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Income Tax Appellate Tribunal judgments

6,848 judgments · page 339 of 343

Tribunals and Commissions11 Jun 2019Dismissed

Assistant Commissioner Of Income Tax Vs M/S Escorts Heart Institute And Research Centre Research Centre

Income Tax Appellate Tribunal · (2019) 06 ITAT CK 0084

Income Tax Act, 1961 — Section 2(47), 2(47)(ii), 10(21), 10(23C)(vi), 11, 11(1), 11(1)(a), 11(2), 11(3), 11(3)(a), 11(3)(b), 11(3)(c), 11(3)(d), 12AA, 35(1)(ii), 45, 45(1), 45(4), 47, 48, 49(1), 139(1), 143(3), 147, 147(a), 148, 247(2), 260ACompanies Act 2013 — Section 35, 35(1)(ii)Income-Tax Rules, 1962 — Rule 27
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Tribunals and Commissions10 Jun 2019 Allowed

Vijay Chaudhary Vs ITO

Income Tax Appellate Tribunal · (2019) 06 ITAT CK 0083

Income Tax Act, 1961 — Section 54, 54F, 54F(1), 54F(4), 139(1)
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Tribunals and Commissions03 Jun 2019Partly Allowed

IDP Education India Pvt. Ltd Vs DCIT

Income Tax Appellate Tribunal · (2019) 06 ITAT CK 0105

Income Tax Act, 1961 — Section 92CA(1), 143(1), 143(2), 143(3), 144C, 271(1)(c ), 274Income-Tax (Appellate Tribunal) Rules, 1963 — Rule 10B(a)
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Tribunals and Commissions03 Jun 2019Dismissed

ACIT Vs Charanjt Singh Sarna

Income Tax Appellate Tribunal · (2019) 06 ITAT CK 0103

Income Tax Act, 1961 — Section 2(22)(e), 41, 41(1), 41(1)(b), 68, 132A, 153AIncome-Tax Rules, 1963 — Rule 27
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Tribunals and Commissions03 Jun 2019Partly Allowed

Assomac Machines Ltd Vs ACIT

Income Tax Appellate Tribunal · (2019) 06 ITAT CK 0102

Income Tax Act, 1961 — Section 32, 37, 41(1), 36(1)(vii), 40A(2), 40A(3), 40A(2)(b), 41(1), 44(A)(3), 142(1), 143(2), 234BIncome-Tax Rules, 1962 — Rule 6DD (k)
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Tribunals and Commissions06 May 2019Partly Allowed

Morningstar India Pvt. Ltd Vs DCIT

Income Tax Appellate Tribunal · (2019) 05 ITAT CK 0033

Income Tax Act, 1961 — Section 92CA, 92CA(3), 92D, 143(3), 144C, 154, 920(3)Income-Tax Rules, 1962 — Rule 10D
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