Tribunals and Commissions12 Aug 2026Allowed
Vimal Kumar Vs DCIT CC-28, New Delhi
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6680
Income Tax Act, 1961-Section 143(3), 133A, 143(2), 153D, 153A, 153C
COURT ARCHIVE
Income Tax Appellate Tribunal judgments
6,848 judgments · page 53 of 343
Tribunals and Commissions12 Aug 2026Dismissed
Income Tax Officer, Ward-2(1)(1) Vs Ashok Kumar Kushwaha
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6738
Income Tax Act, 1961-Section 144, 147, 250(4)RTI Act
Tribunals and Commissions12 Aug 2026
Premium Compostos India Private Limited Vs Assessing Officer Income Tax Department, New Delhi
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6737
Income-tax Act, 1961-Section 147, 144B, 40A(3), 143(1)
Tribunals and Commissions12 Aug 2026Allowed
Daya Kishan Vs ACIT, CC-4
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6736
Income Tax Act, 1961-Section 132, 139(1), 143(3), 148, 153C, 269SS, 271D, 275(1)(c)
Tribunals and Commissions12 Aug 2026Allowed
Sh. Vinod Kumar Gupta(D) Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6735
Income Tax Act, 1961-Section 250, 144, 143(1), 143(3), 148, 142(1), 159, 292B, 292BB
Tribunals and Commissions12 Aug 2026Allowed
M/S Bird Consultancy Services Vs ACIT Circle52(1)
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6734
Income Tax Act, 1961-Section 143(3), 69A, 133(6)
Tribunals and Commissions12 Aug 2026Partly Allowed
DCIT, Circle 16(1), New Delhi Vs Mubarak Overseas Pvt. Ltd.
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6733
Income-tax Act, 1961-Section 13A, 143(2), 144, 147, 148, 148A, 149, 151, 144B, 144CRepresentation of Peoples Act, 1951-Section 29ATaxation and Other Laws (Relaxation and Amendment of Certain Provisions) Act, 2020-Section 3
Tribunals and Commissions12 Aug 2026
Parichay Tradecom P Ltd Vs DCIT, CC-19(1) - Delhi, Delhi
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6731
Income Tax Act, 1961-Section 143(3), 147, 69AIndian Evidence Act
Tribunals and Commissions12 Aug 2026Dismissed
Income Tax Officer Vs. Adroit Global Personnel Services Private Limited
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6732
Income-tax Act, 1961-Section 144, 144B, 145(3), 142(1), 143(2), 133(6), 44ABIncome Tax Rules-Rule 46ACompanies Act
Tribunals and Commissions12 Aug 2026
Garnet Veneer And Decors Limited Vs Deputy Commissioner Of Income Tax
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6730
Income Tax Act, 1961-Section 153C, 153A, 153(3), 147
Tribunals and Commissions12 Aug 2026Dismissed
Income Tax Officer Vs Rajeev Kumar Mittal
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6727
Income Tax Act, 1961-Section 147, 144, 144B, 148, 69C
Tribunals and Commissions12 Aug 2026Partly Allowed
Gujara Construction Pvt. Ltd. Vs ITO, Ward 10(3)
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6726
Income Tax Act, 1961-Section 147, 144B, 69C, 68
Tribunals and Commissions12 Aug 2026Partly Allowed
M/s International Tractors Ltd. Vs DCIT-(LPTU)
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6725
Income Tax Act, 1961-Section 143(3), 115JB, 43(6)(c)(ii), 35(2AB), 37(1), 14A, 8D(2)(iii)Motor Vehicle Act
Tribunals and Commissions12 Aug 2026Dismissed
ACIT Vs Chander Mohan Sethi
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6724
Income Tax Act-Section 153A, 153B(1), 153C, 153D, 1538, 271(1)(c), 271AAB
Tribunals and Commissions12 Aug 2026Partly Allowed
Dinesh Arora Vs Income Tax Officer, Ward-59(2), Delhi
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6723
Income Tax Act, 1961-Section 2(7), 2(31), 45, 50C, 54, 54(1), 54(2), 54B, 54D, 54E, 54EA, 54EB, 54F, 54F(1), 143(3), 260A, 271(1)(c)General Clauses Act-Section 13(2)
Tribunals and Commissions12 Aug 2026Allowed
Abhishek Kumar Vs ITO Ward-2(1) Moradabad
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6722
Income Tax Act, 1961-Section 68, 250(6)Income Tax Rules-Rule 46A(2)
Tribunals and Commissions12 Aug 2026Partly Allowed
Branch Metrics Inc Vs DCIT International Taxation Circle 1(1)(2)
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6721
Income-tax Act, 1961-Section 143(3), 144C(13), 144C(5), 10(50), 133(6), 144C(1), 9(2), 9(1)(vii), 80-O, 90(2), 234A, 234B, 274, 270A
Tribunals and Commissions12 Aug 2026Allowed
Sumit Gupta Vs CIT(Appeals)
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6720
Income Tax Act, 1961-Section 144, 147, 148, 143(2), 250(6)
Tribunals and Commissions12 Aug 2026Allowed
Abhishek Kumar Vs ITO Ward-2(1) Moradabad
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6719
Income Tax Act, 1961-Section 68, 250(6)Income Tax Rules-Rule 46A(2)
Tribunals and Commissions12 Aug 2026
ACIT Vs Poonam Malhotra
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6718
Income-tax Act, 1961-Section 254, 143(3), 153(6), 153D, 132, 153A, 69C, 147, 250, 260, 262, 263, 264Right to Information Act, 2005