Tribunals and Commissions03 Aug 2026Partly Allowed
Smt. Puneeta Ahuja Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6592
Income-tax Act, 1961-Section 143(3), 115BBE
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Income Tax Appellate Tribunal judgments
7,000 judgments · page 61 of 350
Tribunals and Commissions03 Aug 2026Allowed
Pradip Kumar Sarkar Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6587
Income-tax Act, 1961-Section 143(1), 143(1)A, 205
Tribunals and Commissions03 Aug 2026
ACIT Vs M/s. V and S International Delhi Private Limited
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6400
Income-tax Act, 1961-Section 147, 143(3)
Tribunals and Commissions03 Aug 2026Partly Allowed
Yash Sherawat Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6395
Income-tax Act, 1961-Section 144, 115BBE
Tribunals and Commissions03 Aug 2026Partly Allowed
Ashok Kumar Syal Vs ITO Ward 70 (5) Delhi
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6322
Income Tax Act, 1961-Section 143(3)
Tribunals and Commissions03 Aug 2026
Raj Mohini Jain Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6313
Income Tax Act, 1961-Section 271(1)(c)
Tribunals and Commissions31 Jul 2026Allowed
Manik Somani Vs Assistant Commissioner Of Income Tax
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2292
Income Tax Act, 1961-Section 132, 132A, 148, Explanation 2(iv) to Section 148, 148A, 148A(b), 148A(c), 148A(d)
Tribunals and Commissions31 Jul 2026Allowed
Neetu Kalra Vs Commissioner Of Income Tax (Appeals)
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2293
Income Tax Act, 1961-Section 271D, 269SS
Tribunals and Commissions31 Jul 2026
ACIT, Sukhendu Mondal Vs M/s Daks India
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2288
Income Tax Act, 1961-Section 250, 143(3), 144B
Tribunals and Commissions31 Jul 2026Allowed
The Kangra Co-op. Bank Ltd. Vs Dy. Director Of Income Tax CPC & Anr.
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2283
Income Tax Act, 1961-Section 143(1), 250, 244A
Tribunals and Commissions31 Jul 2026Allowed
Shree Gokulendra Educational Trust Regd. Vs Commissioner Of Income Tax (Exemptions), Chandigarh
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2282
Income Tax Act, 1961-Section 80G, 80G(5), 80G(5)(ii), Explanation 3 to Section 80G, 12AB(1)(b)
Tribunals and Commissions31 Jul 2026Allowed
N.C. Jewellers Vs DCIT
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2199
Income Tax Act, 1961-Section 132, 139(1), 147, 148, 133(6), 250(4), 250(6), 253, 260AIncome-tax Act, 2025-Section 359(3)(b), 359(4), 362(1), 365
Tribunals and Commissions31 Jul 2026Allowed
Janes Defense India LLP Vs DCIT, Circle 28 (1)
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2200
Income-tax Act, 1961-Section 143(3), 144(C)(13), 144B, 144C(5), 92C, 32, 32(1), Chapter XIncome Tax Rules, 1962-Rule 10B(1)(e)(i)Companies Act
Tribunals and Commissions31 Jul 2026
Disha Education Society Vs CIT (Exemptions)
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2202
Income Tax Act, 1961-Section 12A, 12A(1)(ac)(ii), 12AA, 12AB, 12AB(1)(b), 12AB(4)
Tribunals and Commissions31 Jul 2026
ACIT, Circle 61 (1), Delhi Vs Shardul Amarchand Mangaldas & Co.
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2203
Income Tax Act, 1961-Section 250, 143(3), 143(3A), 143(3B), 144B, 90, 90A, 91, 2(31)Income Tax Rules, 1962-Rule 128
Tribunals and Commissions31 Jul 2026
Trade Impex Inc. Vs ITO
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2204
Income Tax Act, 1961-Section 250, 250(6), 148, 142(1), 144, 69
Tribunals and Commissions31 Jul 2026Allowed
International Tractors Ltd. Vs DCIT-(LPTU)
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2205
Income Tax Act, 1961-Section 43(6)(c)(ii), 35(2AB), 14A, 37(1), 80JJAAMotor Vehicle ActFinance Act, 2022
Tribunals and Commissions31 Jul 2026
Mohit Sawhney Vs Circle 19(1), New Delhi
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2206
Income Tax Act, 1961-Section 250, 270A, 270A(9), 144, 144B
Tribunals and Commissions31 Jul 2026Dismissed
Assistant Commissioner Of Income Tax Vs Tushar Gupta
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2209
Income Tax Act, 1961-Section 147, 144B, 68, 10(38), 151A, 142(1)
Tribunals and Commissions31 Jul 2026Dismissed
Addl. CIT Vs M/s Makemy Trip India Pvt. Ltd.
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2210
Income Tax Act, 1961-Section 9, 9(1)(vii), 40(a)(i), 40(a)(ia), 92CA(3), 143(2), 143(3), 194H, 195, 195(1), 195(2), 195(3), 197IT Rules, 1962-Rule 46AReserve Bank of India Act