COURT ARCHIVE

Income Tax Appellate Tribunal judgments

6,848 judgments · page 24 of 343

Tribunals and Commissions09 Sept 2026Partly Allowed

Onkar Jewellers Private Limited Vs Deputy Commissioner Of Income Tax Central Circle 26, Delhi

Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6547

Income Tax Act, 1961-Section 250, 143(3), 115JB, 68, 115BBETaxation Laws (Second Amendment) Act, 2016

Read judgment

Tribunals and Commissions09 Sept 2026Allowed

Consortium Of Accredited Healthcare Organization Vs CIT (Exemption)

Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6431

Income Tax Act, 1961-Section 12A(1)(ac)(ii), 80G, 12A, 80G(5)(ii), 12AB(ii)(B), 2(15), 12AA, 11, 12, 12AB, 12AB(4), clause (e)(ii) of the Explanation to Section 12AB(4), 11(4A), 13(8)Society Registration Act of 1960

Read judgment

Tribunals and Commissions09 Sept 2026Allowed

Gautam Sehgal Vs DCIT, Central Circle- 14

Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6427

Income-tax Act, 1961-Section 153C, 153A, 143(3), 271D, 132, 127(2), 69A, 115BBE, 139(5), 139(1), 131, 142(1), 144(1)(a), 144(1)(b)

Read judgment

Tribunals and Commissions09 Sept 2026

Education Concern Vs CIT (Exemptions)

Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6419

Income Tax Act, 1961-Section 12AA, 80G, 12AB, 12A(1)(ac)(ii), 12A(1)(ac)(iii), 282Income Tax Rules, 1962-Rule 127

Read judgment

Tribunals and Commissions09 Sept 2026

M/s. Smart Eye Security System Vs Income Tax Officer

Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6418

Income Tax Act, 1961-Section 250, 143(3), 144B, 143(2), 142(1), 68, 115BBE, 40(a)(ia), 194Q, 271AAC(1), 234A, 234B, 234C, 133(6), 206, 206C, 206C(1H), 194-OI.T. Rules, 1962-Rule 29GST Act

Read judgment

Tribunals and Commissions09 Sept 2026Allowed

Ankish Madhan Vs ITO Ward 29(1), Delhi

Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6417

Income-tax Act, 1961-Section 143(3), 115BBE, 68

Read judgment

Tribunals and Commissions09 Sept 2026Dismissed

ACIT Vs Shree Anjaney Traders LLP

Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6415

Income-tax Act, 1961-Section 144B, 148, 148A(d), 147, 143(3)Direct Tax laws (Amendment) Act, 1987

Read judgment

Tribunals and Commissions09 Sept 2026

Shreenath Enterprises Vs Deputy Commissioner Of Income Tax

Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6414

Income Tax Act, 1961-Section 147, 144

Read judgment

Tribunals and Commissions09 Sept 2026Allowed

Frontier Raas Exports Private Limited Vs Central Circle 26

Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6413

Income-tax Act, 1961-Section 147, 148, 148A(b), 148A(d)

Read judgment

Tribunals and Commissions09 Sept 2026Partly Allowed

Bharat Bhushan Gupta Vs ACIT Central Circle-25

Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6411

Income-tax Act, 1961-Section 143(3), 153D, 69A, 139, 143(1), 132, 115BBE

Read judgment

Tribunals and Commissions09 Sept 2026

Shadi Lal Katyal Vs ACIT Circle-61(1), New Delhi

Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6410

Income-tax Act, 1961-Section 139(1), 143(2), 143(3), 148, 124(3), 292BB

Read judgment

Tribunals and Commissions09 Sept 2026Dismissed

DCIT Vs C Net Software Services Pvt. Ltd.

Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6395

Income Tax Act, 1961-Section 250, 68, 69C, 147, 139, 132, 148/149/151, 148, 143(2), 142(1), 37

Read judgment

Tribunals and Commissions09 Sept 2026

Anil Kumar Aggarwal Vs ITO, Ward 5(1)(1)

Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6384

Income-tax Act, 1961-Section 151, 148, 149, 147, 148A(d)Taxation & Other Laws (Relaxation and Amendment of Certain Provisions) Act, 2020

Read judgment

Tribunals and Commissions09 Sept 2026

Ruchi Jain Vs Income Tax Officer, Ward 54(1), New Delhi

Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6382

Income Tax Act, 1961-Section 143(2), 68, 115BBE, 10(38), 69A

Read judgment

Tribunals and Commissions09 Sept 2026Dismissed

ACIT Vs Arjun Enterprises Pvt. Ltd.

Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6381

Income Tax Act, 1961-Section 132, 143(1), 147, 148, 149, 149(1)(b), first proviso to Section 149(1), 153A, 153A(1), Clause (a) of the fourth proviso to Section 153A(1), Explanation 2 to Section 153A(1), 153CFinance Act, 2021

Read judgment

Tribunals and Commissions09 Sept 2026Allowed