Tribunals and Commissions14 Aug 2026Dismissed
ITO Vs Roma Jain
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6589
COURT ARCHIVE
Income Tax Appellate Tribunal judgments
6,848 judgments · page 52 of 343
Tribunals and Commissions14 Aug 2026Allowed
M/s. Maharashtra Foods Processing & Cold Storage Vs DCIT, CC-26, Delhi
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6588
Income-tax Act, 1961-Section 139(1), 147, 148, 149, 149(1)(a), 149(1)(b), 69CTaxation and Other Laws (Relaxation and Amendment of Certain Provisions) Act, 2020
Tribunals and Commissions14 Aug 2026Partly Allowed
Basant Kumar Pandey Vs CIT, NFAC
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6402
Income Tax Act, 1961-Section 250, 147, 144, 144B
Tribunals and Commissions14 Aug 2026Allowed
Meratask Enterprises Pvt. Ltd. Vs DCIT
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6399
Income Tax Act, 1961-Section 250, 153C, 69A, 69C, Fourth Proviso to Section 153A(1)
Tribunals and Commissions14 Aug 2026
Mohini Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6257
Income Tax Act, 1961-Section 250, 147, 144, 142(1), 69AIncome Tax Rules, 1962-Rule 46A
Tribunals and Commissions13 Aug 2026Dismissed
DCIT Vs M/s. A.L.M. Industries Ltd.
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6512
Income-tax Act, 1961-Section 147, 143(3)
Tribunals and Commissions13 Aug 2026Allowed
Frozen Iron and Steel Private Limited Vs Assistant Commissioner Of Income Tax
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6492
Income-tax Act, 1961-Section 147
Tribunals and Commissions13 Aug 2026Allowed
M/S Marc Enterpries Private Limited Vs DCIT, Circle 16(1), New Delhi
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6615
Income Tax Act, 1961-Section 143(3), 144B, 56(2)(viib), 143(1), 154, Rule 11UA, 11UA(2), 11UA(4)
Tribunals and Commissions13 Aug 2026
Rajiv Puri Vs Circle 70(1), Delhi
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6612
Income-tax Act, 1961-Section 271(1)(c), Explanation 4(b) below Section 271(1)(c)(iii), 274, 273B, 143(3), 147, 148, 142(1), 139, 80C
Tribunals and Commissions13 Aug 2026Allowed
Baki Packi Private Limited Assessment Unit Vs W32 AO-3 Income Tax Department
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6590
Income-tax Act, 1961-Chapter XVII-B, Section 69C, 234A, 234B, 234C, 270A
Tribunals and Commissions13 Aug 2026
Jain Rajesh & Associates Vs ITO Ward 61(1)
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6586
Income Tax Act, 1961-Section 154, 143(1), 244A
Tribunals and Commissions13 Aug 2026Allowed
Lucknow Realities Private Limited Vs Income Tax Officer Ward 15(1), Delhi
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6412
Income Tax Act, 1961-Sections 147, 144, 144B, 143(2), 143(3), 148, 148A, 148A(a), 148A(b), 148A(d), 149, 151, 151(i), 151(ii), 68, 270A, 271AAC, 234A, 234B, 234C, 90, 90A, 132, 132A, 133A, 135AFinance Act 2021Finance Act 2022
Tribunals and Commissions13 Aug 2026Allowed
Gurgaon Realtech Limited Vs NFAC Assessment Unit Income Tax Department
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6406
CGST Act, 2017-Section 17(5)Income-tax Act-Section 37(1), 40(a)(ia), Chapter XVIIB
Tribunals and Commissions13 Aug 2026Allowed
Mr. Ankit Agarwal Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6398
Income Tax Act, 1961-Section 250, 143(3), 144B, 270A, 154
Tribunals and Commissions13 Aug 2026Allowed
M/s WLD Investments Pvt. Ltd. Vs DCIT, Circle 25(1)
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6305
Income Tax Act-Section 250(6)
Tribunals and Commissions13 Aug 2026
ACIT Vs M/s Bajaj Resources Pvt. Ltd.
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6252
Income-tax Act, 1961-Section 10(34), 14A, 14A(1), 14A(2), 14A(3), 142(1), 143(2), 143(3), 143(3A), 143(3B), 147, 154, 250, 263, 115JBIncome-tax Rules, 1962-Rule 8D, 8D(2), 8D(2)(ii)IT (Fourteenth Amendment) Rules, 2016
Tribunals and Commissions12 Aug 2026Allowed
Polylab Industries Private Limited Vs DCIT, Central Circle-28
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6684
Income Tax Act, 1961-Section 153C, 153C(1), 153C(3), 153A, 153A(1), 132, 132A, 139, 147, 148, 149, 151, 153, 142, 142(1), 143, 143(2)Finance Act, 2021
Tribunals and Commissions12 Aug 2026Allowed
B N Jain Memorial Trust Vs CIT(Exemption)
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6683
Income Tax Act, 1961-Section 12A, 12AB, 80G, 115TDFinance Act, 2016
Tribunals and Commissions12 Aug 2026
Suresh Khandelwal Vs Assistant Commissioner Of Income Tax Central Circle 3, Delhi
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6682
Income Tax Act, 1961-Section 147, 144, 145(3), 2(7A), 120(1), 120(2), 120(4)(b)
Tribunals and Commissions12 Aug 2026
Raman Chawla Vs Deputy Commissioner Of Income Tax, Circle 61(1), New Delhi
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6681
Income Tax Act, 1961-Section 68, 142(1), 143(1), 143(2), 143(3), 144B, 147, 148, 151, 151(1), 151(2), 151(3), 153-D, 250, 250(6), 271(1)(c)Act of 13 of 2021