Tribunals and Commissions03 Sept 2026Allowed
Income Tax Officer Vs Naveen Sabharwal
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6723
Income-tax Act-Section 143(3), 68, 37, 69C, 115BBE, 234A, 234B, 234C, 234D
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Income Tax Appellate Tribunal judgments
6,848 judgments · page 30 of 343
Tribunals and Commissions03 Sept 2026Allowed
Jaswant Sehgal Vs Income Tax Officer Under Faceless Assessment Unit
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6687
Income-tax Act, 1961-Section 143(3), 263, 144B, 40A(3)
Tribunals and Commissions03 Sept 2026Allowed
Ghanshyam Gupta Vs DCIT Central Circle-16
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6425
Income Tax Act, 1961-Section 250, 143(3), 147, 148, 132, 143(2), 133A, 132A, 127, 148B, 139, 142(1), 142, 153A
Tribunals and Commissions03 Sept 2026Allowed
ZF Steering Gear (India) Limited Vs DCIT, Central Circle-15
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6336
Income Tax Act, 1961-Section 250, 143(3), 263, 80-IA, 80-IA(2), 80-IA(3) (Explanation 2), 80-IB, 80-I, 80-I(2), 80-I(2)(iii), 32
Tribunals and Commissions03 Sept 2026Partly Allowed
JCIT Vs RNT Metals Private Limited
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6326
Income Tax Act, 1961-Section 127, 132, 132A, 133A, 139, 139(1), 142(1), 143(1), 143(2), 143(3), 147, 148, 148B, 153A, 250
Tribunals and Commissions03 Sept 2026Allowed
Womens Golf Association Of India Vs CIT(Exemption), Delhi
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6322
Income Tax Act, 1961-Section 2(15), 11, 12, 12A, 12A(1)(ac)(ii), 12AA, 12AB, 12AB(1), 12AB(1)(b)(ii)(B), 12AB(4), Explanation to Section 12AB(4), 80GSocieties Registration ActForeign Contribution Regulation Act (FCRA)
Tribunals and Commissions03 Sept 2026
Home Concepts Vs Deputy Commissioner Of Income Tax
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6321
Income Tax Act, 1961-Section 132, 143(3), 153, 153A, 153C, 250The Marine Products Export Development Authority Act, 1972-Section 33
Tribunals and Commissions03 Sept 2026
M/S J. T. Foods Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6317
Income Tax Act, 1961-Section 250, 147, 144B, 148, 139(1), 37, 68, 143(3)
Tribunals and Commissions03 Sept 2026Allowed
B M P Metals Private Limited Vs ACIT, Circle-4 (1), New Delhi
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6316
Income Tax Act, 1961-Section 250, 144, 143(3), 115JB, 251(1)(a), 143(2), 127, 148, 292BB, 34(1)
Tribunals and Commissions03 Sept 2026Allowed
Mr. Rakesh Shukla Vs The ITO
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6315
Income-tax Act, 1961-Section 139, 142(1), 144, 147, 148, 249(2), 250, 271(1)(b), 273B, 282, 69A, 115BBEIncome-tax Rules, 1962-Rule 127
Tribunals and Commissions03 Sept 2026Allowed
DLF Homes Panchkula Private Limited Vs DCIT, TDS Circle 72 (1), Delhi
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6295
Income-tax Act, 1961-Section 250, 201(1), 201(1A), 194C, 196, 10(20), 194I, 194Haryana Development and Regulation of Urban Areas Act, 1975-Section 3(3)(a)(ii) read with Section 2(g), 3(3)
Tribunals and Commissions03 Sept 2026Allowed
Meghraj Gupta Vs ITO
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6293
Income Tax Act, 1961-Section 147, 143(3)
Tribunals and Commissions03 Sept 2026
Susheel Vs ITO, Ward 1
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6292
Income-tax Act, 1961-Section 147, 148, 148A(d), 142(1), 132, 132(4), 144, 144B, 69C, 115BBE, 145(3), 733(6), 133(6), 44AD
Tribunals and Commissions03 Sept 2026Allowed
Ajay Goenka Vs DCIT, Circle 28, New Delhi
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6291
Income Tax Act, 1961-Section 153C, 153C(1), 153C(3), 148, 143(3), 127, 132, 132AFinance Act, 2021
Tribunals and Commissions03 Sept 2026
Susheel Vs ITO, Ward 1
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6289
Income-tax Act, 1961-Section 147, 148, 148A(d), 142(1), 132, 132(4), 144, 144B, 69C, 115BBE, 145(3), 133(6), 44AD
Tribunals and Commissions03 Sept 2026Allowed
M/s. Pebbles Infradevelopers Private Limited Vs Deputy Commissioner Of Income Tax
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6287
Income Tax Act, 1961-Section 250, 153C, 143(3), 132, 142(1), 143(2), 68
Tribunals and Commissions03 Sept 2026
ACIT, Delhi Vs Times Content Limited (Now known as Time Internet Limited)
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6285
Income Tax Act, 1961-Section 250, 40(a)(i), 195, 40(a)(ia), 9(1)(vi), Explanation 2 to Section 9(1)(vi), 9, 40(i)(a)Income-tax Act, 2025-Section 9
Tribunals and Commissions03 Sept 2026
Sandeep Gulati Vs DCIT
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 5503
Income Tax Act, 1961-Section 250, 154
Tribunals and Commissions03 Sept 2026Allowed
Sanmati Metals Vs DCIT
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 5500
Income Tax Act, 1961-Section 250, 143(2), 142(1), 133A, 143(3)
Tribunals and Commissions03 Sept 2026Partly Allowed
JCIT Vs RNT Metals Private Limited
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 4627
Income Tax Act, 1961-Section 250, 143(3), 139(1), 143(1), 132, 147, 148, Explanation 2 to Section 148, Explanation 2(i) to Section 148, Explanation 2(iv) to Section 148, 148B, 143(2), 142(1), 139, 142, 133A, sub-section (2A) of Section 133A, 153A, 127, 132A, 143