Tribunals and Commissions16 Sept 2026
Nishant Kumar Aggarwal Vs ITO Ward -28 (5)
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6594
Income Tax Act, 1961-Section 147, 143(3), 144B, 148
COURT ARCHIVE
Income Tax Appellate Tribunal judgments
6,848 judgments · page 18 of 343
Tribunals and Commissions16 Sept 2026Allowed
Janardan Rai Vs Income Tax Officer Ghaziabad
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6593
Income Tax Act, 1961-Section 270A, 270A(6)(a), 139
Tribunals and Commissions16 Sept 2026Allowed
Dish Infra Services Pvt Ltd Vs PCIT-1, New Delhi
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6591
Income Tax Act, 1961-Section 143(3), 144B, 263 (including sub-clauses (a) and (b) of Explanation 2), 40(a)(ia), 32(1)
Tribunals and Commissions16 Sept 2026Allowed
Income Tax Officer, Ward-10(1) Vs Golden Land Developers Ltd.
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6590
Income Tax Act, 1961-Section 68, 143(3), 147, 271(1)(c)
Tribunals and Commissions16 Sept 2026Allowed
Chetan Sadh Vs ITO, Ward-54(1)
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6589
Income Tax Act, 1961-Section 147, 143(3), 69
Tribunals and Commissions16 Sept 2026Allowed
Sanjeev Chandra, ITO Vs Civic Centre
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6588
Income Tax Act, 1961-Section 154, 143(1), 143(1)(a), 71, 71(2A), 80C, 80D, 80TTA
Tribunals and Commissions16 Sept 2026
Vision Diagnostic India Private Ltd. Vs ACIT, Central Circle 32, New Delhi
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6587
Income Tax Act-Section 132, 132A, 144, 147, 148, 148A(d), 151
Tribunals and Commissions16 Sept 2026Allowed
Poonam Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6586
Income Tax Act, 1961-Section 250, 139, 144B, 147, 148, 270A, 270A(9), 270AA, 270AA(3)
Tribunals and Commissions16 Sept 2026Dismissed
ACIT, Central Circle 25, Delhi Vs Kaplin Enterprises Pvt. Ltd.
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6584
Income-tax Act, 1961-Section 132, 132(1), 139, 147 to 149, 151 and 153, 153A, 153A(1), Fourth Proviso to Section 153A(1), 153C, 153C(1)
Tribunals and Commissions16 Sept 2026Allowed
JAT Education Society Vs DCIT (Exemption)
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6583
Income-tax Act, 1961-Section 144, 148, 147
Tribunals and Commissions16 Sept 2026
M/s Narang Enterprises Vs DCIT
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6581
Income Tax Act, 1961-Section 143(3)
Tribunals and Commissions16 Sept 2026Allowed
Surinder Ahuja Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6580
Income Tax Act, 1961-Section 250, 250(2)(a), 250(6)
Tribunals and Commissions16 Sept 2026Dismissed
Gatx India Private Limited Vs Deputy Director Of Income Tax
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6579
Income Tax Act, 1961-Section 250, 154C
Tribunals and Commissions16 Sept 2026
Rajat Alloys Pvt. Ltd. Vs ACIT
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6578
Income Tax Act, 1961-Section 147, 153C, 153C(1), 153C(3), 143(3), 271(1)(c)Finance Act
Tribunals and Commissions16 Sept 2026Allowed
Ratna Sudhakar Shinde Vs Acit, Central Circle 16
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6577
Income Tax Act, 1961-Section 143(3), 148, Explanation 2 to Section 148, 147, 148B, 132, 142(1), 143(2)
Tribunals and Commissions16 Sept 2026Allowed
RVN Hospitality Vs DCIT
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6574
Income-tax Act, 1961-Section 143(3), 36(1)(va), 2(24)(x), 139(1), 270A, 270A(8), 270A(9), 143(1)(a), 250
Tribunals and Commissions16 Sept 2026
Amrendra Kumar ITO Vs Ward- 23(3)
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6573
Income Tax Act, 1961-Section 143(3), 144B, 45(2), 48, 45(5A), 54Transfer of Property Act-Section 53A
Tribunals and Commissions16 Sept 2026Allowed
M/s. Modern IT Solutions (P) Ltd. Vs DCIT, Central Circle 6, Delhi
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6572
Income-tax Act, 1961-Section 153C, 153C(1), 143(3), 132, 132A, 153A
Tribunals and Commissions16 Sept 2026Allowed
Federal Mogul Powertrain Solutions India Pvt. Ltd. Vs Acit, Circle 7(1)
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6571
Income Tax Act, 1961-Section 143(3)
Tribunals and Commissions16 Sept 2026
Income Tax Officer Vs Asteroid Shelters Limited
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6569
Income Tax Act, 1961-Section 250, 148, 68, 50C/43CA, 56(2)(x)