Tribunals and Commissions27 Aug 2026Allowed
Prateek Sharma Vs Income Tax Officer Ward (2)(3)(5)
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6304
Income-tax Act, 1961-Sections 147, 148, 151, 68, 69, 250(6), 271(1)(c), 234A, 234B, 234C
COURT ARCHIVE
Income Tax Appellate Tribunal judgments
6,848 judgments · page 38 of 343
Tribunals and Commissions25 Aug 2026Dismissed
Deputy Commissioner Of Income Tax, Central Circle-28 Vs Sunil Bhala
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6571
Income-tax Act, 1961-Section 250, 153C, 139(1), 142(1), 69A, 153A, 132, 132A, 153B, 158B to 158BH, 158BA, 113, 158BI, 139, 147, 148, 149, 151, 153, 142(2A), 143(2), 260A, 153C(1), 153C(2), 153A(1), Explanation 1 to Section 153A, 150(1), 153D, 132(1), 158BC, 4(2)Constitution of India-Article 14Stamp Duties Act, 1898 (NSW)-Section 49
Tribunals and Commissions25 Aug 2026Partly Allowed
Chitra Lekha Gupta Vs Income Tax Officer Ward 63(1)
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6552
Income-tax Act, 1961-Section 119, 144B, 147, 147 to 151, 148, 148A, 148A(b), 148A(d), 149, 149(1), 151Finance Act 2021Constitution of India-Article 142
Tribunals and Commissions25 Aug 2026Allowed
Usha Jain Vs ACIT, Circle 54 (1)
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6549
Income Tax Act, 1961-Section 68, 143(3), 147, 148, 151, 159
Tribunals and Commissions25 Aug 2026Allowed
IKKI Saree Centre Vs DCIT, Central Circle 32
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6546
Income Tax Act, 1961-Section 153C, 153C(1), first proviso to Section 153C(1), 153C(3), 148, 132, 132A, 127, 143(3)Finance Act, 2021
Tribunals and Commissions25 Aug 2026
Friends Associates Charitable Trust Vs Income Tax Officer, Ward Exempt 1(1), Delhi
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6544
Income-tax Act, 1961-Section 143(1), 11, 12A, 11(2), 139(1), 119(2)(b)
Tribunals and Commissions25 Aug 2026Allowed
Neelkanth Mahadev Greet Udyog Vs ITO, Charkhi Dadri
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6543
Income Tax Act, 1961-Section 147, 143(3), 143(3A), 143(3B)
Tribunals and Commissions25 Aug 2026Allowed
Amit Agarwal Vs Income Tax Officer Ward 70(1)
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6542
Income-tax Act, 1961-Section 37, 139(1), 132, 132(4), 148A(b), 148A(d), 148, 145(3), 147
Tribunals and Commissions25 Aug 2026Allowed
Jammu Pigments Limited Vs DCIT, Central Circle-30, New Delhi
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6540
Income Tax Act, 1961-Section 147, 143(3), 144B, 69C, 80IB, 115BBE
Tribunals and Commissions25 Aug 2026Partly Allowed
Vivek Logani Vs Circle 61(1), Delhi /Ward II(5), Faridabad Civic Centre Minto Road New Delhi Delhi-110002, Delhi
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6539
Income-tax Act, 1961-Section 69A, 139(1), 143(1), 144, 147, 148
Tribunals and Commissions25 Aug 2026Allowed
Balesh Devi Vs Income Tax Officer Ward 2(1)(1) Ghaziabad
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6538
Income Tax Act, 1961-Section 144, 144B
Tribunals and Commissions25 Aug 2026Allowed
Rama Devi Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6537
Income-tax Act, 1961-Section 147, 144B
Tribunals and Commissions25 Aug 2026Allowed
Govt Middle School Village Phideri Po Sheoraj Majra District Rewari Vs Assessing Officer Tds
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6536
Income Tax Act, 1961-Section 144, 144B
Tribunals and Commissions25 Aug 2026
Inder Jeet Arora Vs Ld. AO, ACIT
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6532
Income Tax Act, 1961-Section 250, 147, 143(3)
Tribunals and Commissions25 Aug 2026
ACIT Vs Indo Enviro Integrated Solutions Private Limited
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6530
Income-tax Act, 1961-Section 154, 143(3)
Tribunals and Commissions25 Aug 2026
Hero Fincorp Limited Vs DCIT, Circle 10 (1), Delhi
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6525
Income Tax Act, 1961-Section 14A, 14A(2), 56(2)(viib), 56(2)(viiib), 10(34)Income Tax Rules, 1962-Rule 8D, 8D(1)(a), 11UA, 11UA(2)Securities Contracts Regulation Act, 1956
Tribunals and Commissions25 Aug 2026Partly Allowed
Pravesh Kumar Singh Vs DCIT, Central Circle
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6517
Income Tax Act, 1961-Section 250, 153A, Rule 46A
Tribunals and Commissions25 Aug 2026Allowed
Jain Swetamber Terapanthi Charitable Trust Vs CIT(Exemption)
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6515
Income Tax Act, 1961-Section 12AB(I)(b)(ii), 80G, 80G(5), 80G(5)(ii), 12A, 2(15), 12AB
Tribunals and Commissions25 Aug 2026Allowed
Salek Chand Saini Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6508
Income-tax Act, 1961-Section 250, 271(1)(c), 143(3), 68, 274, 274(1), 271(1B)
Tribunals and Commissions25 Aug 2026Allowed
Chander Jeet Pathak Vs DCIT
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6506
Income Tax Act, 1961-Section 250, 148, 69A, 292C, 132(4A), 132(5)