Tribunals and Commissions17 Aug 2026Allowed
Sehdev Vs Deputy Commissioner Of Income Tax, Circle 60(1), New Delhi
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6609
Income Tax Act, 1961-Section 250, 144B, 148A(b), 148, 142(1), 144
COURT ARCHIVE
Income Tax Appellate Tribunal judgments
6,848 judgments · page 51 of 343
Tribunals and Commissions17 Aug 2026Allowed
Sh. Rattan Prakash Mishra Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6607
Income-tax Act, 1961-Section 153C, 143(3), 292C
Tribunals and Commissions17 Aug 2026Partly Allowed
Shakil Ahmad Khan Vs Deputy Commissioner Of Income Tax, Central Circle-1
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6606
Income Tax Act, 1961-Section 250, 69A, 115BBE
Tribunals and Commissions17 Aug 2026
M/s. Emaar MGF Construction Pvt. Ltd. Vs ACIT
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6604
Income-tax Act, 1961-Section 143(3)
Tribunals and Commissions17 Aug 2026Partly Allowed
Richemont India Private Limited (erstwhile known as RLG Retail Private Limited) Vs. Deputy Commissioner of Income Tax, Circle 19(1), New Delhi
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6603
Income Tax Act, 1961-Section 143(3), 254, 144C(13), 253(1), 153(3), 153(4), Sub-section (8) to Section 144CCompanies Act, 1956-Section 220
Tribunals and Commissions17 Aug 2026Allowed
One Step Greener Foundation Vs Circle Exempt 2(1), Delhi
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6601
Income Tax Act, 1961-Section 12A(1)(ac)(iii)
Tribunals and Commissions17 Aug 2026Allowed
Sh. Vinod Gupta Vs DCIT
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6599
Income-tax Act, 1961-Section 153C, 69A
Tribunals and Commissions17 Aug 2026
Sh. Manoj Kumar Yadav Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6598
Income-tax Act, 1961-Section 143(3)
Tribunals and Commissions17 Aug 2026Partly Allowed
Rajvir Singh Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6597
Income Tax Act, 1961-Section 250, 272A(1)(b)
Tribunals and Commissions17 Aug 2026Partly Allowed
Sungold Trade Private Limited Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6594
Income-tax Act, 1961-Section 143(3)
Tribunals and Commissions17 Aug 2026
M/s. R.P. Enterprises Vs ACIT
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6401
Income-tax Act, 1961-Section 143(3), 69, 69C, 139(1), 145(3), 115BBE
Tribunals and Commissions17 Aug 2026
Himanshu Sirohi Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6231
Income Tax Act, 1961-Section 270A
Tribunals and Commissions17 Aug 2026Allowed
Vishal Jewels Vs DCIT
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6259
Income Tax Act, 1961-Section 250, 153C, 153A, 127, 153D, 69A, 69C, 115BBE, 271AAC, 234A, 234B, 234C, 132, 142(1)
Tribunals and Commissions14 Aug 2026
Consumer Online Foundation Vs Ward Exemption 1(3), Delhi
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6624
Income Tax Act-Section 12A(1)(ac)(ii), 12A, 80G
Tribunals and Commissions14 Aug 2026Allowed
Ram Avtar Gupta Vs Income Tax Officer ITO Ward 1, Karnal, Haryana
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6620
Income Tax Act, 1961-Section 143(3), 68, 115BBE, 10(23FB)
Tribunals and Commissions14 Aug 2026Allowed
Maruti Papers Private Limited Vs ACIT, CIR-3(1)(1), MZR
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6614
Income-tax Act, 1961-Section 143(3), 154, 68, 115BBE, 292B
Tribunals and Commissions14 Aug 2026
Assistant Commissioner Of Income Tax Vs Yashita Finance Private Limited
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6611
Income Tax Act, 1961-Section 147, 143(3), 148, 68Income-tax Rules, 1962-Rule 46AIncome Tax (Appellate Tribunal) Rules, 1963-Rule 27
Tribunals and Commissions14 Aug 2026
Garnet Veneer And Decors Limited Vs Deputy Commissioner Of Income Tax Central Circle-28
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6605
Income Tax Act, 1961-Section 153C, 153A, 153(3), 147
Tribunals and Commissions14 Aug 2026Allowed
Mohini Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6593
Income Tax Act, 1961-Section 250, 147, 144, 142(1), 69AIncome Tax Rules, 1962-Rule 46A
Tribunals and Commissions14 Aug 2026Allowed
B.H. Trading Vs DCIT, CC-29, New Delhi
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6591
Income Tax Act, 1961-Section 132, 143(3), 148, 153A, 153C