Tribunals and Commissions20 Aug 2026
Deputy Commissioner of Income Tax Vs Rakesh Sharma
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6384
Income Tax Act, 1961-Section 250, 153C, 139(1), 132, 143(2), 142(1), 69A, 69C
COURT ARCHIVE
Income Tax Appellate Tribunal judgments
6,848 judgments · page 45 of 343
Tribunals and Commissions20 Aug 2026Allowed
Samyagya Engineers Private Limited Vs Deputy Commissioner Of Income Tax
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6379
Income Tax Act, 1961-Section 132, 144, 144B, 147, 148, 148A(b), 148A(d), 115BBE, 250, 250(6), 253, 260AIncome-tax Act, 2025-Section 359(4), 362, 365
Tribunals and Commissions20 Aug 2026Allowed
Pawan Kumar Garg Vs Assessing Officer
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6376
Tribunals and Commissions20 Aug 2026Allowed
Shallender Rathee Vs ITO, Ward 2
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6355
Income-tax Act, 1961-Section 147, 57(iv), 145A(b), 143(1)(a), 143(2), 142(1), 143(3), 143(3A), 143(3B), 263, 56(2)(viii), 10(37), 45(5), 145A, 145B, 264, 143(1), 56Land Acquisition Act, 1894-Section 28, 34Finance Act, 2009
Tribunals and Commissions20 Aug 2026Allowed
Priti Kumari Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6324
Income-tax Act, 1961-Section 147, 144
Tribunals and Commissions20 Aug 2026Allowed
Kranti Devi Vs. Income Tax Officer
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6323
Income-tax Act, 1961-Section 144
Tribunals and Commissions20 Aug 2026Allowed
Gurdip Singh Virk Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6354
Income-tax Act, 1961-Section 147, 144
Tribunals and Commissions20 Aug 2026Allowed
Sunil Arora Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6353
Income-tax Act, 1961-Section 144
Tribunals and Commissions20 Aug 2026
Ojasvi Singh Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6352
Income-tax Act, 1961-Section 143(3)
Tribunals and Commissions20 Aug 2026
Kailash Malik HUF Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6351
Income-tax Act, 1961-Section 147, 144, 148
Tribunals and Commissions20 Aug 2026Allowed
Mahender Singh Rana Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6350
Income-tax Act, 1961-Section 147
Tribunals and Commissions20 Aug 2026
Marshall Anthony Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6349
Income-tax Act, 1961-Section 147
Tribunals and Commissions20 Aug 2026Allowed
Shiv Kumar Vs ITO, Ward 3(2)(5)
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6348
Income-tax Act, 1961-Section 147
Tribunals and Commissions20 Aug 2026
Grand Legendary Projects Private Limited Vs. Income Tax Officer
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6347
Income-tax Act, 1961-Section 147, 144, 69C
Tribunals and Commissions20 Aug 2026Allowed
Shruti Kulshreshtha Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6346
Income-tax Act, 1961-Section 147, 144
Tribunals and Commissions20 Aug 2026Allowed
Tanveer Ahmad Ansari Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6345
Income-tax Act, 1961-Section 144
Tribunals and Commissions20 Aug 2026
Kuldeepak Kumar Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6344
Income-tax Act, 1961-Section 143(3)
Tribunals and Commissions20 Aug 2026Allowed
Baiju Nath Jha Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6341
Income-tax Act, 1961-Section 271
Tribunals and Commissions20 Aug 2026Allowed
Baiju Nath Jha Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6340
Income-tax Act, 1961-Section 271
Tribunals and Commissions20 Aug 2026
ITO, Ward1 Vs Sompal Singh
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6325
Income-tax Act, 1961-Section 147, 144