Tax Act, 1961-Section 263, 148, 149, first proviso to Section 149, 151, first proviso to Section 149(1)(b)TOLA-Section 3, 3(1)Finance Act 2021
Tribunals and Commissions29 Jul 2026Allowed
Chemical Agencies Vs Office Of The Assistant Commissioner Of Income Tax Central Circle 31
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2252
Income Tax Act, 1961-Section 143(3), 143(2), 145(3), 133A, 153D, 153A, 153C
Tribunals and Commissions29 Jul 2026Allowed
Omni Infoword Private Limited Vs Dy. Commissioner Of Income Tax, Circle - 19(1), Delhi
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2253
Income Tax Act, 1961-Section 90, 90A, 132, 132A, 133A, 135A, 143(3), 147, 148, 148A, 148A(a), 148A(b), 148A(d), 149, 151, 151(i), 151(ii), 151(2)Finance Act 2021Finance Act 2022
Tribunals and Commissions29 Jul 2026
Nussli Switzerland Ltd. Vs ACIT, Central Circle-8
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2257
Income Tax Act, 1961-Section 144C, 153A, 143(3), 153D, 69C, 234B, 234C, 234D, 144