Tribunals and Commissions24 Aug 2026
Assistant Commissioner Of Income Tax Vs Aas Research & Solutions Private Limited
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6761
Income-tax Act-Section 148
COURT ARCHIVE
Income Tax Appellate Tribunal judgments
6,848 judgments · page 41 of 343
Tribunals and Commissions24 Aug 2026Dismissed
DCIT Central Circle-28 Vs Aravi Ventures Private Limited
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6381
Income-tax Act, 1961-Section 132, 150, 153, 153A, 153C, 153C(1)Finance Act, 2017
Tribunals and Commissions24 Aug 2026Allowed
Mantarav Private Limited Vs DCIT, Circle 10 (1), Delhi
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6378
Income-tax Act, 1961-Section 143(3), 144B, 68, 56(2)(viib), 143(2), 133(6), 131, 271AAC, 27OA, 5(2)Finance Act, 2012
Tribunals and Commissions24 Aug 2026
AL Barkat Enterprises Vs Central Circle – 2
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6372
Income Tax Act, 1961-Section 250, 144, 133A, 145(3), 147, 270A, 271A, 271(1)(c), 40A(3), 44AB
Tribunals and Commissions24 Aug 2026Allowed
Imperial Export Vs Income Tax Officer Ward-D-I/24 Vasant Vihar -1, 52(1) Delhi
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6367
Income-tax Act, 1961-Section 143(3)
Tribunals and Commissions24 Aug 2026Allowed
Manish Kumar Arora Vs ITO Ward 59(3)
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6307
Income Tax Act, 1961-Section 147, 144, 148A(d), 142(1), 148
Tribunals and Commissions24 Aug 2026
Gewinn Consulting Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6232
Income Tax Act, 1961-Section 68
Tribunals and Commissions24 Aug 2026
HMY Impex Pvt Ltd Vs ITO, Ward 11(2)
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6238
Income Tax Act, 1961-Section 250, 143(2), 142(1), 68, 115BBE, 69A, 145(3), 234B, 234C, 271AACTaxation Laws (Second Amendment) Act, 2016UP VAT Act, 2008
Tribunals and Commissions24 Aug 2026
ACIT Vs Rajiv Sharma
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6063
Income Tax Act, 1961-Section 69A, 132(4)
Tribunals and Commissions21 Aug 2026Partly Allowed
Venad Properties (P) Limited & Ors. Vs Deputy Commissioner Of Income Tax
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6535
Income Tax Act, 1961-Section 143(3), 158BD, 292C, 154, 158BB(1)(c)
Tribunals and Commissions21 Aug 2026
Fabulous Fit Exim Private Limited Vs Central Circle 31, Delhi
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6502
Income-tax Act, 1961-Section 147, 144, 40A(3), 68, 148, 145(3), 69C, 40(A)(3)
Tribunals and Commissions21 Aug 2026Allowed
Suresh Vs ITO Ward -2 (2)
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6495
Income Tax Act, 1961-Section 147, 148, 148A(b), 148A(d), 149(1), 151, 151(i), 151(ii)Finance Act, 2021Finance Act, 2023
Tribunals and Commissions21 Aug 2026Allowed
Naveen Path Vs CIT(Exemption)
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6488
Income Tax Act, 1961-Section 12AB(1)(b)(ii)(B), 12AB, 80G(5)
Tribunals and Commissions21 Aug 2026Allowed
Smt. Neelam Devi Vs ITO Ward-1
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6480
Income Tax Act, 1961-Section 250, 147, 10(38), 132, 69C
Tribunals and Commissions21 Aug 2026
Firey Ram Bhati Vs Income Tax Officer Ward 1(3) Noida
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6476
Income Tax Act, 1961-Section 2(14), 56(2)(vii), 56(2)(vii)(b), 56(2)(x), 142(1), 143(2), 147, 148, 148A(b), 148A(d), 151Finance Act, 2010
Tribunals and Commissions21 Aug 2026Allowed
Karam Bhumi Educational Society Vs CIT (Exemptions)
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6473
Income Tax Act, 1961-Section 2(15), 12AB, 12AA(3), 12A(1)(ac)(ii)
Tribunals and Commissions21 Aug 2026Partly Allowed
JCIT(OSD), Range-10 Vs Gem Agrofoods Pvt. Ltd.
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6472
Income-tax Act, 1961-Section 143(3), 28, 28(iv), 28(va), 115JB, 271(1)(c), 14AFinance Act, 2022
Tribunals and Commissions21 Aug 2026Dismissed
DCIT, CC-27 Vs Shiv Kumar (HUF)
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6470
Income-tax Act, 1961-Section 153C, 132, 153A, 153C(1)
Tribunals and Commissions21 Aug 2026Allowed
Renu Gupta Vs DCIT
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6469
Income Tax Act, 1961-Section 250, 270A(8), 11UA
Tribunals and Commissions21 Aug 2026
Joint Commissioner of Income Tax (OSD) Vs Modicare Limited
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6467
Income Tax Act, 1961-Section 250, 143(3), 143, 133(6), 131, 37(1)Prize Chits and Money Circulation Schemes (Banning) Act, 1978-Section 7