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Income Tax Appellate Tribunal judgments

6,848 judgments · page 37 of 343

Tribunals and Commissions31 Aug 2026Dismissed

DCIT Vs A.G. Universal Limited & Anr.

Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6369

Income Tax Act, 1961-Section 250, 153C, 153C(1), First Proviso to Section 153C, 153A, 132, 143(2), 142(1), 68, 69CFinance Act, 2017
Tribunals and Commissions31 Aug 2026Allowed

Asoo Maurya Vs ACIT

Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6364

Income-tax Act, 1961-Sections 68, 69A, 145, 115BBETaxation Laws (Second Amendment) Act, 2016
Tribunals and Commissions28 Aug 2026Allowed

Shri Mukul Rohatgi Vs Assistant Commissioner Of Income Tax

Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6564

Income-tax Act, 1961-Section 2, 2(15A), 2(16), 14A, Rule 8D, 22, 23(1), 27(i), 64(1)(iv), 116, 116(b), 116(c), 119, 120(2), 139(1), 142(1), 142(4), 143(1), 143(2), 143(3), 144B, 147, 151, 263, Explanation 2 to Section 263 (clauses (a), (c))Finance Act, 2015
Tribunals and Commissions27 Aug 2026

Narender Singh Rathee Vs Income Tax Officer

Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6562

Income-tax Act, 1961-Section 147, 57(iv), 145A(b), 143(2), 142(1), 143(3), 143(3A), 143(3B), 263, 56(2)(viii), 10(37), 45(5), 145A, 145B, 143(1)Land Acquisition Act, 1894-Section 28, 34Finance Act, 2009
Tribunals and Commissions27 Aug 2026Partly Allowed

Shokat Ali Vs AO

Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6509

Income-tax Act, 1961-Section 143(3), 69A, 115BBE