Tribunals and Commissions17 Sept 2026Partly Allowed
Neeraj Kumar Vs Assessing Officer
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6609
Income Tax Act, 1961-Section 271A, 271B, 250
COURT ARCHIVE
Income Tax Appellate Tribunal judgments
6,848 judgments · page 17 of 343
Tribunals and Commissions17 Sept 2026Allowed
Childrens Hope Vs The Commissioner Of Income Tax (exemption)
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6608
Income Tax Act-Section 12AB, 80G, 12A(1)(ac)(ii), 12A
Tribunals and Commissions17 Sept 2026Allowed
Voucher Activation Services India Pvt. Ltd. Vs DCIT, Circle 25(1)
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6252
Income Tax Act, 1961-Section 143(3), 144B, 144B(1)(xvi)(b), 144B(7)(vii), 250(6B), 143(2), 142(1), 68, 115BBE, 195, 41, 40(a)(i), 40(i)(a), 37, 44AB, 234B, 270AIncome-tax Rules, 1962-Rule 46A
Tribunals and Commissions16 Sept 2026Partly Allowed
Jeetmal Choraria Vs ACIT
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6671
Income Tax Act, 1961-Section 10(23FB), 37(1), 68, 115BBE, 119, 127, 131, 131(1A), 131A, 132, 132(4), 132(4A), 132(13), 132(14), 132A, 133A(3)(iii), 136, 142(2A), 143(2), 143(3), 143(4), 153A, 158BC, 250, 250(4), 260-A, 278E, 292CIT Rules-Rule 46A, 112, 112(6)/(7)Indian Evidence Act, 1872-Section 3, 17, 65A, 65B, 65B(1), 65B(2), 65B(4), 68
Tribunals and Commissions16 Sept 2026Allowed
Globus Motocorp Private Limited Vs Income Tax Department Delhi
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6661
Income Tax Act, 1961-Section 250(6)
Tribunals and Commissions16 Sept 2026
Tarun Pal Singh Makhni & Anr. Vs DCIT, CC - 26 & Anr.
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6616
Income Tax Act, 1961-Section 127, 132, 132A, 139, 143(3), 147, 148, 149, 151, 153, 153A, 153B, 153B(1), 153C, 153C(1), 153C(3), 153D, 69A, 271AACFinance Act, 2021
Tribunals and Commissions16 Sept 2026Allowed
Sidhdata Social Care Foundation Vs CIT Exemption
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6613
Income Tax Act, 1961-Section 12AB(1)(b), 80G, 2(15), 80G(5)(ii)Constitution of India-Article 25, 26
Tribunals and Commissions16 Sept 2026
Dharmendra Sharma Vs Income Tax Officer, Ward 47(1), Delhi
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6611
Income Tax Act, 1961-Section 69C, 90, 90A, 132, 132A, 133A, 135A, 143(3), 144, 144B, 147, 148, 148(d), 148A, 148A(a), 148A(b), 148A(d), 149, 151, 151(i), 151(ii), 151(2)Constitution of India-Article 142Finance Act, 2021
Tribunals and Commissions16 Sept 2026Allowed
Shree Laxmi Narayan Divya Dham Vs CIT Exemption Delhi
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6610
Income Tax Act, 1961-Section 80G(5), 80G, 12AB
Tribunals and Commissions16 Sept 2026
Shree Anjaney Traders LLP Vs Pr. CIT Delhi-15
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6607
Income Tax Act, 1961-Section 263, 143(3), 133(6), 68, 147, 148, Explanation 1 to Section 148, Explanation 1(ii) to Section 148, 148A, 148A(b), 148A(d), 149, 151, 154Finance Act, 2021Finance Act, 2022
Tribunals and Commissions16 Sept 2026Allowed
Gaurav Aggarwal Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6605
Income Tax Act, 1961-Sections 68, 69, 69C, 10(38), 115BBE, 131, 133(6), 142(2)SEBI (Delisting of Equity Shares) Regulations, 2009-Regulation 23
Tribunals and Commissions16 Sept 2026Partly Allowed
Jyoti Strips Private Limited Vs The Assistant Commissioner Of Income Tax
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6604
Income Tax Act, 1961-Section 250, 143(1), 143(3), 143(3A), 143(3B), 36(1)(va), 139(1), 37(1), 80GEPF Act, 1952ESI Act, 1948
Tribunals and Commissions16 Sept 2026
Om Shree Retails India Limited Vs ITO Ward 19(1)
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6603
Income Tax Act, 1961-Section 250, 143(3), 68, 115BBE, 143(2), 10(23FB)
Tribunals and Commissions16 Sept 2026
NV Distilleries (UK) Pvt. Ltd. Vs DCIT, CC-31
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6602
Income Tax Act, 1961-Section 143(3), 132, 147, 132(4), 68, 148, 153AIncome Tax Rules 1962-Rule 11UA (2)FEMA
Tribunals and Commissions16 Sept 2026Dismissed
DCIT, Circle-22(2) Vs Savista Global Solutions Private Limited
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6601
Income Tax Act, 1961-Section 143(3), 50B, 50B(3), 48, 49, 288, 44AB, 35ADIncome-tax Rules, 1962-Rule 11UAE, Rule-50B
Tribunals and Commissions16 Sept 2026Allowed
Transline Technologies Limited Vs DCIT, Circle 25(1)
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6600
Income Tax Act, 1961-Section 250, 143(3), 68, 133A, 131
Tribunals and Commissions16 Sept 2026
S D Interiors Private Limited Vs Income Tax Officer, Ward 22(1)
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6599
Income Tax Act, 1961-Section 250, 147, 144, 144B, 132, 148A(b), 148A(d), 148A, 148, 139(1), 69, 151, 149Income Tax Rules, 1962-Rule 46A
Tribunals and Commissions16 Sept 2026Allowed
M/s. Kaane Visionary Projects Private Limited Vs ACIT
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6598
Income Tax Act, 1961-Section 250, 153C, 153C(1)(b), 143(3), 132, 132A, 115BBE, 68, 271(1)(c), 234BIncome Tax (Appellate Tribunal) Rules, 1963-Rule 11
Tribunals and Commissions16 Sept 2026Partly Allowed
Income Tax Officer Vs Bhagat Construction Company Pvt. Ltd.
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6597
Income Tax Act, 1961-Section 143(3), 144B, 143(2), 292B, 194C, 115BBE
Tribunals and Commissions16 Sept 2026
Mrityunjay Kumar Singh Vs Assistant Commissioner Of Income Tax
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6596
Income Tax Act, 1961-Section 153A, 132, 139(1), 68, 115BBE, 143(3), 153B(1)(a), 153B(1), 234A, 234B, 234C, 234D, 153, 153C, 132A, 92CACGST Act, 2017