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Income Tax Appellate Tribunal judgments

6,936 judgments · page 59 of 347

Tribunals and Commissions05 Aug 2026

Pawai Trust Vs Deputy Commissioner Of Income Tax

Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6127

Income Tax Act, 1961-Section 250, 143(1), 11, 234C, 167B(1), 167(1), 1678, 167 A, 164(1)(iv)Finance Act-First Schedule, Part-I, Paragraph (A), Clause (iii), (iv)Finance Act, 1981
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Tribunals and Commissions04 Aug 2026Allowed

Sangita Khanna Vs Income Tax Officer

Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6526

Income-tax Act, 1961-Section 143(1), 10(10AA), 10 (10AA) Clause (ii)Constitution of India-Article 12, 226
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Tribunals and Commissions04 Aug 2026Allowed

Kumar Satish Vs Income Tax Officer, Ward-2(2), Gurugram

Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6357

Income-tax Act, 1961-Section 10(37), 45(5), 56, 56(2)(viii), 57(iv), 142(1), 143(1), 143(1)(a), 143(2), 143(3), 143(3A), 143(3B), 144, 145A, 145A(b), 145B, 250, 263, 264Land Acquisition Act, 1894-Section 28, 34Finance (No.2) Act, 2009
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