COURT ARCHIVE

Income Tax Appellate Tribunal judgments

6,848 judgments · page 33 of 343

Tribunals and Commissions01 Sept 2026Allowed

Chander Bhan Prop. M/s Bhagwan Dass Chander Bhan Vs Assessment Unit National Faceless Assessment Centre

Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6759

Income Tax Act, 1961-Section 142(1), 143(2), 147, 148

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Tribunals and Commissions01 Sept 2026

Rajender Singh (Through Legal Heir Deepak) Vs Income Tax Officer Ward - 1

Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6758

Income Tax Act, 1961-Section 68, 69A, 148, 148A(b), 159

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Tribunals and Commissions01 Sept 2026

Aparna Kapur Vs ITO, Ward-49(1)

Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6747

Income Tax Act, 1961-Section 148, 148A, 148A(d), 151

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Tribunals and Commissions01 Sept 2026

Sachin Bajaj Vs Income Tax Officer Ward 2

Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6746

Income Tax Act, 1961-Section 148, 270, 272A(1)(d), 271B, 234A, 234B

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Tribunals and Commissions01 Sept 2026Dismissed

ACIT Vs Argentium International Pvt. Ltd.

Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6745

Income Tax Act, 1961-Section 250, 143(3), 147, Explanation 3 to Section 147, 68, 148, 292B

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Tribunals and Commissions01 Sept 2026

Vidya Niketan Middle School Vs Income Tax Officer

Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6744

Income Tax Act, 1961-Section 250, 272A(2)(e), 271(1)(c), 271A(2)(e)

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Tribunals and Commissions01 Sept 2026

Shree Ayyappa Samithi Vs. Commissioner of Income Tax (Exemption)

Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6743

Income Tax Act, 1961-Section 80G

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Tribunals and Commissions01 Sept 2026

BKK Memorial Trust Vs Commissioner of Income Tax (Exemption)

Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6742

Income Tax Act-Section 12A, 12A(ac)(ii)

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Tribunals and Commissions01 Sept 2026Dismissed

Venus Jewel International Limited (Subsequently Known As Fino Luxury Group Ltd.) Vs DCIT Circle 3(1)(1) International Taxation, Delhi

Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6741

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Tribunals and Commissions01 Sept 2026

DCIT (Exemption) Vs M/S Kanpur Development Authority

Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6740

Income Tax Act, 1961-Section 250, 271(1)(c)

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Tribunals and Commissions01 Sept 2026Allowed

Mukul Rohatgi Vs ACIT

Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6739

Income Tax Act, 1961-Section 250, 2(28A), 24(b), 143(3), 14A, Rule 8D

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Tribunals and Commissions01 Sept 2026Partly Allowed

Itenderpal Singh Vs Assessing Officer

Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6738

Income Tax Act, 1961-Section 250, 68, 44AD, 115BBE

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Tribunals and Commissions01 Sept 2026

Ranju Devi Vs Income Tax Officer

Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6737

Income Tax Act, 1961-Section 250, 271D, 269SS, 273B

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Tribunals and Commissions01 Sept 2026Partly Allowed

Neeraj Bhatia Vs Income Tax Officer

Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6736

Income Tax Act, 1961-Section 250, 147, 69A, 69C, 148

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Tribunals and Commissions01 Sept 2026Partly Allowed

G.K. Marketing & Apparels LLP Vs Income Tax Officer

Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6735

Income Tax Act, 1961-Section 250, 148, 69C, 145

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Tribunals and Commissions01 Sept 2026

M/s. Dasna Agro Infratech Pvt. Ltd. Vs DCIT

Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6734

Income Tax Act, 1961-Section 250, 153C, 153A, 132, 68, 69C

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Tribunals and Commissions01 Sept 2026

Sahandar Pal Vs ACIT

Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6733

Income Tax Act, 1961-Section 250, 143(3)

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Tribunals and Commissions01 Sept 2026

ATN Infratech Private Limited Vs. DCIT

Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6732

Income Tax Act, 1961-Section 250, 271(1)(c), 143(3), 274

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Tribunals and Commissions01 Sept 2026

Avenindra Dutt Sharma Vs Income Tax Officer, Ward 68(1), Delhi

Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6992

Income Tax Act, 1961-Section 10(10B)

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Tribunals and Commissions01 Sept 2026

Anshu Jain Vs ACIT Faridabad Haryana

Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6991

Income Tax Act, 1961-Section 148, 151, 69A

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