Tribunals and Commissions18 Sept 2026
Amba Properties Private Limited Vs Deputy Commissioner Of Income Tax, Circle 1(1)
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6667
Income-tax Act-Section 200A, 271E, 274(2)(b), 269T, 154, 250(6)
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Income Tax Appellate Tribunal judgments
6,817 judgments · page 14 of 341
Tribunals and Commissions18 Sept 2026Allowed
M/s The Jagriti Nagar Co-operative House Building Society Ltd. Vs Income Tax Officer, Ward 58(3), Delhi
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6666
Income-tax Act, 1961-Section 154, 80P(2)(d)Limitation Act-Section 5Civil Procedure Code-Order 22 Rule 9
Tribunals and Commissions18 Sept 2026
Akashiganga Foundation Vs PCIT (Central), Delhi-2
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6665
Income-tax Act, 1961-Section 12A, 12A(1)(ac)(i), 12A(1)(ac)(ii), 12AB, 80G, 132
Tribunals and Commissions18 Sept 2026Dismissed
Shri Shivam Gupta Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6664
Limitation Act-Section 5Civil Procedure Code-Order 22 Rule 9
Tribunals and Commissions18 Sept 2026
Deputy Commissioner Of Income Tax, Central Circle-20 Vs Mohan Kumar Agarwal And Son Prop. M/s Nandan Dairy Products
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6663
Income Tax Act, 1961-Section 147, 143(3), 142(1), 69, 145(3), 69C, 153(2), Chapter XIV-B
Tribunals and Commissions18 Sept 2026
Rakesh Shukla Vs Assessing Officer NFAC
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6660
Income Tax Act, 1961-Section 271(1)(c), 147, 148, 144, 69A, 250
Tribunals and Commissions18 Sept 2026Partly Allowed
Arcserve Software Solutions Private Limited Vs Dcit Circle 1(1), Delhi
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6658
Income Tax Act, 1961-Section 250, 143(3), 50(2), 194-IA, 194LA, 203A, 69C, 40(a)(ia), 32(1)(ii), 32(1), 2(42C), 2
Tribunals and Commissions18 Sept 2026Allowed
Vinod Kumar Vs DCIT, Central Circle-05, Delhi
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6657
Income-tax Act, 1961-143(3), 115BBE, 69A, 131, 142(1), 139(1), 132, 153A
Tribunals and Commissions18 Sept 2026Partly Allowed
M/S Enso Infrastructures Private Limited Vs ACIT
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6656
Income Tax Act, 1961-Section 250, 153C, 153C(1)(b), 143(3), 115BBE, 68, 271(1)(c), 234B, 132, 132AIncome Tax (Appellate Tribunal) Rules, 1963-Rule 11
Tribunals and Commissions18 Sept 2026
Aditya Kumar Jha Vs Deputy Commissioner Of Income Tax
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6655
Income Tax Act, 1961-Section 250, 148, 144, 143(3), 132(4), 131(1A), 69A, 115BBE, 271AAC, 69, 147, 68, 41(1), 270A, 274, 69B, 153C, 115BBA, 11(1), 132
Tribunals and Commissions18 Sept 2026Allowed
Arshia Ahmed Qureshi Vs The Dy. Commissioner Of Income Tax, Central Circle, Ghaziabad
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6653
Income Tax Act, 1961-Section 250, 143(3), 147, 148, 139, 68, 131, 133(6), 37Finance Act, 2022
Tribunals and Commissions18 Sept 2026Dismissed
DCIT, Circle-7(1), New Delhi Vs DSC Limited
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6652
Income Tax Act, 1961-Section 271AAB, 271AAB(1), 271AAB(1)(b), 271ABB(1), 132, 132(4), 143(3), 254(2), 271AAA, 271AA, 274, 246, 246A, 253Income Tax Rule 1962-Rule 27
Tribunals and Commissions18 Sept 2026
M/s. Eklavya Foundation Vs CIT (Exemption)
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6651
Income-tax Act, 1961-Section 12AB(1)(b)(ii)(B), 80G, 12AB(1)(b), 12A(1)(ac)(ii), 12A, 12AB, 80G(5)(ii), 2(15)
Tribunals and Commissions18 Sept 2026Allowed
Richmond Educational Society Vs PCIT(Central)
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6650
Income-tax Act, 1961-Section 11, 12, 13, 13(1)(c), 13(2), 13(3), 12A(1)(ac)(i), 12A(1)(ac)(ii), 12AB, 12AB(1)(ac)(i), 12AB(1)(ac)(ii), 12AB(4)(ii), Explanation to Section 12AB(4)
Tribunals and Commissions18 Sept 2026
Meerut Cooperative Cane Development Union Ltd Vs Assessment Unit NFAC, Delhi
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6649
Income Tax Act, 1961-Section 250, 143(3), 144B, 80P(2)(a)(iii), 80(P)(2)(d), 80P(2)(a)(i), 80(P)(2)Maharashtra Cooperative Societies Act, 1960
Tribunals and Commissions18 Sept 2026Allowed
M/S Enso Infrastructures Private Limited Vs ACIT
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6648
Income Tax Act, 1961-Section 250, 153C, 153C(1)(b), 143(3), 115BBE, 68, 271(1)(c), 234B, 132, 132A, 1530Income Tax (Appellate Tribunal) Rules, 1963-Rule 11
Tribunals and Commissions18 Sept 2026Allowed
Jaisav Samiti Vs CIT(Exemption)
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6647
Income-tax Act, 1961-Section 12AB(1)(ac)(ii), 12AB(1)(b)(ii)(B), 12AB(1)(a), 12A, 12A(1)(ac)(i), 12AA, 115TD, 80GFinance Act, 2016
Tribunals and Commissions18 Sept 2026Dismissed
DCIT, Central Circle-1, New Delhi Vs Aman
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6646
Income-tax Act, 1961-Section 143(3), 132, 133A
Tribunals and Commissions18 Sept 2026Dismissed
DCIT, Central Circle-1, New Delhi Vs Aman M/s Baba Metal, Prop. Aman
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6645
Income-tax Act, 1961-Section 143(3), 132, 133A
Tribunals and Commissions18 Sept 2026
M/s. Eklavya Foundation Vs CIT (Exemption)
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6644
Income-tax Act, 1961-Section 12AB(1)(b)(ii)(B), 80G, 12AB(1)(b), 12A(1)(ac)(ii), 12A, 12AB, 80G(5)(ii), 2(15)