COURT ARCHIVE

Income Tax Appellate Tribunal judgments

6,754 judgments · page 338 of 338

Tribunals and Commissions12 Apr 2018Partly Allowed

Kpit Technologies Ltd.,, Pune Vs Deputy Commissioner Of Income-Tax

Income Tax Appellate Tribunal · (2018) 04 ITAT CK 3808

Income Tax Rules, 1962-Rule 8D, 8D(iii)Income Tax Act, 1961-Section 14(2), 14A, 14A(2), 143(3), 14A(3), 115JB, 144C(13)

Tribunals and Commissions13 Apr 2017Dismissed

Software Technology Parks Of India Vs ACIT

Income Tax Appellate Tribunal · (2017) 04 ITAT CK 0001

Income Tax Act, 1961 — Section 2(15), 11, 12, 12A, 13, 14

Tribunals and Commissions27 Feb 2017Dismissed

Kaling Offset Pvt. Ltd Vs ITO

Income Tax Appellate Tribunal · (2017) 02 ITAT CK 0001

Income-Tax (Appellate Tribunal) Rules, 1963 — Rule 19

Tribunals and Commissions09 Mar 20161961-Section 6

M/S. Hewlett-Packard India Software Operation Pvt. Ltd. Vs Asst. Commissioner Of Income Tax

Income Tax Appellate Tribunal · (2016) 03 ITAT CK 3876

Income Tax Act, 1961-Section 10A, 37, 80HHC, 92CA, 92C(2), 133(6), 143(3), 144C, 144C(5), 234B, 234D

Tribunals and Commissions17 Jun 2015Allowed

M/s. ONS Creations Pvt. Ltd Vs ITO

Income Tax Appellate Tribunal · (2015) 06 ITAT CK 0001

Income Tax Act, 1961 — Section 144, 263Income Tax Rules, 1962 — Rule 46A

Tribunals and Commissions16 Jun 2015Dismissed/ Allowed

M/S PVP Ventures Ltd And Others Vs Deputy Commissioner Of Income Tax, And Others

Income Tax Appellate Tribunal · (2015) 06 ITAT CK 2692

Income Tax Act, 1961-Section 28, 36(1)(vii), 36(2), 37, 69A, 170, 170(1), 170(2), 171

Tribunals and Commissions22 Jan 2015Appeal Allowed

Chain Roop Baid vs Assistant Commissioner of Income-tax

Income Tax Appellate Tribunal · (2015) 01 ITAT CK 0001

Income Tax Act, 1961, Section 144, Section 144, Section 144, Section 144, Section 132, Section 132,

Tribunals and Commissions21 Jan 2015Appeal Allowed

BP India Services (P.) Ltd. vs Assistant Commissioner of Income-tax

Income Tax Appellate Tribunal · (2015) 01 ITAT CK 0002

Income Tax Act, 1961, Section 133(6), Section 133(6), Section 133(6), Section 133(6), Section 143(3), Sectio

Tribunals and Commissions31 Oct 2014Party Allowed

Avalon Technologies (P.) Ltd. vs Assistant Commissioner of Income-tax

Income Tax Appellate Tribunal · (2014) 10 ITAT CK 0001

Tribunals and Commissions11 Mar 2014Dismissed

Rasandik Engineers Industries India Ltd Vs ACIT

Income Tax Appellate Tribunal · (2014) 03 ITAT CK 0001

Tribunals and Commissions17 May 2013Appeal allowed

Dorling Kindersley India (P.) Ltd vs Income-tax Officer

Income Tax Appellate Tribunal · (2013) 05 ITAT CK 0001

Income Tax Act, 1961, Section 144, Section 144, Section 144, Section 144, Section 143(2), Section 143(2)

Tribunals and Commissions10 May 2013Appeal dismissed

Deputy Commissioner of Income-tax vs Gujarat Narmada Valley Fertilizers Co. Ltd

Income Tax Appellate Tribunal · (2013) 05 ITAT CK 0002

Income Tax Act, 1961, Section 143(3), Section 143(3), Section 143(3), Section 143(3), Section 250, Section 2

Tribunals and Commissions20 Oct 2010Dismissed

Acit (Tds) 1(1) Vs Accenture services P ltd

Income Tax Appellate Tribunal · (2010) 10 ITAT CK 3761

Income Tax Rules, 1962-Rule 5Income Tax Act, 1961-Section 28, 29, 30, 31, 32, 32A, 33, 34, 35, 36, 37, 38, 39, 40, 41, 133, 194, 194C, 194I, 197I, 201(1), 201(1A)Motor Vehicles Act, 1988-Section 32

Tribunals and Commissions27 Sept 1983Appeal dismissed

Ghanshyambhai Bachubhai Wadiwala vs Wealth-Tax Officer

Income Tax Appellate Tribunal · (1983) 09 ITAT CK 0001