COURT ARCHIVE

Income Tax Appellate Tribunal judgments

6,754 judgments · page 335 of 338

Tribunals and Commissions06 May 2019Partly Allowed

Morningstar India Pvt. Ltd Vs DCIT

Income Tax Appellate Tribunal · (2019) 05 ITAT CK 0033

Income Tax Act, 1961 — Section 92CA, 92CA(3), 92D, 143(3), 144C, 154, 920(3)Income-Tax Rules, 1962 — Rule 10D
Tribunals and Commissions06 May 2019 Allowed

TA Steels Pvt. Ltd Vs ITO

Income Tax Appellate Tribunal · (2019) 05 ITAT CK 0016

Income Tax Act, 1961 — Section 14A, 139(1), 143(2), 271, 271(1)(c), 274Income Tax Rules, 1962 — Rule 8D
Tribunals and Commissions06 May 2019 Allowed

Agilent Technologies Vs ACIT

Income Tax Appellate Tribunal · (2019) 05 ITAT CK 0012

Income Tax Act, 1961 — Section 92CA(3), 92D, 143(3), 144C, 144C(5), 271(1)(c)Income Tax Rules, 1962 — Rule 10D
Tribunals and Commissions06 May 2019 Allowed

Nirmal Kaur Vs ITO

Income Tax Appellate Tribunal · (2019) 05 ITAT CK 0010

Income Tax Act, 1961 — Section 144, 147, 148
Tribunals and Commissions03 May 2019Partly Allowed

Pintu Vs ITO

Income Tax Appellate Tribunal · (2019) 05 ITAT CK 0009

Income Tax Act, 1961 — Section 68
Tribunals and Commissions03 May 2019 Allowed

Jeeshan Ahmad Vs ITO

Income Tax Appellate Tribunal · (2019) 05 ITAT CK 0002

Income Tax Act, 1961 — Section 69A, 144A, 271(1)(c)
Tribunals and Commissions03 May 2019 Allowed

Sunny Chemicals Pvt. Ltd Vs ITO

Income Tax Appellate Tribunal · (2019) 05 ITAT CK 0001

Income Tax Act, 1961 — Section 68, 133(6), 142(1), 143(2)Income Tax Rules, 1962 — Rule 46A