Income Tax Appellate Tribunal Judgments

Tribunals and Commissions10 Sept 2026Allowed

Antelopus Selan Energy Limited Vs Deputy Commissioner Of Income Tax

Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6549

Income Tax Act, 1961-Section 250, 37(1), Explanation 2 to Section 37(1), 80G, 80G(5)(vi), 80G(2)(a)(iiihk), 80G(2)(a)(iiihl)Companies Act, 2013-Section 135Finance (No.2) Act, 2014

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Tribunals and Commissions10 Sept 2026

Orphans In Need Charitable Public Trust Vs Commissioner Of Income Tax (Exemption)

Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6548

Income Tax Act, 1961-Section 12AB(1)(b)(ii), 80G

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Tribunals and Commissions10 Sept 2026

Hitrust Services Corp Vs Assistant Commissioner Of Income Tax Circle International Tax 2(1)(1) New Delhi-110002

Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6430

Income Tax Act, 1961-Section 147, 144, 144(13), 148, 148A, 148A(b), 148A(d), 149, 151Finance Act, 2021Finance Act, 2023

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Tribunals and Commissions10 Sept 2026

ACIT Vs Creamy Foods Ltd.

Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6429

Income Tax Act, 1961-Section 132, 143(3), 147, 148, 149, 149(1)(b), 153A, 153A(1)Finance Act, 2021

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Tribunals and Commissions10 Sept 2026Allowed

M/S Niho Construction Ltd. Vs Income Tax Officer

Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6428

Income Tax Act, 1961-Section 250, 271(1)(c), 40(a)(ia)

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Tribunals and Commissions10 Sept 2026

Adobe Systems Software Ireland Limited Vs Assistant Commissioner Of Income Tax

Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6423

Income-tax Act-Section 90(2), 143(1)

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Tribunals and Commissions10 Sept 2026

Neel Metal Products Ltd. Vs DCIT, Circle-18(1), New Delhi

Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6422

Income-tax Act, 1961-Section 143(3), 14A, 80IC, 271(1)(c), 40(a)(ia), 194HIncome Tax Rules-Rule 8D(2), 46A

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Tribunals and Commissions10 Sept 2026Allowed

M. Power Energy Private Limited Vs ACIT, CC-8

Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6420

Income Tax Act, 1961-Section 143(3), 144A, 148B, 153D, 158BG, 119, 116, 153, 275, 143, 144, 147, 148, 115P, 115S, 115WD, 115WE, 115WF, 115WG, 115WH, 115WJ, 115WK, 139, 154, 155, 158BFA, 201(1A), 210, 211, 234A, 234B, 234C, 234E, 270A, 271, 271C, 271CA, 273, 246, 246A, 253, 119(1), 119(2)(a), 153(1), 275(1)Terrorist and Disruptive Activities (Prevention) Act, 1987-Section 20-A, 20A(1)Arms Act

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Tribunals and Commissions10 Sept 2026Allowed

M/s Trilok Singh Bhandari Charitable Trust Vs Income Tax Officer

Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6416

Income Tax Act, 1961-154, 143(1), 250, 11, 12, 11(1)(a), 11(1)(b), 234A, 234B, 234C, 234F, 12A, 10B(8), 10B, 143(3)Income Tax Rules, 1962-Rule 12A(1)(b)

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Tribunals and Commissions10 Sept 2026Allowed

Amish Aggarwal Vs ITO, Ward 8(1)

Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6412

Income Tax Act, 1961-Section 147, 144, 148Taxation and Other Laws [Relaxation and Amendment of Certain Provisions] Act, 2020

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Tribunals and Commissions10 Sept 2026Allowed

Satyajae Shanbor Gupta Vs Income Tax Officer, Ward-29(1), New Delhi

Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6409

Income-tax Act, 1961-Section 250, 147, 144, 144B, 148, 69A, 139, 148A, 148A(a), 148A(b), 148A(d), 151, 149, 149(1)(b), 144(1)(a), 115BBE, Explanation 2 to Section 147Taxation and Other Laws (Relaxation and Amendment of Certain Provisions) Act, 2020

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Tribunals and Commissions10 Sept 2026Allowed

Sepco1 Engineering (India) Private Limited Vs Deputy Commissioner Of Income Tax, Circle-23(2), Delhi

Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6407

Income Tax Act, 1961-Section 250, 143(2), 142(1), 92CA(3), 253(1), 143(3), 144C, 234B, 234C, 271(1)(c), 133(6)Companies Act, 2013

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Tribunals and Commissions10 Sept 2026

Deputy Commissioner of Income Tax Vs Yashodhara Verma

Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6404

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Tribunals and Commissions10 Sept 2026Allowed

M/s Trilok Singh Bhandari Charitable Trust Vs Income Tax Officer, Ward- Exemption 2(3), Delhi

Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6403

Income Tax Act, 1961-Section 10B, 10B(8), 11, 11(1)(a), 11(1)(b), 12, 12A, 143(1), 143(3), 154, 234A, 234B, 234C, 234F, 250

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Tribunals and Commissions10 Sept 2026Allowed

Amish Aggarwal Vs ITO, Ward 8(1)

Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6402

Income Tax Act, 1961-Section 147, 144, 148, 3rd Proviso to Section 149

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Tribunals and Commissions10 Sept 2026Allowed

Dar Housing Limited Vs Assessment Unit & Anr.

Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6401

Income Tax Act, 1961-Section 143(3), 143(3A), 143(3B), 36(1)(vii), 36(i)(iii), 153(2A), 144, 153(3)(ii), 251, 142(1)

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Tribunals and Commissions10 Sept 2026Allowed

Mileside Estate Private Limited Vs Assessment Unit

Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6398

Income Tax Act, 1961-Section 147, 148, 148A(d), 148A(6), 149, 151, 250TOLA-Section 2, 3, 3(1)Finance Act 2021

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Tribunals and Commissions10 Sept 2026

Deputy Commissioner Of Income Tax Vs Yashodhara Verma

Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6394

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Tribunals and Commissions10 Sept 2026Allowed

Metso Outotec India Pvt. Ltd. Vs Deputy Commissioner Of Income Tax, Circle-16(1), New Delhi

Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6393

Income Tax Act, 1961-Section 36, 36(1)(va), 43B, 92C(3), 92CA(1), 92CA(3), 92D, 143(2), 143(3), 144B, 144C(1), 144C(8), 144C(13), 153(1), 153(4), 270AIncome Tax Rules, 1972-Rule 10D, 100Finance Act, 2021

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Tribunals and Commissions10 Sept 2026Dismissed

DCIT Vs AAMBY Valley City Ltd.

Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6392

Income Tax Act, 1961-Section 271(1)(c), 139(4), 143(3), 37

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