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Income Tax Appellate Tribunal judgments

6,855 judgments · page 58 of 343

Tribunals and Commissions05 Aug 2026

Sanjeev Kumar Vs ACIT

Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6744

Income Tax Act, 1961-Section 250, 148, 68, 148A(b), 133(6)
Tribunals and Commissions05 Aug 2026Allowed

Sunil Kumar Vs Income Tax Officer

Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6629

Income-tax Act, 1961-Section 147, 144, 57(iv), 145A(b), 145A, 145B, 143(1)(a), 143(1), 143(2), 142(1), 143(3), 143(3A), 143(3B), 263, 56, 56(2)(viii), 10(37), 45(5), 264Land Acquisition Act, 1894-Section 28, 34Finance Act, 2009
Tribunals and Commissions05 Aug 2026Allowed

Navin Beri Vs Income Tax Officer

Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6408

Income-tax Act, 1961-Sections 13A, 144B, 144C, 147, 148, 148A, 148A(b), 148A(d), 149, 149(1), 151, 151(1), 151(2), 151(i), 151(ii)Taxation and Other Laws (Relaxation and Amendment of Certain Provisions) Act, 2020-Section 3Representation of Peoples Act, 1951-Section 29A
Tribunals and Commissions05 Aug 2026

Veena Batra Vs Income Tax Officer

Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6373

Income-tax Act, 1961-Section 147, 144, 148Taxation and Other Laws [Relaxation and Amendment of Certain Provisions] Act, 2020
Tribunals and Commissions05 Aug 2026

Vandana Verma Vs DCIT

Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6256

Income Tax Act, 1961-Section 271(1)(c), 139(1), 148, 143(3), 147, 144B
Tribunals and Commissions05 Aug 2026

C L. Educate Limited Vs Assistant Commissioner Of Income Tax

Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6171

Income-tax Act, 1961-Section 143(3), 56(2)(viib), 142(1), 36(2), 36(1)(vii), 36(i)(vii), 31(i)(vii), 14A, 41, 41(1), 28, 28(iv), 2(28A), 40(a)(ia), 201(1), 133(6)Income Tax Rules-Rule 11UA(2), 8DFinance (No. 2) Act, 2004