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Income Tax Appellate Tribunal judgments

6,754 judgments · page 13 of 338

Tribunals and Commissions21 Sept 2026Allowed

Blue Bell Dr Ram Tirth Dube Memorial Shiksha Sansthan Vs Exemption Ward

Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6691

Income-tax Act, 1961-Section 143(1), 12AB, 11, 12A(1)(b), 139(1), 154, 250, 80G

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Tribunals and Commissions21 Sept 2026

Inderjeet Chopra Vs ITO Ward 58(8) Delhi

Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6690

Income-tax Act, 1961-Section 143(3), 68, 115BBE, 44AD

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Tribunals and Commissions21 Sept 2026

Expedia Lodging Partner Services Sarl Vs The ACIT, Circle – 1(2)(2) International Taxation, Delhi

Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6689

Income Tax Act, 1961-Section 143(3), 144C(13), 144C(5), 153, 144C(6), 234B, 270A, 92CC, 92CD, 133(6)Indian Contract Act, 1872-Section 182Income-tax Rules, 1962-Rule 10

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Tribunals and Commissions21 Sept 2026

DR Engineers Private Limited Vs The AO, Ward 40(1), Income Tax Department

Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6688

Income-tax Act, 1961-Section 250, 147, 144B, 251(2), 250(6B), 69C, 115BBE, 271AAC(1), 139(1), 148, 133(6), 145(3)

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Tribunals and Commissions21 Sept 2026

Braham Prakash Vs Income Tax Officer

Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6676

Income Tax Act, 1961-Section 250, 143(3), 144B

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Tribunals and Commissions21 Sept 2026

Choudhary Constructions And Earthmovers Co. Vs Income Tax Officer

Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6675

Income Tax Act, 1961-Section 250, 145(3)

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Tribunals and Commissions21 Sept 2026Allowed

Aimamedia Foundation Vs CIT(Exemption)

Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6674

Income Tax Act, 1961-Section 12AB(1)(b)(ii)(B), 12A(1)(ac)(ii)

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Tribunals and Commissions21 Sept 2026Allowed

Aimamedia Foundation Vs CIT(Exemption)

Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6673

Income Tax Act, 1961-Section 12AB(1)(b)(ii)(B), 12A(1)(ac)(ii)

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Tribunals and Commissions21 Sept 2026Allowed

Binay Kumar Khandelwal Vs ITO

Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6672

Income Tax Act, 1961-Section 250, 144

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Tribunals and Commissions21 Sept 2026

Expedia Lodging Partner Services Sarl Vs The ACIT, Circle – 1(2)(2) International Taxation, Delhi

Income Tax Appellate Tribunal · 2024 INSC 754

Income Tax Act, 1961-Section 147, 144C(13), 144C(5), 153, 144C(6), 234A, 234B, 234F, 270A, 148, 151, 148A(d), 148A(b), 148A, 149, 151(i), 151(ii), 132, 132A, 153A, 153CIncome-tax Rules, 1962-Rule 10Income-tax (Appellate Tribunal) Rules, 1963-Rule 11

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Tribunals and Commissions21 Sept 2026Allowed

Shri Ganesh Auto Parts Vs Assessment Unit, Centre, National Faceless Appeal Centre (NFAC), New Delhi

Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6662

Income Tax Act, 1961-Section 250, 144B, 143(1), 147, 148A, 148, 142(1), 115BBE, 145, 44AB

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Tribunals and Commissions21 Sept 2026

Raj Kumar Vs Deputy Commissioner Of Income Tax

Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6659

Income Tax Act, 1961-Section 250, 143(3), 132, 143(2), 142(1), 153C(1), 153C

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Tribunals and Commissions21 Sept 2026Partly Allowed

Navnidhi Goyal Vs ITO, Ward 3(1), Gurgaon

Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6351

Income-tax Act, 1961-Section 139, 142, 142(1), 143(2), 143(3), 143(3A), 143(3B), 143(3C), 144, 144B, 144C, 147, 148, 148A, 151, 151AThe Taxation and Other Laws (Relaxation and Amendment of certain Provisions), Act, 2020Finance Act, 2018

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Tribunals and Commissions21 Sept 2026

Deepak Goel Vs ACIT Circle-43(1)

Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6331

Income-tax Act, 1961-Section 147, 144, 148, 143(2), 124(3), 292BB

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Tribunals and Commissions21 Sept 2026

Toyota Tsusho Corporation Vs DCIT (Int. Tax.) Circle – 3(1)(1)

Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6257

Income Tax Act, 1961-Section 5(2), 9(1), 9(1)(i), 44DA, 133(6), 143(3), 144C(13), 192, 250Income Tax (Appellate Tribunal) Rules, 1963-Rule 29Income Tax Rules, 1962-Rule 10

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Tribunals and Commissions18 Sept 2026Partly Allowed