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Income Tax Appellate Tribunal judgments

6,848 judgments · page 26 of 343

Tribunals and Commissions09 Sept 2026Allowed

Color Bar Cosmetics Pvt. Ltd. Vs DCIT

Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6353

Income Tax Act, 1961-Section 153C, 143(3), 250(6), 69, 271AAC, 234B, 234C, 234D, 153C(1), 153C(3), 132, 132A, 153A, 148Finance Act, 2021
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Tribunals and Commissions09 Sept 2026

M/s. GE India Industrial Pvt. Ltd. Vs DCIT

Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6352

Income-tax Act, 1961-Section 143(3), 144C(13), 143(3)/144C(11)/254, 144C, 254, 92CA, 92C(3), 92C(2), 37(1), 43B, 438, 271(1)(c), 234B, 234C, 234D, 244A, 36(i)(vii), 36(ii)Income-tax Rules-Rule 10-A, 10B, 10C, 10D, 10E, 10B(1), 10B(2), 10B(2)(a), 10B(2)(e), 10B(3)
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Tribunals and Commissions09 Sept 2026Allowed

Anju Chopra Vs CIT

Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6345

Income Tax Act, 1961-Section 144, 147, 148, 153, 271(1)(c)Direct Tax laws (Amendment) Act, 1987
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Tribunals and Commissions09 Sept 2026Dismissed

DCIT Vs N. K. Malhotra (HUF)

Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6323

Income-tax Act, 1961-Sections 4(2), 69A, 69C, 113, 132, 132A, 139, 139(1), 142, 142(1), 142(2A), 143, 143(2), 147, 148, 149, 150(1), 151, 153, 153A, 153A(1), clause (b) of Section 153A, Explanation 1 to Section 153A, Second Proviso to Section 153A, 153B, 153B(1), 153C, 153C(1), 153C(2), First Proviso to Section 153C, Explanation 2 to Section 153C, 153D, 153A to 153D, 158B to 158BH, 158BA, 158BA(3), Explanation to Section 158BA, 158BC, 158BI, 250, 253(3), 260A, Chapter XIV, Chapter XIV-BFinance Act, 1995Finance Act, 2001
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Tribunals and Commissions09 Sept 2026Dismissed

ACIT Vs Arjun Enterprises Pvt. Ltd.

Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6270

Income Tax Act, 1961-Section 132, 143(1), 147, 148, 149, 149(1), 149(1)(b), 153A, 153A(1), 153CFinance Act, 2021
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