Tribunals and Commissions02 May 2019Dismissed
Income Tax Officer Vs Mohd. Nadeem
Income Tax Appellate Tribunal · (2019) 05 ITAT CK 0030
Income Tax Act, 1961 — Section 69A
COURT ARCHIVE
Income Tax Appellate Tribunal judgments
6,754 judgments · page 336 of 338
Tribunals and Commissions02 May 2019Dismissed
Income-Tax Officer Vs M/s Engineering Innovation
Income Tax Appellate Tribunal · (2019) 05 ITAT CK 0029
Income Tax Act, 1961 — Section 268A
Tribunals and Commissions02 May 2019Dismissed
Tidewater Marine International Inc Vs DCIT
Income Tax Appellate Tribunal · (2019) 05 ITAT CK 0028
Income Tax Act, 1961 — Section 5, 9, 28, 29, 30, 31, 32, 33, 34, 35, 36, 37, 38, 39, 40, 41, 43, 43A, 44BB, 44BB(2), 44DA, 143(3), 144C(1), 144C(3)(b)
Tribunals and Commissions02 May 2019Dismissed
DCIT Vs M/s Metro Ortem Ltd
Income Tax Appellate Tribunal · (2019) 05 ITAT CK 0027
Income Tax Act, 1961 — Section 268A
Tribunals and Commissions02 May 2019 Allowed
M/s. Travel Makerz (India) Vs Income Tax Officer
Income Tax Appellate Tribunal · (2019) 05 ITAT CK 0005
Income Tax Act, 1961 — Section 250(6)
Tribunals and Commissions02 May 2019Dismissed
M/s. Kinzo Exports Pvt. Ltd Vs DCIT
Income Tax Appellate Tribunal · (2019) 05 ITAT CK 0004
Limitation Act, 1963 — Section 5Income Tax Act, 1961 — Section 132, 142A(1), 153C
Tribunals and Commissions02 May 2019 Allowed
Mohd. Yameen Munna Vs Income Tax Officer
Income Tax Appellate Tribunal · (2019) 05 ITAT CK 0003
Income Tax Act, 1961 — Section 2(14), 54B, 133(6), 144(3), 144, 147, 148, 148(2)
Tribunals and Commissions01 May 2019Dismissed
Deputy Commissioner Of Income Tax Vs Purshottam Lal Gupta
Income Tax Appellate Tribunal · (2019) 05 ITAT CK 0026
Income Tax Act, 1961 — Section 268A
Tribunals and Commissions01 May 2019Dismissed
ACIT Vs Van Oord ACZ India (P) Ltd
Income Tax Appellate Tribunal · (2019) 05 ITAT CK 0025
Tribunals and Commissions01 May 2019Dismissed
M/s. Bhoomica Agro Industries Limited Vs Income Tax Officer
Income Tax Appellate Tribunal · (2019) 05 ITAT CK 0024
Income-Tax (Appellate Tribunal) Rules, 1963 — Rule 19(2)
Tribunals and Commissions01 May 2019 Allowed
Ram Kishan Gupta Vs Income Tax Officer
Income Tax Appellate Tribunal · (2019) 05 ITAT CK 0023
Tribunals and Commissions01 May 2019 Allowed
Jivan Dhingra Ltd Vs Income Tax Officer
Income Tax Appellate Tribunal · (2019) 05 ITAT CK 0022
Income Tax Act, 1961 — Section 271, 271(1)(c), 274
Tribunals and Commissions01 May 2019Dismissed
Ajaynath & Sons Vs Income Tax Officer
Income Tax Appellate Tribunal · (2019) 05 ITAT CK 0021
Income-Tax (Appellate Tribunal) Rules, 1963 — Rule 19(2)
Tribunals and Commissions01 May 2019Dismissed
Parvez Vs ACIT
Income Tax Appellate Tribunal · (2019) 05 ITAT CK 0020
Income Tax Act, 1961 — Section 144, 147, 154
Tribunals and Commissions01 May 2019 Allowed
M/s. Netway India Pvt. Ltd Vs Income Tax Officer
Income Tax Appellate Tribunal · (2019) 05 ITAT CK 0019
Income Tax Act, 1961 — Section 115JB, 271(1)(c)
Tribunals and Commissions01 May 2019Dismissed
Rizwan, Punhana Vs Income Tax Officer
Income Tax Appellate Tribunal · (2019) 05 ITAT CK 0018
Income Tax Act, 1961 — Section 142(1), 143(2)Limitation Act, 1963 — Section 5
Tribunals and Commissions01 May 2019 Allowed
Hemlata Jain Vs ACIT
Income Tax Appellate Tribunal · (2019) 05 ITAT CK 0017
Income Tax Act, 1961 — Section 10(38), 68, 143(3)
Tribunals and Commissions02 Apr 2019Allowed
Sail Refractory Unit Vs ITO, TDS Ward Bokaro
Income Tax Appellate Tribunal · (2019) 04 ITAT CK 0001
Income Tax Act, 1961 — Section 201(1), 201(1A)
Tribunals and Commissions12 Dec 2018Dismissed
ACIT Vs Karam Chand Rubber Industries (P) Ltd
Income Tax Appellate Tribunal · (2018) 12 ITAT CK 0003
Income-tax Act, 1961 — Section 40A(2)(b), 131, 132, 142(1), 143(2), 153A
Tribunals and Commissions10 Dec 2018Allowed
Vinod Soni Vs I.T.O, Tds-Ward, Faridabad
Income Tax Appellate Tribunal · (2018) 12 ITAT CK 0004
Income-tax Act, 1961 — Section 201, 201(1), 201(1A), 201(1A)(i), 133(6), 194LA, 194IA, 194IA(1), 194IA(2), 194LIncome Tax Rules, 1962 — Rule 30(2)