COURT ARCHIVE

Income Tax Appellate Tribunal judgments

6,848 judgments · page 32 of 343

Tribunals and Commissions02 Sept 2026Partly Allowed

JCIT Vs M/s. AON Servies India Pvt. Ltd.

Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6757

Income-tax Act, 1961-Section 143(3), 14A, 43B, 80HHCIncome Tax Rules-Rule 8D, 10B(4), 10T, 108(4)Employees Provident Funds and Miscellaneous Provisions Act, 1952
Tribunals and Commissions02 Sept 2026Dismissed

DCIT Vs Rasraj Marketing Private Limited

Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6731

Income-tax Act, 1961-Section 4(2), 69A, 113, 132, 132A, 139, 139(1), 142, 142(1), 143(2), 147, 148, 148A, 149, 151, 153, 153(8), 153A, 153A read with Explanation 1, 153B, 153C, 153C(1), 153C(3), 153D, 158B to 158BH, 158BA, 158BA(3), 158BI, 250, 260AIncome-tax Act, 2025-Section 362(3)Constitution of India-Article 14
Tribunals and Commissions02 Sept 2026Allowed

Soheb Malik Vs DCIT

Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6725

Income Tax Act, 1961-Section 45, 127, 132, 143(3), 250, 270(8), 270A, 270A(8), 270A(9)
Tribunals and Commissions02 Sept 2026Allowed

Anita Bhateja Vs ITO

Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6717

Income-tax Act, 1961-Section 147, 143(3), 151
Tribunals and Commissions02 Sept 2026Allowed

Faheema Vs ITO

Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6288

Income Tax Act, 1961-Section 147, 143(2), 148
Tribunals and Commissions02 Sept 2026

Jyothi Yadav Vs ITO

Income Tax Appellate Tribunal · (2026) 09 ITAT CK 5498

Income Tax Act, 1961-Section 250, 143(1), 143(1)(a)
Tribunals and Commissions02 Sept 2026Allowed

Harbans Lal Dua Vs Income Tax Officer

Income Tax Appellate Tribunal · (2026) 09 ITAT CK 5497

Income Tax Act, 1961-Section 250, 69C, 115BBE, 147, 145(3), 139(1), 131, 148A, 148A(d), 148, 144B, 144