Tribunals and Commissions08 Sept 2026
Parvinder Singh Bedi Vs DCIT
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6314
Income Tax Act, 1961-Section 250
COURT ARCHIVE
Income Tax Appellate Tribunal judgments
6,848 judgments · page 28 of 343
Tribunals and Commissions08 Sept 2026Allowed
Dogra Education Society Vs Income Tax Officer, Ward Exemption 1(3)
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6313
Income Tax Act, 1961-Section 143(3)
Tribunals and Commissions08 Sept 2026
ACIT Vs Pushpa Aggarwal
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6312
Income Tax Act, 1961-Section 250, 143(3), 54, 54F, 45
Tribunals and Commissions08 Sept 2026
Sarahana Society for Welfare and Development Vs. CIT(Exemption)
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6310
Tribunals and Commissions08 Sept 2026Dismissed
Rajeev Kumar Gupta Vs Assessment Unit, Income Tax Department, Delhi
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6308
Income Tax Act, 1961-Section 250, 143(3), 143(3A), 143(3B)
Tribunals and Commissions08 Sept 2026Dismissed
Rajeev Kumar Gupta Vs. Assessment Unit, Income Tax Department, Delhi
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6304
Income Tax Act, 1961-Section 250, 143(3), 143(3A), 143(3B)
Tribunals and Commissions08 Sept 2026Partly Allowed
Yogshakti Educational And Charitable Trust Vs CIT (Exemptions), New Delhi
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6272
Income Tax Act, 1961-Section 12AB(1)(ac)(ii)
Tribunals and Commissions08 Sept 2026Allowed
Sice Vaan Joint Venture Vs National Faceless Appeal Centre (NFAC), Circle 43(1), Civic Centre, New Delhi
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 5529
Income-tax Act, 1961-Section 194C, 270A, 234A, 234B, 234C and 234D
Tribunals and Commissions07 Sept 2026
Mukhtar Ahmed Vs DCIT, Circle 61(1), Delhi
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6624
Income-tax Act, 1961-Section 147
Tribunals and Commissions07 Sept 2026Allowed
Krishan Kumar Vs Income Tax Officer, Kirari Ward 50(1), Delhi
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6426
Income Tax Act, 1961-Section 250, 147, 148A, 148, 144, 144B, 69A, 151, 115BBE
Tribunals and Commissions07 Sept 2026
Raghbir Singh Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6424
Income Tax Act, 1961-Section 250, 69A, 234A, 234B, 234C, 271(1)(c)
Tribunals and Commissions07 Sept 2026
Krishan Kumar Sharma Vs ITO Ward-49(1)
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6408
Income Tax Act-Section 143(3), 144B, 69, 250
Tribunals and Commissions07 Sept 2026Allowed
Sandeep Vinayakrao Sakhare Vs Income Tax Officer, Karnal
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6406
Income Tax Act-Section 147, 144, 148, 142(1)
Tribunals and Commissions07 Sept 2026Allowed
Sahil Mangla Vs DCIT, Central Circle-16, Delhi
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6405
Income-tax Act-Section 270A, 250
Tribunals and Commissions07 Sept 2026
Raghbir Singh Vs Income Tax Officer, Ward-5, Karnal
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6400
Income Tax Act, 1961-Section 250, 69A, 234A, 234B, 234C, 271(1)(c)
Tribunals and Commissions07 Sept 2026Allowed
Krishan Kumar Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6399
Income Tax Act, 1961-Section 250, 147, 148A, 148, 144, 144B, 69A, 151, 115BBE
Tribunals and Commissions07 Sept 2026Allowed
Sahil Mangla Vs DCIT, Central Circle-16
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6397
Income-tax Act, 1961-Section 250, 270A
Tribunals and Commissions07 Sept 2026Allowed
Sandeep Vinayakrao Sakhare Vs Income Tax Officer, Karnal
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6396
Income-tax Act, 1961-Section 147, 144, 148, 142(1)
Tribunals and Commissions07 Sept 2026Allowed
Sh. Jaspreet Singh Mukhija Vs CIT, Circle 43(1)
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6320
Income Tax Act, 1961-Section 147, 144, 144B, 271(1)(c), 250
Tribunals and Commissions07 Sept 2026Allowed
Sub-Registrar Office Siyana Vs Joint Director Of Income Tax
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6311
Income Tax Act, 1961-Section 271FA, 253(3), 250, 273B