Tribunals and Commissions21 Aug 2026
Yamini Kapoor Vs DCIT
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6269
Income Tax Act, 1961-Section 274, 153A, 143(3), 115BBE, 271(1)(c)
COURT ARCHIVE
Income Tax Appellate Tribunal judgments
6,848 judgments · page 44 of 343
Tribunals and Commissions21 Aug 2026
Shri Ram Udyog Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6272
ITAT Rules, 1963-Rule 27ITAT Rules, 1962-Rule 27
Tribunals and Commissions21 Aug 2026
DCIT, CC-27 Vs Shiv Kumar (HUF)
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6273
Income-tax Act, 1961-Section 153C, 132, 153A
Tribunals and Commissions20 Aug 2026Partly Allowed
Sh. Sandeep Gupta Vs ACIT
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6507
Income-tax Act, 1961-Section 2012-13, 69C
Tribunals and Commissions20 Aug 2026Allowed
Associated Forex Services Limited Vs Income Tax Officer, Ward 3(3), New Delhi
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6424
Income Tax Act, 1961-Section 40A(3), 139(1), 142(1), 143(2), 143(3), 147, 148Income Tax Rules, 1962-Rule 6DD
Tribunals and Commissions20 Aug 2026
Haryana Education Society Vs CIT(Appeal) (NFAC]
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6459
Income-tax Act, 1961-Section 249(3)
Tribunals and Commissions20 Aug 2026
Brilliant Metals Private Limited Vs DCIT, Central Circle 7, Delhi
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6454
Income Tax Act, 1961-Section 68, 115BBE, 119, 127, 132, 143(2), 143(3), 153C, 250Indian Evidence Act, 1872-Section 65BFinance Act, 2021
Tribunals and Commissions20 Aug 2026
M/s Asian Global Ltd Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6447
Income Tax Act, 1961
Tribunals and Commissions20 Aug 2026Allowed
Rajni Dua Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6443
Income Tax Act, 1961-Section 250, 147, 148, 143(1), 143(3), 154, 80-IA, 80HHC
Tribunals and Commissions20 Aug 2026
Ashwani Garg Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6441
Income Tax Act, 1961-Section 250, 69A, 115BBE, 271AAC, 272A(1)(d), 144
Tribunals and Commissions20 Aug 2026Allowed
Assistant Commissioner Of Income Tax Vs Bhatia Finvest Pvt. Ltd.
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6672
Income Tax Act, 1961-Section 147, 68
Tribunals and Commissions20 Aug 2026Allowed
M/s Ripples Engineering Pvt Ltd Vs PCIT-7
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6671
Income Tax Act-Section 132, 144B, 147, 148, 153C, 263TOLA
Tribunals and Commissions20 Aug 2026
Kiran Securities Pvt. Ltd. Vs Ito, Ward 14(3)
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6670
Tribunals and Commissions20 Aug 2026
Anshu Pahwa Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6668
Income-tax Act, 1961-Section 250, 147, 144B, 148A(d), 148, 133(6), 139, 115BBE
Tribunals and Commissions20 Aug 2026
Rishi Bhuchar Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6667
Income Tax Act, 1961-Section 250, 69A
Tribunals and Commissions20 Aug 2026Dismissed
Upright Infraheights Pvt Ltd Vs ITO Ward-34(8)1
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6664
Income-tax Act-Section 139(4), 143(3), 144B
Tribunals and Commissions20 Aug 2026
Anil Sharma Vs Ito, Hapur Chungi, Ghaziabad
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6663
Income-tax Act, 1961-Section 144
Tribunals and Commissions20 Aug 2026Allowed
Sashi Garg Vs ACIT
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6660
Income-tax Act, 1961-Section 153C
Tribunals and Commissions20 Aug 2026Allowed
Medecube Healthcare India Pvt Ltd. Vs The Assistant Commissioner Of Income Tax, Gurgaon
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6658
Income Tax Act, 1961-Section 250, 250(6)
Tribunals and Commissions20 Aug 2026Dismissed
Deputy Commissioner Of Income Tax, Central Circle-20, Delhi Vs Maharashtra Seamless Ltd.
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6393
Income Tax Act, 1961-Section 250, 143(3), 148, 149(1)(a), 147, 149(1A), 2(7A), 127, 148B, 148A, 151, 14A(2), 133(6)/131, 153B, 132, 132A, 133AIncome-tax Rules, 1962-Rule 8DFinance Act, 2021