Tribunals and Commissions20 Aug 2026
Rajni Dua Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6267
Income Tax Act, 1961-Section 250, 147, 148, 143(1), 143(3), 154, 80-IA, 80HHC
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Income Tax Appellate Tribunal judgments
6,848 judgments · page 46 of 343
Tribunals and Commissions20 Aug 2026
Anil Sharma Vs ITO, Hapur Chungi
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6275
Income-tax Act, 1961-Section 144
Tribunals and Commissions19 Aug 2026Allowed
Ms. Ruby Singh Vs DCIT
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6558
Income-tax Act, 1961-Section 221(1), 221
Tribunals and Commissions19 Aug 2026
Ram Jivan Shorewala Charitable Trust Vs CIT(Exemption)
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6430
Income Tax Act, 1961-Section 12AB(I)(b)(ii)
Tribunals and Commissions19 Aug 2026Allowed
Ravi Kant Gupta Vs Deputy Commissioner Of Income Tax
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6422
Income Tax Act, 1961-Section 147, 144, 139, 132, 148, 143(2), 142(1), 144B
Tribunals and Commissions19 Aug 2026
Mithlesh Kumar Singh Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6458
Income Tax Act, 1961-Section 147, 144B
Tribunals and Commissions19 Aug 2026Allowed
Parvesh Devi Vs ITO
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6455
Income Tax Act, 1961-Section 147, 144B
Tribunals and Commissions19 Aug 2026Allowed
Dharmender Gupta Vs CIR-2(1)(1), Ghaziabad
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6451
Income Tax Act, 1961-Section 144, 144B
Tribunals and Commissions19 Aug 2026Allowed
Deepak Vs Income Tax Officer, Ward-3
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6449
Income-tax Act, 1961-Section 147, 144, 144B
Tribunals and Commissions19 Aug 2026
DCIT Central Circle -28, New Delhi Vs Rakesh Sharma
Income Tax Appellate Tribunal · 2023 INSC 882
Income Tax Act, 1961-Section 132, 127, 153C, 153C(1), 153B, 153B(1), third proviso to Section 153B(1), 153B(1)(b)(ii), 143(2), 142(1), 148, 143(3), 144, 139(1), 153A, 153A(1)(a), 1534, 1534(1)(a), 158BC, 158BDConstitution of India-Article 226
Tribunals and Commissions19 Aug 2026Dismissed
Mukesh Ramratan Kataria Vs ITO
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6442
Income-tax Act, 1961-Section 143(3), 144B, 80GGC, 80GGB, 148, 151A, 131(1), 271(1)(c), 68
Tribunals and Commissions19 Aug 2026
M/s. Satguru Sai Rice & Fabric Exports Vs. Assessment Unit Delhi
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6669
Income-tax Act, 1961-Section 147, 144B, 69C
Tribunals and Commissions19 Aug 2026
Ishwar Chand Wadhwa Vs Asstt. Commissioner Of Income Tax
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6666
Income Tax Act, 1961-Section 143(3), 115BBE
Tribunals and Commissions19 Aug 2026Allowed
Nimitaya Promoters Private Limited Vs Deputy Commissioner Of Income Tax Circle 16(1), Delhi
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6665
Income Tax Act, 1961-Section 147, 144, 144B, 148, 148A(d), 149, 151, 151A, 271(1)(b), 271(1)(c), 234B, 234CTOLA-Section 3, 3(1)Finance Act 2021
Tribunals and Commissions19 Aug 2026Allowed
Deepak Sirohi Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6662
Income-tax Act, 1961-Section 143(3), 147, 69
Tribunals and Commissions19 Aug 2026Allowed
Rajender Kumar Vs ITO
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6659
Income Tax Act, 1961-Section 250, 69A, 115BBE, 143(1), 143(2), 142(1), 44AD, 143(3)
Tribunals and Commissions19 Aug 2026Partly Allowed
Bajarang Lal Soni Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6657
Income-tax Act, 1961-Section 143(3), 68, 115BBE
Tribunals and Commissions19 Aug 2026Allowed
Gajraj Singh Vs ITO
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6656
Income-tax Act, 1961-Section 147, 143(3), 151
Tribunals and Commissions19 Aug 2026Partly Allowed
Jitin Chugh Vs ITO
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6655
Income-tax Act, 1961-Section 143(3) r.w.s. 144B
Tribunals and Commissions19 Aug 2026Allowed
M/s. Shri Sanatan Dharam Sabha Vs Income Tax Officer, Ward- Exemption 2(2)
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6654
Income-tax Act, 1961-Section 143(1), 11, 139(1)