Tribunals and Commissions07 Aug 2026Allowed
Shankar Lal Vs Income Tax Officer, Ward-34(1), Delhi
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6753
Income-tax Act, 1961-Section 147, 144, 144B
COURT ARCHIVE
Income Tax Appellate Tribunal judgments
6,855 judgments · page 57 of 343
Tribunals and Commissions07 Aug 2026Partly Allowed
Golyan Exim Private Limited Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6749
Income Tax Act, 1961-Section 143(3), 147, 68
Tribunals and Commissions07 Aug 2026Allowed
Micron Instruments Pvt. Ltd. Vs DCIT
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6742
Income-tax Act, 1961-Section 250, 250(2)(a), 250(6)
Tribunals and Commissions07 Aug 2026Allowed
Blue Water Enterprises Vs DCIT CC 16 Delhi
Income Tax Appellate Tribunal · 2025 INSC 599
Income Tax Act, 1961-Section 153C, 143(3), 250, 253(5), 132, 69A, 153A(1)Constitution of India-Article 21
Tribunals and Commissions07 Aug 2026
Paras Polycab (P) Ltd. Vs ITO, Ward- 19(3)
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6265
Income Tax Act, 1961-Section 250, 143(3), 142(1), 147, Proviso (1) to Section 147, First proviso of Section 147, 148
Tribunals and Commissions07 Aug 2026
Sahil Garg Vs Assistant Commissioner Of Income Tax
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6235
Income-tax Act, 1961-Section 153C
Tribunals and Commissions06 Aug 2026
ACIT Vs Pragati Power Corporation
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6518
Income-tax Act, 1961-Section 271(1)(c), 80-IA
Tribunals and Commissions06 Aug 2026Allowed
M/s. Footwear (Klick) India Private Limited Vs DCIT, Central Circle-29
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6493
Income-tax Act, 1961-Section 153C, 143(3), 139(1), 132, 143(2)
Tribunals and Commissions06 Aug 2026Allowed
Aman Buildwell Private Limited Vs Deputy Commissioner Of Income Tax, Central Circle 28, Delhi
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6413
Income Tax Act, 1961-Section 153C
Tribunals and Commissions06 Aug 2026Allowed
New Delhi Realcon Pvt. Ltd. Vs DCIT
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6370
Income-tax Act, 1961-Section 153C, 143(3)
Tribunals and Commissions06 Aug 2026
Justice Gopal Singh Public Charitable Trust Vs Income Tax Officer (E)
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6368
Income-tax Act, 1961-Section 143(1), 11
Tribunals and Commissions06 Aug 2026Allowed
Sh. Kamaldeep Singh Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6298
Income-tax Act, 1961-Section 144
Tribunals and Commissions06 Aug 2026
Niru Anand Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6295
Income-tax Act, 1961-Section 143(3), 147, 151
Tribunals and Commissions06 Aug 2026
ACIT Vs Pragati Power Corporation
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6234
Income-tax Act, 1961-Section 271(1)(c), 80-IA
Tribunals and Commissions06 Aug 2026Allowed
D B Engineering P. Ltd. Vs Assistant Commissioner Of Income Tax, Circle-7(1), Delhi
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6237
Income Tax Act, 1961-Section 250, 271B, 147/144/144B, 274, 44AB, 139(1), 273B
Tribunals and Commissions05 Aug 2026Allowed
HPR Transport Limited Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6729
Income-tax Act, 1961-Section 143(3) read with Section 144B
Tribunals and Commissions05 Aug 2026Allowed
Vinod Choudhary Vs Ward 2(2)(1) Ghaziabad
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6702
Income-tax Act, 1961-Section 144, 147
Tribunals and Commissions05 Aug 2026Dismissed
DCIT Central Circle-26 Vs KCJ Buildtech Pvt Ltd
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6756
Income Tax Act, 1961-Section 153C, 144, 139(1), 132, 68Companies ActNegotiable Instruments Act-Section 138
Tribunals and Commissions05 Aug 2026Allowed
Prashant Soni Vs Central Circle 7, Delhi
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6754
Income Tax Act, 1961-Section 271(1)(c)
Tribunals and Commissions05 Aug 2026
DCIT, Central Circle 27, New Delhi Vs Shri Mahavir Pulses Pvt. Ltd.
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6751
Income-tax Act, 1961-Section 68, 69C, 147, 144