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Income Tax Appellate Tribunal judgments

7,000 judgments · page 62 of 350

Tribunals and Commissions31 Jul 2026Allowed

Umak Educational Trust Vs Assessing Officer, National Faceless Assessment Centre, JAO: DCIT, Circle Exemption 2(1), Delhi

Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2213

Income Tax Act, 1961-Section 143(3), 144B, 270A, 11, Explanation (4) to section 11

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Tribunals and Commissions31 Jul 2026Allowed

Kailash Bansal Vs Income Tax Officer

Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2215

Income-tax Act, 1961-Section 147, 148, 148(2), 144B, 151

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Tribunals and Commissions31 Jul 2026Partly Allowed

Rajbir Singh Makhni Vs Deputy Commissioner Of Income Tax

Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2220

Income Tax Act, 1961-Section 143(3)Special Marriage Act

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Tribunals and Commissions31 Jul 2026

Shri Virender Gupta & Ors. Vs ACIT

Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2221

Income-tax Act, 1961-Section 254(2), 153A, 153C, 153D

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Tribunals and Commissions31 Jul 2026Partly Allowed

Rajbir Singh Makhni Vs Deputy Commissioner Of Income Tax

Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2222

Income Tax Act, 1961-Section 143(3)Special Marriage Act

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Tribunals and Commissions31 Jul 2026Allowed

M/S Ozone Builders & Developers Pvt. Ltd. Vs DCIT, Circle-2, Faridabad

Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2224

Income Tax Act, 1961-Section 143(3), 143(2), 129, 292BB, 127

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Tribunals and Commissions31 Jul 2026Allowed

Smt. Rashmi Salwan Vs ITO, Ward 40(2)

Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2227

Income Tax Act, 1961-Section 143(3), 10(38), 68, 69C

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Tribunals and Commissions31 Jul 2026Allowed

Keshav Bhardwaj Vs DCIT, Circle 2(1) - Gurgaon

Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2431

Income Tax Act, 1961-Section 250, 143(3), 131(1A), 131, 139(1), 271(1)(c), 274, 271(1B)

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Tribunals and Commissions31 Jul 2026Partly Allowed

GE India Industrial Private Limited Vs ACIT (OSD)

Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2190

Income-tax Act, 1961-Section 36(1)(va), 143(1), 40(a)(i), 90, 90(2), 40(a)(ia), 263, 244A, 37(1), 30 to 38Constitution of India-Article 14

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Tribunals and Commissions31 Jul 2026Allowed

Sumitra Devi Vs Deputy/Assistant Commissioner Of Income Tax

Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2182

Income Tax Act, 1961-Section 153C, 143(3), 69A, 153C(1), 132(4)

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Tribunals and Commissions31 Jul 2026

Raveesh Kanaujia Vs ITO

Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2180

Income Tax Act, 1961-Section 250, 143(3), 143(2), 142(1), 144B, 48

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Tribunals and Commissions31 Jul 2026Allowed

Mool Chand Sharbati Devi Hospital Trust Vs DCIT (Exemption)

Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2179

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Tribunals and Commissions31 Jul 2026Allowed

Mool Chand Sharbati Devi Hospital Trust Vs DCIT (Exemption)

Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2178

Income Tax Act

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Tribunals and Commissions31 Jul 2026Allowed

Vaish Model Senior Secondary School Vs Commissioner Of Income Tax (Exemptions), Chandigarh

Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2177

Income Tax Act, 1961-Section 2(15), 10, 11, 12A, 12AA, 12AB, 80G(5)(ii)

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Tribunals and Commissions31 Jul 2026Allowed

Intersoft Data Labs And Solution Private Limited Vs Assessing Officer, Circle 10(1), New Delhi

Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2174

Income Tax Act, 1961-Section 250, 40(a)(ia), 43B, 10AA, 145(3), 270A, 156

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Tribunals and Commissions31 Jul 2026

Apoorva Leasing Finance and Investment Company Limited Vs Income Tax Officer, Ward 73(1)

Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2173

Income Tax Act, 1961-Section 250, 201, 201(1A), 271C, 194C, 10 Clause 46A Sub-clause (ii)

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Tribunals and Commissions31 Jul 2026Allowed

Shri Shiv Kirpa Sewa Mandal Vs CIT(Exemption)

Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2171

Income-tax Act, 1961-Section 80G, 80G(5), Clause (ii)(b)(B) of Second proviso to Section 80G(5), 80G(5B)

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Tribunals and Commissions31 Jul 2026

Apoorva Leasing Finance and Investment Company Limited Vs Income Tax Officer, Ward 73(1)

Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2102

Income Tax Act, 1961-Section 250, 201, 201(1), 201(1A), 194C, 271C, 10, Clause 46A, Sub-clause (ii)

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Tribunals and Commissions31 Jul 2026

Apoorva Leasing Finance And Investment Company Limited Vs Income Tax Officer, Ward 73(1)

Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2086

Income Tax Act, 1961-Section 250, 201, 201(1), 201(1A), 10, Clause 46A, Sub-clause (ii), 194C, 271C

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Tribunals and Commissions31 Jul 2026

Apoorva Leasing Finance And Investment Company Limited Vs Income Tax Officer

Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2079

Income Tax Act, 1961-Section 201, 201(1), 201(1A), 250, 271C, 194C, 10 Clause 46A Sub-clause (ii)

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