Tribunals and Commissions18 Aug 2026Allowed
Yogesh Thakral Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6290
Income-tax Act, 1961-Section 143(3)
COURT ARCHIVE
Income Tax Appellate Tribunal judgments
6,848 judgments · page 50 of 343
Tribunals and Commissions18 Aug 2026Allowed
Raj Kumar Jha Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6308
Income-tax Act, 1961-Section 143(3), 144B
Tribunals and Commissions18 Aug 2026Allowed
Nisha Arora Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6306
Income Tax Act, 1961-Section 148, 147, 144, 143(2)
Tribunals and Commissions18 Aug 2026Dismissed
Moti Singh Memorial Trust Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6312
Income-tax Act, 1961-Section 143(3), 143(3A), 143(3B), 11, 12A
Tribunals and Commissions18 Aug 2026Allowed
Kuldip Kohi Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6317
Income-tax Act, 1961-Section 147, 260
Tribunals and Commissions18 Aug 2026Allowed
Amardeep Singh Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6316
Income-tax Act, 1961-Section 147
Tribunals and Commissions18 Aug 2026Allowed
Priya Mehrotra Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6315
Income-tax Act, 1961-Section 147, 144
Tribunals and Commissions18 Aug 2026
Kamal Kumar Jangir (HUF) Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6271
Income-tax Act, 1961-Section 250, 147, 144B, 271(1)(c), 10(38), 148, 132, 154, 143(3), 69A, 69C, 156
Tribunals and Commissions18 Aug 2026
DCIT, Circle 75(1) Vs Mahagun (India) Pvt Ltd
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6064
Income Tax Act, 1961-Section 250, 201(1), 194I, 201(1A), 194I(b), 10(46)
Tribunals and Commissions17 Aug 2026
Anil Kumar Bansal Vs Ward 45(1) Civic Centre, New Delhi
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6471
Limitation Act-Section 5Civil Procedure Code-Order 22 Rule 9
Tribunals and Commissions17 Aug 2026
Himanshu Sirohi Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6661
Income Tax Act, 1961-Section 270A
Tribunals and Commissions17 Aug 2026
Varun Tandon Vs DCIT (A) Central Circle-1 New Delhi
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6648
Income Tax Act, 1961-Section 153C, 144, 132
Tribunals and Commissions17 Aug 2026Allowed
M/s. Kapoor Watch Company Pvt. Ltd. Vs JCIT, Central Range-5, Delhi
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6635
Income-tax Act, 1961-Section 271DA, 269ST, 69A, 69C
Tribunals and Commissions17 Aug 2026
LG Electronics Inc., Korea Vs Assistant/Deputy Commissioner Of Income Tax Int. Taxation, Circle 2(2)(1)
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6633
Income Tax Act, 1961-Section 143(3), 144C, 133A, 271(1)(c), 37(1), 37
Tribunals and Commissions17 Aug 2026Partly Allowed
M/s. Kapoor Watch Company Pvt. Ltd. Vs JCIT, Central Range-5, Delhi
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6630
Income-tax Act, 1961-Section 271DA, 269ST, 69A, 69C
Tribunals and Commissions17 Aug 2026Allowed
Mansi Bijlee & Rice Mills Limited Vs ITO, Income Tax Department
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6625
Income Tax Act, 1961-Section 144/147
Tribunals and Commissions17 Aug 2026
Triveni Enterprises Limited Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6623
Income Tax Act, 1961-Section 147, 144B, 68, 148A(d), 148, 147/144Companies Act, 2013
Tribunals and Commissions17 Aug 2026Allowed
Vishal Jewels Vs DCIT
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6619
Income Tax Act, 1961-Section 250, 153C, 153A, 127, 153D, 69A, 69C, 115BBE, 271AAC, 234A, 234B, and 234C, 132, 142(1)
Tribunals and Commissions17 Aug 2026Allowed
Deepti Garg Vs ITO
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6613
Income Tax Act, 1961-Section 250, 147, 144B, 151A, 69A, 115BBE, 148, 151, 44AD, 132, 153C
Tribunals and Commissions17 Aug 2026Partly Allowed
Joharilal Agarwala Sales Private Limited Vs ACIT
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6610
Income Tax Act, 1961-Section 250