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Income Tax Appellate Tribunal judgments

6,848 judgments · page 48 of 343

Tribunals and Commissions19 Aug 2026

Rajender Kumar Vs ITO

Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6225

Income Tax Act, 1961-Section 250, 69A, 115BBE, 143(1), 143(2), 142(1), 44AD, 143(3)
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Tribunals and Commissions19 Aug 2026Allowed

Ravindra Vs. ITO Charkhi Dadri

Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6255

Income-tax Act, 1961-Sections 69A, 147, 148, 148A(6), 149, 149(1), 149(1)(6), 151, 271(1)(c)Finance Act, 2021TOLA-Sections 2, 3(1)
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Tribunals and Commissions19 Aug 2026Allowed

Ravindra Vs ITO Charkhi Dadri

Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6254

Income-tax Act, 1961-Section 147, 148, 149, 69A, 151, 148A, 271(1)(c)Finance Act, 2021TOLA-Section 2, 3(1)
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Tribunals and Commissions18 Aug 2026Allowed

Naval Kishor Rajgarhia Vs The ACIT

Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6638

Income Tax Act, 1961-Section 250, 153C, 153D, 69A, 69C, 150(1), 115BBE, 234A/234B/234C/234D, 271(1)(c), 132(1), 148
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Tribunals and Commissions18 Aug 2026

Harsh Jindal Vs ITO, Ward 48(1)

Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6636

Income Tax Act, 1961-Section 250, 147, 144, 144B, 143(1), 148A, 148A(b), 148A(d), 132, 131(1A), 148, 142(1)
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Tribunals and Commissions18 Aug 2026Dismissed

DCIT Vs SAG Realtech Pvt Ltd

Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6628

Income Tax Act, 1961-Section 250, 132, 148, 143(2), 142(1), 68, 115BBE, 69C, 147, 143(3)
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