Tribunals and Commissions02 May 2019 Allowed
Mohd. Yameen Munna Vs Income Tax Officer
Income Tax Appellate Tribunal · (2019) 05 ITAT CK 0003
Income Tax Act, 1961 — Section 2(14), 54B, 133(6), 144(3), 144, 147, 148, 148(2)
COURT ARCHIVE
Income Tax Appellate Tribunal judgments
6,848 judgments · page 341 of 343
Tribunals and Commissions01 May 2019Dismissed
Deputy Commissioner Of Income Tax Vs Purshottam Lal Gupta
Income Tax Appellate Tribunal · (2019) 05 ITAT CK 0026
Income Tax Act, 1961 — Section 268A
Tribunals and Commissions01 May 2019Dismissed
ACIT Vs Van Oord ACZ India (P) Ltd
Income Tax Appellate Tribunal · (2019) 05 ITAT CK 0025
Tribunals and Commissions01 May 2019Dismissed
M/s. Bhoomica Agro Industries Limited Vs Income Tax Officer
Income Tax Appellate Tribunal · (2019) 05 ITAT CK 0024
Income-Tax (Appellate Tribunal) Rules, 1963 — Rule 19(2)
Tribunals and Commissions01 May 2019 Allowed
Ram Kishan Gupta Vs Income Tax Officer
Income Tax Appellate Tribunal · (2019) 05 ITAT CK 0023
Tribunals and Commissions01 May 2019 Allowed
Jivan Dhingra Ltd Vs Income Tax Officer
Income Tax Appellate Tribunal · (2019) 05 ITAT CK 0022
Income Tax Act, 1961 — Section 271, 271(1)(c), 274
Tribunals and Commissions01 May 2019Dismissed
Ajaynath & Sons Vs Income Tax Officer
Income Tax Appellate Tribunal · (2019) 05 ITAT CK 0021
Income-Tax (Appellate Tribunal) Rules, 1963 — Rule 19(2)
Tribunals and Commissions01 May 2019Dismissed
Parvez Vs ACIT
Income Tax Appellate Tribunal · (2019) 05 ITAT CK 0020
Income Tax Act, 1961 — Section 144, 147, 154
Tribunals and Commissions01 May 2019 Allowed
M/s. Netway India Pvt. Ltd Vs Income Tax Officer
Income Tax Appellate Tribunal · (2019) 05 ITAT CK 0019
Income Tax Act, 1961 — Section 115JB, 271(1)(c)
Tribunals and Commissions01 May 2019Dismissed
Rizwan, Punhana Vs Income Tax Officer
Income Tax Appellate Tribunal · (2019) 05 ITAT CK 0018
Income Tax Act, 1961 — Section 142(1), 143(2)Limitation Act, 1963 — Section 5
Tribunals and Commissions01 May 2019 Allowed
Hemlata Jain Vs ACIT
Income Tax Appellate Tribunal · (2019) 05 ITAT CK 0017
Income Tax Act, 1961 — Section 10(38), 68, 143(3)
Tribunals and Commissions02 Apr 2019Allowed
Sail Refractory Unit Vs ITO, TDS Ward Bokaro
Income Tax Appellate Tribunal · (2019) 04 ITAT CK 0001
Income Tax Act, 1961 — Section 201(1), 201(1A)
Tribunals and Commissions12 Dec 2018Dismissed
ACIT Vs Karam Chand Rubber Industries (P) Ltd
Income Tax Appellate Tribunal · (2018) 12 ITAT CK 0003
Income-tax Act, 1961 — Section 40A(2)(b), 131, 132, 142(1), 143(2), 153A
Tribunals and Commissions10 Dec 2018Allowed
Vinod Soni Vs I.T.O, Tds-Ward, Faridabad
Income Tax Appellate Tribunal · (2018) 12 ITAT CK 0004
Income-tax Act, 1961 — Section 201, 201(1), 201(1A), 201(1A)(i), 133(6), 194LA, 194IA, 194IA(1), 194IA(2), 194LIncome Tax Rules, 1962 — Rule 30(2)
Tribunals and Commissions26 Nov 2018Allowed
Anubhav Jain Vs I.T.O
Income Tax Appellate Tribunal · (2018) 11 ITAT CK 0002
Income-tax Act, 1961 — 10(38), 142(1), 143(2), 143(3)
Tribunals and Commissions01 Oct 2018Partly Allowed
Rajat Exports Import (India) Pvt. Ltd Vs I.T.O
Income Tax Appellate Tribunal · (2018) 10 ITAT CK 0004
Income-tax Act, 1961 — Section 68
Tribunals and Commissions01 Oct 2018Dismissed
ACIT Vs R J Corp. Ltd
Income Tax Appellate Tribunal · (2018) 10 ITAT CK 0003
Income-tax Act, 1961 — Section 73, 133(6)Income-tax Rules, 1962 — Rule 46A
Tribunals and Commissions30 Aug 2018Dismissed
Young Indian Vs Addl. Dit (Inv.)
Income Tax Appellate Tribunal · (2018) 08 ITAT CK 0008
Income-tax Act, 1961 — Section 25, 131A, 131(lA), 133(6), 139(4), 139(5), 272A, 272A(1)(c), 272A(2), 131(1), 131(1), 131(1A), 139(5), 272A(1)(c)Taxation Laws (Amendment) Act 1975 — Section 131(lA)Essential Commodities Act, 1955 — Section 3(1)
Tribunals and Commissions23 Aug 2018Allowed
Moet Hennessy India Pvt Ltd Vs Assistant Commissioner Of Income Tax
Income Tax Appellate Tribunal · (2018) 08 ITAT CK 0010
Income-tax Act, 1961 — Section 37(1), 92B, 92F(v), 143(3), 144C
Tribunals and Commissions23 Aug 2018Dismissed
Pee Aar Securities Ltd Vs Deputy Commissioner Of Income Tax
Income Tax Appellate Tribunal · (2018) 08 ITAT CK 0009
Income-tax Act, 1961 — Section 68, 143(3), 147, 148, 151, 153A, 133(6)