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Income Tax Appellate Tribunal judgments

6,817 judgments · page 15 of 341

Tribunals and Commissions18 Sept 2026Allowed

Deepak Sahu Vs DCIT, Central Circle 15

Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6643

Income Tax Act, 1961-Section 250, 153C, 153C(1), 143(3), 153D, 69A, 132(4), 115BBE, 153A, 139, 147, 148, 149, 151, 153, 153A(1), Second Proviso to Section 153A, First Proviso to Section 153A, Explanation 1 to Section 153A, 153B, 153B(1)(a), 132, Chapter XIV BIndian Evidence Act, 1872-Section 65B(4)
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Tribunals and Commissions18 Sept 2026Allowed

Ashwin Goel Vs ACIT

Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6640

Income Tax Act, 1961-Section 250, 147, 144B, 148A, 148, 45, 10(38), 234B, 234D, 143(1), 132, 270A
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Tribunals and Commissions18 Sept 2026Allowed

Ashwin Goel Vs ACIT

Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6638

Income Tax Act, 1961-Section 250, 147, 144B, 148A, 148, 45, 10(38), 234B, 234D, 143(1), 132, 270A
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Tribunals and Commissions18 Sept 2026Allowed

Khema Ganju Vs Income Tax Officer

Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6636

Income Tax Act, 1961-Section 250, 133(6), 148, 142(1), 144, 271(1)(c), 147, 69, 115BBE, 250(6)Income Tax Act Rules, 1962-Rule 46A, 46A(1)
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Tribunals and Commissions18 Sept 2026Partly Allowed

Suman Saraswat Vs Income Tax Officer

Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6635

Income Tax Act, 1961-Section 154, 36(1)(va), 36(1), 43B, Explanation 5 to Section 43B, 2(24)(x), 139(1), 143(1)(a)Finance Act, 2021
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Tribunals and Commissions18 Sept 2026

Sandeep Vs ITO, Ward 1

Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6623

Income-tax Act, 1961-Section 194A, 148, 143(2), 142(1), 10(37), 250, 147, 56(2)(viii), 57(iv), 145A, 56(2)(vi)Land Acquisition Act, 1894-Section 28, 34, 23(2), 23(1A), 18
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