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Income Tax Appellate Tribunal judgments

6,848 judgments · page 20 of 343

Tribunals and Commissions15 Sept 2026Allowed

Universal Tractor Holding LLC USA Vs DCIT International Taxation

Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6565

Income Tax Act, 1961-Section 143(3), 144C(13), 195, 2(28A)Indian Arbitration Act-Section 49Code of Civil Procedure

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Tribunals and Commissions15 Sept 2026Dismissed

DCIT, Circle-25, New Delhi Vs Rajendra Kumar Garg

Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6563

Income Tax Act, 1961-Section 132, 153A, 153C, 153C(1), Explanation 1 to Section 153A

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Tribunals and Commissions15 Sept 2026Allowed

Assam Hire Purchase Company P. Ltd. Vs DCIT, Central Circle-5

Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6562

Income Tax Act, 1961-Section 250, 271(1)(c), 271AAB, 271AAB(1A), 274

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Tribunals and Commissions15 Sept 2026Allowed

Income Tax Officer, Ward 73(2) Vs Asthetic Township Developers Pvt. Ltd.

Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6558

Income Tax Act, 1961-Section 201(1A), 194C, 201(1), 201(14), 139, 201

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Tribunals and Commissions15 Sept 2026Partly Allowed

National Institute Of Aviation Management & Research Society Vs Income Tax Officer

Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6557

Income Tax Act, 1961-Section 250, 271B, 270A, 44AB, 11, 12, 273B

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Tribunals and Commissions15 Sept 2026Partly Allowed

National Institute Of Aviation Management & Research Society Vs Income Tax Officer, Exemption Ward 2(4)

Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6556

Income Tax Act, 1961-Section 250, 271B, 270A, 44AB, 11 & 12, 273B

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Tribunals and Commissions15 Sept 2026Allowed

Sanjay Sharma L/H Of Late Divya Kala Sharma Vs Addl./JCIT

Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6555

Income Tax Act, 1961-Section 154, 115BAC

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Tribunals and Commissions15 Sept 2026Dismissed

Deputy Commissioner Of Income Tax Vs Prateek Chitkara

Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6554

Income Tax Act, 1961-Section 250, 132(4), 131(1A), 68, 131, 292C

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Tribunals and Commissions15 Sept 2026Allowed

Universal Tractor Holding LLC USA Vs DCIT International Taxation

Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6137

Income Tax Act, 1961-Section 143(3), 144C(13), 195, 2(28A)Indian Arbitration Act-Section 49Code of Civil Procedure

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Tribunals and Commissions15 Sept 2026Dismissed

Deputy Commissioner Of Income Tax Vs Prateek Chitkara

Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6136

Income Tax Act, 1961-Section 250, 132(4), 131(1A), 68, 131, 292C

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Tribunals and Commissions15 Sept 2026Allowed

Sanjay Sharma L/H of Late Divya Kala Sharma Vs Addl./JCIT

Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6135

Income Tax Act, 1961-Section 154, 115BAC

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Tribunals and Commissions15 Sept 2026Partly Allowed

Teena Gandhi Vs Income Tax Officer

Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6134

Income Tax Act, 1961-250, 271(1)(c)

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Tribunals and Commissions15 Sept 2026Allowed

Income Tax Officer, Ward 73(2) Vs Asthetic Township Developers Pvt. Ltd.

Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6133

Income Tax Act, 1961-Section 201(1A), 194C, 201(1), 201(14), 139, 201

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Tribunals and Commissions15 Sept 2026

Deputy Commissioner Of Income Tax Central Circel-26 Vs Urvashi Developers And Builders Private Limited

Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6327

Income Tax Act, 1961-Section 153C, 69A, 69C, 153A, 153DFinance Act, 2017

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Tribunals and Commissions15 Sept 2026Partly Allowed

Teena Gandhi Vs Income Tax Officer

Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6260

Income Tax Act, 1961-Section 250, 271(1)(c)

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Tribunals and Commissions15 Sept 2026Partly Allowed

National Institute Of Aviation Management & Research Society Vs Income Tax Officer

Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6256

Income Tax Act, 1961-Section 250, 271B, 270A, 44AB, 11, 12, 273B

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Tribunals and Commissions14 Sept 2026

Anuj Sharma Vs ITO, Ward 36 (1)

Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6654

Income-tax Act, 1961-Section 148A, 148, 143(2), 142(1), 151, 69C

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Tribunals and Commissions14 Sept 2026Dismissed

Samyagya Engineers Private Limited Vs Circle 22(2), Delhi

Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6617

Income-tax Act, 1961-Section 143(3)

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Tribunals and Commissions14 Sept 2026Allowed

Ankit Gupta Vs ITO, Ward 35 (1)

Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6606

Income-tax Act, 1961-Section 147, 144B

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Tribunals and Commissions14 Sept 2026Partly Allowed

SCL Healthcare Private Limited Vs Deputy Commissioner Of Income Tax

Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6592

Income Tax Act, 1961-Section 68, 69A, 69B, 115BBE, 132, 133A, 139, 142(1), 143(2), 143(3), 147, 148, 148B, 153A, 292C

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