Tribunals and Commissions21 Aug 2026
Mohd. Akhalak Vs ACIT
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6426
Income Tax Act-Section 132A, 144, 153A, 153A(1) 2nd proviso, 153D, 292BCFinance Act, 2026
COURT ARCHIVE
Income Tax Appellate Tribunal judgments
6,848 judgments · page 43 of 343
Tribunals and Commissions21 Aug 2026Allowed
BBC Global News India Private Limited Vs DCIT, Central Circle 8
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6425
Income-tax Act, 1961-Section 143(3), 144C(13), 144C(5), 37, 40(a)(ii), 90, 91, 234D, 244A, 271AA
Tribunals and Commissions21 Aug 2026Partly Allowed
Assistant Commissioner Of Income Tax Vs AL Zia Exports Pvt. Ltd.
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6423
Income Tax Act, 1961-Section 250, 144, 133A, 145(3), 147, 270A, 271A, 271(1)(c), 40A(3), 44AB, Rule 6DD
Tribunals and Commissions21 Aug 2026Allowed
Morgan Power Generation Private Limited Vs DCIT, Circle 31
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6457
Income Tax Act, 1961-Sections 143(3), 143(2), 148, 132, 132(4), 132(4A), 131, 269SS, 292C, 45Evidence Act-Section 65B
Tribunals and Commissions21 Aug 2026Allowed
Kitchen Kreation Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6456
Income Tax Act, 1961-Section 250, 69A, 144, 251(1)(a), 292BCode of Civil Procedure, 1908 (CPC)-Order XX Rule 3
Tribunals and Commissions21 Aug 2026
Manoj Nagar & Anr. Vs DCIT, Central Circle-27, Delhi
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6453
Income Tax Act, 1961-Section 250, 69A, 24(b), 132, 153A, 142(1), 143(2)
Tribunals and Commissions21 Aug 2026Partly Allowed
ACIT, CC-25, Delhi Vs Baba Construction Private Limited
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6452
Income Tax Act-Section 132, 68, 69A, 69C, 139(1)
Tribunals and Commissions21 Aug 2026
Rajat Alloys Pvt. Ltd. Vs Assistant Commissioner of Income Tax, Central Circle-25, New Delhi
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6450
Income Tax Act, 1961-Section 250, 153C, 153A
Tribunals and Commissions21 Aug 2026Allowed
Maninder Pal Singh Maine Vs Assistant Commissioner of Income Tax
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6448
Income Tax Act, 1961-Section 250, 147, 143(1), 148, 127, 142(1), 69A
Tribunals and Commissions21 Aug 2026Allowed
Delhi Brotherhood Society Vs Commissioner of Income Tax/National Faceless Appeal Centre, Delhi
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6445
Income Tax Act, 1961-Section 13(1)(b), 11, 12, 334B, 143(2), 142(1), 250(6)
Tribunals and Commissions21 Aug 2026Partly Allowed
M/s. Prometric Testing Pvt. Ltd. Vs DCIT, Circle-2, Gurgaon
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6444
Income-tax Act, 1961-Section 143(3), 144, 92CA(1), 92, 234A, 234B, 234C, 271(1)(c)Income Tax Rules-Rule 10B(2)
Tribunals and Commissions21 Aug 2026Partly Allowed
Tirupati Udyog Ltd Vs ACIT, Circle-16(1), New Delhi
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6765
Income-tax Act, 1961-Section 10(38), 36(1)(iii), 40(a)(ii), 68, 69, 143(1), 143(3), 147, 148, 151, 255(4)Finance (No. 2) Act, 2009Finance Act, 2009
Tribunals and Commissions21 Aug 2026Allowed
M/s NS Media Solutions (P) Ltd. Vs ACIT, Central Circle-25
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6418
Income-tax Act, 1961-Section 143(3)/147 r.w.s. 144
Tribunals and Commissions21 Aug 2026
Ankit Tiwari Vs DCIT, Central Circle 13, New Delhi
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6386
Income-tax Act-Section 153C, 132, 147, 148, 148A, 153B, 119, 153C(3)Finance Act, 2021
Tribunals and Commissions21 Aug 2026
DCIT Vs Harvansh Chawla
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6377
Income-tax Act, 1961-Section 148B, 153A, 153D, 14:3(3)
Tribunals and Commissions21 Aug 2026Allowed
Shri Brahamchari Baba Ram Eshwardass Charitable Trust Vs Commissioner Of Income Tax (Exemption)
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6375
Income Tax Act, 1961-Section 80G(5)(ii), 80G(5), 80G, 12A, 2(15), Explanation 3
Tribunals and Commissions21 Aug 2026Allowed
Ebro India Private Ltd. Vs ACIT
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6374
Income Tax Act, 1961-Section 250, 127, 68, 234B, 271(1)(c), 143(2), 142(1), 143(3)
Tribunals and Commissions21 Aug 2026Dismissed
Shri Ram Udyog Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6363
ITAT Rules, 1963-Rule 27ITAT Rules, 1962-Rule 27
Tribunals and Commissions21 Aug 2026
Fabulous Fit Exim Private Limited Vs Central Circle 31, Delhi
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6283
Income-tax Act, 1961-Section 147, 148, 144, 145(3), 40A(3), 68, 69C
Tribunals and Commissions21 Aug 2026
Renu Gupta Vs DCIT
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6233
Income Tax Act, 1961-Section 250, 270A(8), 11UA