Tribunals and Commissions12 Aug 2026Allowed
Vipin Khandelwal Vs Commissioner Of Income Tax
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6281
Income Tax Act, 1961-Section 206C, 269SS, 269ST, 271D, 271DACPC-Order VII Rule 11(a), (d)
COURT ARCHIVE
Income Tax Appellate Tribunal judgments
6,848 judgments · page 55 of 343
Tribunals and Commissions12 Aug 2026
Vipin Khandelwal Vs Commissioner Of Income Tax (Appeals)/National Faceless Appeal Centre, Delhi
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6264
Income Tax Act, 1961-Section 271D, 269SS, 269ST, 271DA, 206CCPC-Order VII Rule 11(a) and (d)
Tribunals and Commissions12 Aug 2026
Premium Compostos India Private Limited Vs. Assessing Officer
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6172
Income-tax Act, 1961-Section 144B, 40A(3), 143(1)
Tribunals and Commissions12 Aug 2026Allowed
Ratna Sagar Pvt Ltd Vs DCIT, CC-4 - New Delhi-110055, Delhi
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6173
Income Tax Act, 1961-Section 153CRight to Information Act
Tribunals and Commissions12 Aug 2026
Kunal Arora Vs Assistant Commissioner Of Income Tax
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6248
Income Tax Act, 1961-Section 139(1), 148, 250(6)
Tribunals and Commissions12 Aug 2026
ACIT, CC-25, Delhi Vs Laxmi Publications (P) Ltd.
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6274
Income-tax Act, 1961-Section 68, 69C, 132, 142(1), 143(2), 148, 149, 151
Tribunals and Commissions12 Aug 2026Appeal allowed for statistical purpose
Indian Coal Forum Vs ITO Ward Exemption 1 (2), Delhi
Income Tax Appellate Tribunal
Income Tax Act, 1961-Section 12A, Section 2(15)
Tribunals and Commissions12 Aug 2026Appeal allowed
Mohan Lal Gupta Vs ITO Ward 36(1), Delhi
Income Tax Appellate Tribunal
Income Tax Act, 1961-Section 143(3), 144B, 131(1A), 69C
Tribunals and Commissions12 Aug 2026Appeal dismissed
Rajesh Kumar Maurya Vs Assessing Officer, Ward 43(5)
Income Tax Appellate Tribunal
Income Tax Act, 1961-Section 144, section 69A, section 115BBE, section 139, section 142(1)
Tribunals and Commissions12 Aug 2026Appeal allowed for statistical purposes
Shiva Constech Private Limited Vs ACIT Circle 22(2) New Delhi
Income Tax Appellate Tribunal
Income-tax Act, 1961-Section 147 r.w.s. 144, section 147, section 147 r.w.s. 144B, section 68
Tribunals and Commissions11 Aug 2026Dismissed
ACIT, Central Circle 25, Delhi Vs Bansal Iron & Sheet Traders
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6759
Income Tax Act, 1961-Section 132, 132(4A)(i), 132A, 139, 143(1), 143(3), 147, 148, 149, 151, 151(1), 153, 153A, 153C, 153C(1), 153D, 158BD, 253(4), 254(1), 292C(1)(i)Income Tax Appellate Tribunal Rules, 1963-Rule 11, 12, 27Finance Act, 2005
Tribunals and Commissions11 Aug 2026Allowed
M/s Lala Sher Singh Memorial Jeevan Trust Society Vs Principal Commissioner Of Income Tax (Central)-3
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6728
Income Tax Act, 1961-Section 11, 12, 12A, 12A(1), 12A(1)(ac)(i), 12A(1)(ac)(ii), 12A(1)(ac)(iii), 12AA, 12AA(1b), 12AB, 12AB(1)(b)(ii)(B), 12AB(4), 2(15), 13, 13(1)(c), 13(3), 13(3)(cc), 13(3)(d), 80G, 80G(5), 80G(5)(ii), 127, 132, 132(1), 143(3), 153AIncome Tax Rules, 1962-Rule 17ASociety Registration Act, 1860
Tribunals and Commissions11 Aug 2026Allowed
Klarke India Private Limited Vs Cir-2(1)(1) Ghaziabad
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6717
Income-tax Act, 1961-Section 68, 270A, 271B, 271AAC
Tribunals and Commissions11 Aug 2026Allowed
Klarke India Private Limited Vs Cir-2(1)(1) Ghaziabad
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6713
Income-tax Act, 1961-Section 68, 270A, 271AAC, 271B, 272A(1)(d)
Tribunals and Commissions11 Aug 2026Dismissed
ACIT New Delhi Vs TUI India Private Limited
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6704
Income Tax Act, 1961-Section 9(1)(vii), 9, 40(a)(i), 40(a)(ia), 194C, 195, 197, 30 to 38
Tribunals and Commissions11 Aug 2026Dismissed
Deputy Commissioner Of Income Tax, Central Circle-20, Delhi Vs Jindal Pipes Ltd.
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6703
Income Tax Act, 1961-Section 2(7A), 36(1)(va), 69C, 115BBE, 127, 131, 133(6), 143(3), 147, 148, 148A, 149(1), 149(1)(b), 149(1A), 151, 153A, 153C(1)Finance Act, 2021
Tribunals and Commissions11 Aug 2026Partly Allowed
ELCA Cosmetics Pvt. Ltd. Vs DCIT, Circle 7 (1), New Delhi
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6701
Income-tax Act, 1961-Section 143(3), 144(C)(13), 144B, 144C(5), 92CA(3), 37(1)Income-tax Rules, 1962
Tribunals and Commissions11 Aug 2026
Mamta Pandey Vs The Income Tax Officer
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6700
Income Tax Act, 1961-Section 143(3), 133(6)
Tribunals and Commissions11 Aug 2026
Medhavi Tanwar Vs ACIT
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6699
Income Tax Act, 1961-Section 143(3), 250, 68, 115BBE, 143(1), 145(3)
Tribunals and Commissions11 Aug 2026Allowed
M/s Mysim Therapeutics Private Limited Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6697
Income-tax Act, 1961-Section 154, 115BAA, 139(1), 115BBA