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Income Tax Appellate Tribunal judgments

6,848 judgments · page 35 of 343

Tribunals and Commissions31 Aug 2026Allowed

Dwarka Kalibari Vs Assessing Officer

Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6573

Income Tax Act, 1961-Section 2(15), 12A, 12AB, 12AB(1)(b), 80G, 80G(5), 80G(5)(i), 80G(5)(ii), 80G(5B)Finance Act, 1994Constitution of India-Articles 25, 26
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Tribunals and Commissions31 Aug 2026

Manoj Kumar Vs ITO, Ward 1(3)

Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6570

Income Tax Act, 1961-Section 154, 200A, 206CB, 273B, 234E, 206AA, 194Q, 139AA(2), 40(a)(ia), 201(1), Rule 114AAA(3)
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Tribunals and Commissions31 Aug 2026

Ankur Tara Vs ITO

Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6568

Income Tax Act, 1961-Section 250, 147, 148, 142(1), 144, 144B
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Tribunals and Commissions31 Aug 2026

Dheeraj Kumar Vs Revenue

Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6567

Income Tax Act, 1961-Section 272A(1)(d), 274(1), 251(1)(a) proviso, 147, 148, 144
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Tribunals and Commissions31 Aug 2026Dismissed

DCIT Vs Hitesh Khanna

Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6557

Income Tax Act, 1961-Section 153C, 153C(1), 153A, 1530Finance Act, 2017
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Tribunals and Commissions31 Aug 2026Dismissed

DCIT Vs A.G. Universal Limited & Anr.

Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6555

Income Tax Act, 1961-Section 250, 153C, 153C(1), 153A, 132, 143(2), 142(1), 68, 69CFinance Act, 2017
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