Tribunals and Commissions24 Aug 2026Partly Allowed
Tarc Projects Limited Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6499
Income Tax Act, 1961-Section 250, 271DA
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Income Tax Appellate Tribunal judgments
6,848 judgments · page 40 of 343
Tribunals and Commissions24 Aug 2026Allowed
Alankit Brands Private Limited Vs Deputy Commissioner Of Income Tax Central Circle-28
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6498
Income Tax Act, 1961-Section 153C, 153D, 69A, 271AAC, 132Indian Evidence Act, 1872-Section 65B
Tribunals and Commissions24 Aug 2026Allowed
Sanjay Sharma Vs DCIT, Circle 53 (1)
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6497
Income-tax Act-Section 143(3), 68, 145(3), 115BBE, 69ATaxation Laws (Second Amendment) Act, 2016
Tribunals and Commissions24 Aug 2026Allowed
Asia International Advertisement & Retail Solution Private Ltd. Vs DCIT
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6494
Income Tax Act, 1961-Section 250, 115BBE
Tribunals and Commissions24 Aug 2026Allowed
Deven Chachra Vs ACIT, Circle 22 (2)
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6491
Income-tax Act-Section 147, 144B, 148, 148A(b), 148A(d), 149, 149(1)(b), 151, 151A, 10(35), 143(2), 143(3), 234B, 234C, 234DTaxation and other Laws (Relaxation and Amendment of Certain Provisions) Act, 2020-Section 3Finance Act, 2021
Tribunals and Commissions24 Aug 2026Allowed
Bhartiya Education Society Vs ITO(Exemption)
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6490
Income Tax Act, 1961-Section 11, 12, 12A, 12A(1)(ac)(ii), 12AA, 12AB, 13, 13(1)(c), 13(1)(d), 13(3)Societies Registration Act
Tribunals and Commissions24 Aug 2026
Income Tax Officer Vs Shri Ankush Jain
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6489
Income Tax Act, 1961-Section 144, 144B, 1448, 1448(1), 147, 1488, 250, 251, 251(1), 251(1)(a), 251(1a)Finance Act, 2001
Tribunals and Commissions24 Aug 2026
Shri Gaushala Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6487
Income Tax Act, 1961-Section 2(15), 12A(1)(ac), 12AB, 12AB(1)(b), 80GHaryana Registration and Regulation of Societies Act, 2012
Tribunals and Commissions24 Aug 2026Allowed
Ambrish Garg Vs ITO, Ward 28(1)
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6486
Income Tax Act, 1961-Section 250, 132, 148, 143(2), 142(1), 69, 147, 151, 115BBE, 271AAC
Tribunals and Commissions24 Aug 2026Dismissed
ACIT, Central Circle 25, Delhi Vs Harsh House Private Limited
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6485
Income-tax Act-Section 148, 147, 68, 133(6)ITAT Rules-Rule 27
Tribunals and Commissions24 Aug 2026Allowed
Naman Madan Vs DCIT, Central Circle 30, New Delhi
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6484
Income-tax Act, 1961-Section 153A, 153B, Second Proviso to Clause (b) of Section 153B, 153BD, 153C, 158BC, 158BD
Tribunals and Commissions24 Aug 2026Allowed
Globe Ground India Pvt. Ltd. Vs ACIT Circle 10(1), Delhi
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6483
Income Tax Act, 1961-Section 250, 154, 143(3), 139(1), Explanation 2 to Section 139(1), 80IA(4), 254(2)
Tribunals and Commissions24 Aug 2026Dismissed
DCIT Vs Om Prakash Gupta
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6482
Income-tax Act, 1961-Section 153C
Tribunals and Commissions24 Aug 2026
Aarti Sachdev Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6481
Income Tax Act, 1961-Section 250, 143(1), 154, 139(1), 115BAC
Tribunals and Commissions24 Aug 2026Allowed
ITO Ward-1, Sonepat, Haryana Vs Rajender Mishra
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6479
Income Tax Act-Section 41(1)
Tribunals and Commissions24 Aug 2026Allowed
Researchco Reprints Vs DCIT
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6478
Income Tax Act, 1961-Section 250, 143(1), 143(3), 132, 133A, 147, 148, 151, 151(1), 143(2), 142(1), 145(3), 251, 251(1)(a), 153
Tribunals and Commissions24 Aug 2026Allowed
Hella India Automotive Private Ltd Vs Dy Commissioner Of Income Tax
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6477
Income Tax Act, 1961-Section 250, 80G, 80G(2)(a)(iiihk), 80G(2)(a)(iiihl), 80G(5), 80G(5)(vi), 37(1), 90Companies Act, 2013-Section 135
Tribunals and Commissions24 Aug 2026
Aarti Sachdev Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6475
Income Tax Act, 1961-Section 250, 143(1), 154, 139(1), 115BAC
Tribunals and Commissions24 Aug 2026Allowed
Moon Herbal Laboratories Pvt. Ltd. Vs ITO, Ward 17(3)
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6474
Income tax Act 1961-Section 143(3), 143(2), 69A, 145, 115BBEITAT Rules, 1963-Rule 29
Tribunals and Commissions24 Aug 2026Allowed
Newtimes Development India Private Limited Vs Office Of The Deputy Commissioner Of Income Tax, Circle 3(1), Gurgaon
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6468
Income Tax Act, 1961-Section 139(1), 142(1), 143(1), 143(3), 144(B), 144C, 144C(1), 144C(2)(b), 144C(13), 92CA(1), 92CA(3), 234B, 270AIncome Tax Rules, 1962-Rule 10B, 10D, 108